High Courts08 Apr 1986
Jayalakshmi Enterprises Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1986) 04 AP CK 0008
Insecticides Act, 1968 — Section 13(1), 13(2), 14(1), 15(1), 18
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,459 of 1,751
High Courts08 Apr 1986
Damordardass Agarwal and Others Vs R. Badrilal and Others
Andhra Pradesh High Court · AIR 1987 AP 254
Advocates Act, 1961 — Section 49(1)Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4Contract Act, 1872 — Section 170, 171, 217
High Courts03 Apr 1986
Municipal Council, Eluru Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1987 AP 15
Andhra Pradesh Municipalities Act, 1965 — Section 62(1)Constitution of India, 1950 — Article 226
High Courts03 Apr 1986
Ambae Picture Palace Vs Entertainment Tax Officer and Another Kamal Talkies Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (1987) 1 APLJ 49 : (1986) 162 ITR 772
Constitution of India, 1950 — Article 19, 265, 73
High Courts28 Mar 1986
Commissioner of Income Tax Vs H. Abdul Bakshi and Bros.
Andhra Pradesh High Court · (1987) 1 APLJ 1 : (1986) 160 ITR 94
Income Tax Act, 1961 — Section 143, 144, 147, 271(1), 274(2)
High Courts28 Mar 1986
Commissioner of Income Tax Vs H. Abdul Bakhi and Bros.
Andhra Pradesh High Court · (1987) 30 TAXMAN 488
Income Tax Act, 1961 — Section 143, 144, 147, 256(1), 271(1)
High Courts25 Mar 1986
Tax Recovery Officer Vs D.V. Subharayudamma and Others
Andhra Pradesh High Court · (1991) 189 ITR 31
Income Tax Act, 1961 — Rule 16
High Courts19 Mar 1986Allowed
D.K. Murthy and Another Vs B.V. Venkatesuchetti
Andhra Pradesh High Court · (1986) 03 AP CK 0010
High Courts18 Mar 1986
M. Murali Mohan Vs State (Income Tax Officer, Nalgonda)
Andhra Pradesh High Court · (1987) 168 ITR 729
Income Tax Act, 1961 — Section 277, 278
High Courts17 Mar 1986
G. Vijaya Kumar Vs State Bank of India, Hyderabad and Another
Andhra Pradesh High Court · AIR 1986 AP 353 : (1987) 54 FLR 202
Constitution of India, 1950 — Article 21
High Courts06 Mar 1986
Ellanda Pratap and Another Vs The State
Andhra Pradesh High Court · (1986) CriLJ 2108
Andhra Pradesh Petroleum Products (Licensing and Regulation of Supply) Order 1980 — Section 33
High Courts05 Mar 1986
Nizam Sugar Factory Ltd. Vs Collector of Central Excise and Others
Andhra Pradesh High Court · (1986) 10 ECC 35 : (1987) 27 ELT 40
High Courts03 Mar 1986
Sheik Khasim Bi Vs The State
Andhra Pradesh High Court · AIR 1986 AP 345 : (1986) 1 APLJ 297
Criminal Procedure Code, 1973 (CrPC) — Section 38(1), 438, 438(1), 438(3)
High Courts28 Feb 1986
Sambasiva Rao (P) Vs Hindustan Shipyard Ltd., Visakhapatnam
Andhra Pradesh High Court · (1987) 1 APLJ 221 : (1987) 2 LLJ 547
Constitution of India, 1950 — Article 12, 14, 16
High Courts28 Feb 1986
Raj Sheel Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1987) 64 STC 398
Andhra Pradesh General Sales Tax Act, 1957 — Section 2(1), 20, 4, 5, 6A
High Courts24 Feb 1986
Udayam Telugu Daily 7/1 Azamabad Industrial Area and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1986) 1 APLJ 409
Criminal Procedure Code, 1973 (CrPC) — Section 197, 199, 199(2), 482Penal Code, 1860 (IPC) — Section 120B, 21, 500, 501
High Courts19 Feb 1986
Akula Rangappa (Died by L.Rs.) Akula Satyamaiah and Others Vs Narayana Swamy
Andhra Pradesh High Court · AIR 1988 AP 314
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Succession Act, 1925 — Section 214(1)
High Courts19 Feb 1986
A.S. Sailaja Vs Principal, Kurnool Medical College, Kurnool and Others
Andhra Pradesh High Court · AIR 1986 AP 209 : (1986) 1 APLJ 234
Constitution of India, 1950 — Article 14, 15(4), 16(4), 346Hindu Adoptions and Maintenance Act, 1956 — Section 12
High Courts05 Feb 1986
V.P. Nagi Reddy Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1986) 1 APLJ 198
Criminal Procedure Code, 1973 (CrPC) — Section 435, 439, 6, 9Evidence Act, 1872 — Section 3
High Courts29 Jan 1986
Amba Bhavani and Others Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1986) 63 STC 40
Andhra Pradesh General Sales Tax Act, 1957 — Section 14, 2, 2(1), 24A, 38