High Courts22 Jun 1984
Commissioner of Income Tax, Andhra Pradesh, Hyderabad Vs Hyderabad Asbestos Cement Products Ltd.
Andhra Pradesh High Court · (1985) 44 CTR 235 : (1984) 150 ITR 517 : (1984) 19 TAXMAN 46
Income Tax Act, 1961 — Section 263, 37
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,476 of 1,751
High Courts21 Jun 1984
The State Vs N.V. Narsimhacharyulu
Andhra Pradesh High Court · (1986) 63 STC 232
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(3), 14(8)
High Courts21 Jun 1984
The State of Andhra Pradesh Vs T.V. Sundaram Iyengar and Sons Ltd.
Andhra Pradesh High Court · (1987) 65 STC 41
Andhra Pradesh General Sales Tax Act, 1957 — Section 2(1)Andhra Pradesh General Sales Tax Rules, 1957 — Rule 6
High Courts20 Jun 1984
Commissioner of Wealth-tax, Andhra Pradesh Vs Mirza Mahmood Ali Baig
Andhra Pradesh High Court · (1984) 42 CTR 119 : (1985) 152 ITR 740
Wealth Tax Act, 1957 — Section 14(1), 18, 18(1), 18(2), 18(2A)
High Courts20 Jun 1984
Chirra Musala Reddy Vs The Joint Collector, Prakasam Dist. at Ongole and Others
Andhra Pradesh High Court · AIR 1985 AP 6 : (1985) 1 AnWR 388
Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 11Andhra Pradesh Cinemas (Regulation) Rules, 1970 — Rule 11, 13(7)Constitution of India, 1950 — Article 226
High Courts19 Jun 1984
Hyderabad Vanaspati Limited Vs Income Tax Officer, Central Circle, Hyderabad and Another
Andhra Pradesh High Court · (1985) 152 ITR 1
Income Tax Act, 1961 — Section 132, 132(10), 132(8)
High Courts19 Jun 1984
Rayalaseema Mills Limited Vs Commissioner of Income Tax, Andhra Pradesh-I
Andhra Pradesh High Court · (1984) 42 CTR 348 : (1985) 155 ITR 19
Income Tax Act, 1961 — Section 28, 37, 41, 41(1)Payment of Bonus Act, 1965 — Section 15
High Courts19 Jun 1984
Mohd. Ibrahim Khan Vs Union of India
Andhra Pradesh High Court · (1985) 155 ITR 10
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Rule 16(2), 146, 230A, 281
High Courts15 Jun 1984
K. Panduranga Pai Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1985 AP 268
Constitution of India, 1950 — Article 14, 19(1)Essential Commodities Act, 1955 — Section 3(2), 3(3)
High Courts15 Jun 1984
M. Krishna Murthy and Others Vs Commissioner of Income Tax, Andhra Pradesh, Hyderabad and Others
Andhra Pradesh High Court · (1985) 152 ITR 163
Income Tax Act, 1961 — Section 10, 10(10), 10(10AA), 10(13A), 10(14)
High Courts14 Jun 1984
Commissioner of Income Tax, Andhra Pradesh, Hyderabad Vs Singareni Collieries Co. Ltd.
Andhra Pradesh High Court · (1984) 42 CTR 121 : (1984) 150 ITR 67
Income Tax Act, 1961 — Section 40
High Courts14 Jun 1984
Commissioner of Income Tax Vs K.C.P. Limited
Andhra Pradesh High Court · (1985) 151 ITR 455
Income Tax Act, 1961 — Section 33
High Courts14 Jun 1984
Life Insurance Corporation of India Vs Kollu Lalitha
Andhra Pradesh High Court · (1986) ACJ 608 : (1987) 62 CompCas 40
Insurance Act, 1938 — Section 45
High Courts13 Jun 1984
Commissioner of Income Tax, Andhra Pradesh Vs Margadarsi Chit Funds (P) Ltd.
Andhra Pradesh High Court · (1985) 44 CTR 5 : (1985) 155 ITR 442
Income Tax Act, 1961 — Section 145
High Courts12 Jun 1984
P. Venkata Krishnayya Naidu and Sons Vs Commissioner of Income Tax, Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · (1985) 49 CTR 278 : (1984) 150 ITR 545
Income Tax Act, 1961 — Section 139(1), 139(2), 142(1), 142(2), 142(2A)
High Courts12 Jun 1984
Commissioner of Income Tax, Andhra Pradesh, Hyderabad Vs Bilquis Jahan Begum
Andhra Pradesh High Court · (1985) 44 CTR 9 : (1984) 150 ITR 508
Estate Duty Act, 1953 — Section 74(1)Income Tax Act, 1961 — Section 48, 49, 49(1), 55, 55(1)
High Courts12 Jun 1984
The State of Andhra Pradesh Vs Ruldu Ram and Sons
Andhra Pradesh High Court · (1987) 64 STC 465
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(3), 14(8)
High Courts11 Jun 1984
Commissioner of Income Tax Vs Veljan Hydrair (P.) Ltd.
Andhra Pradesh High Court · (1985) 44 CTR 19 : (1985) 151 ITR 734
Income Tax Act, 1961 — Section 80J(3)
High Courts11 Jun 1984
Commissioner of Income Tax Vs K.C.P. Ltd.
Andhra Pradesh High Court · (1984) 19 TAXMAN 43
Companies (Profits) Surtax Act, 1964 — Section 18Income Tax Act, 1961 — Section 10, 256(1), 33, 80
High Courts15 May 1984
S.A. Ismail Vs The Inspector of Police, Vigilance Cell, Tirupathi
Andhra Pradesh High Court · (1984) 05 AP CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(1), 439