COURT ARCHIVE

Andhra Pradesh High Court judgments

35,019 judgments · page 1,461 of 1,751

High Courts06 Nov 1985

Medarametla Seshareddy and Others Vs Korrapati Gopala Reddy and Others

Andhra Pradesh High Court · AIR 1987 AP 1

Andhra Pradesh Land Encroachment Act, 1905 — Section 2Civil Procedure Code, 1908 (CPC) — Section 11Easements Act, 1882 — Section 2, 28, 7

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High Courts29 Oct 1985

Dasari Narayana Rao Vs R.D. Bhagvandas and Another

Andhra Pradesh High Court · (1985) 10 AP CK 0007

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 400, 499, 500, 501

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High Courts16 Oct 1985

In the Matter of: State Bank of India, Eluru

Andhra Pradesh High Court · AIR 1986 AP 291

Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 13Banking Regulation Act, 1949 — Section 21AConstitution of India, 1950 — Article 14

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High Courts16 Oct 1985

State Bank of India, Eluru

Andhra Pradesh High Court · (1988) 63 CompCas 210

Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 13Banking Regulation Act, 1949 — Section 21AConstitution of India, 1950 — Article 14

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High Courts15 Oct 1985

Vemula Nancharayya Vs Oliti Mutyalamma and Others

Andhra Pradesh High Court · (1987) 2 ACC 52 : (1987) ACJ 274 : (1987) 1 APLJ 154

Motor Vehicles Act, 1988 — Section 95(1)(a), 95(1)(b), 95(1)(c)

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High Courts15 Oct 1985

Vemula Nancharayya Vs Oleti Muthyalamma

Andhra Pradesh High Court · (1988) 64 CompCas 861

Motor Vehicles Act, 1939 — Section 95, 95(1)

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High Courts14 Oct 1985

Rachana Flour Mills P. Ltd. Vs Lal Chand Bhanagadiya and Another

Andhra Pradesh High Court · (1987) 62 CompCas 15

Companies Act, 1956 — Section 31(1), 33, 33(1), 33(2), 34Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 30, 31, 6, 91, 92

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High Courts10 Oct 1985Dismissed

M. Ramgopal Vs State of A.P. and Another

Andhra Pradesh High Court · (1985) 2 ALT 528 : (1994) 3 LLJ 787

Andhra Pradesh Shops and Establishments Act, 1966 — Section 2(5), 3(1)

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High Courts07 Oct 1985

Andhra Pradesh Carbides Ltd. and Another Vs Andhra Pradesh State Electricity board, Hyderabad and Others

Andhra Pradesh High Court · AIR 1986 AP 37

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 141Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 26, 49, 70

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High Courts03 Oct 1985

Divanchee Bar and Restaurant, Hyderabad Vs Commissioner of Police, Hyderabad and Another

Andhra Pradesh High Court · AIR 1986 AP 149

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151

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High Courts30 Sept 1985

Andhra Pradesh State Electricity Board, Hyderabad and Another Vs Andhra Pradesh Carbides Limited

Andhra Pradesh High Court · AIR 1986 AP 317

Electricity (Supply) Act, 1948 — Section 78A

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High Courts30 Sept 1985

Raj Srinivas and Others Vs Usha K. Pillai and Another

Andhra Pradesh High Court · (1985) 09 AP CK 0006

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 360, 361

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High Courts28 Sept 1985Dismissed

R. Venkateswara Rao Vs P. Vijayalakshmi and Others

Andhra Pradesh High Court · (1987) ACJ 105

Motor Vehicles Act, 1988 — Section 110A, 95

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High Courts28 Sept 1985

R. Vendateswara Rao Vs P. Vijaya Lakshmi

Andhra Pradesh High Court · (1987) 62 CompCas 429

Motor Vehicles Act, 1939 — Section 110A

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High Courts23 Sept 1985

Koramsetty C. Venkateswarlu Vs Syndicate Bank, Udayagiri and Another

Andhra Pradesh High Court · AIR 1986 AP 290

Banking Regulation Act, 1949 — Section 21AUsurious Loans Act, 1918 — Section 3

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High Courts11 Sept 1985

B. Subba Rao Vs Union Of India and Another

Andhra Pradesh High Court · (1988) 15 ECC 117 : (1988) 18 ECR 445 : (1987) 32 ELT 648

Central Excise Rules, 1944 — Rule 173

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High Courts04 Sept 1985

N. Haragopal Vs T.T. Devasthanam and Others

Andhra Pradesh High Court · (1985) 3 APLJ 150 : (1986) 2 LLJ 278

Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12, 14, 15, 16Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 4, 4(4), 5, 6, 7

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High Courts30 Aug 1985