High Courts22 Sept 1986
Commissioner of Income Tax Vs Anasuya Devi
Andhra Pradesh High Court · (1987) 168 ITR 587
Income Tax Act, 1961 — Section 2(47), 256(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,457 of 1,751
High Courts22 Sept 1986
Alkali Metals Ltd. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1988) 69 CTR 3 : (1988) 169 ITR 359 : (1987) 169 ITR 359 : (1988) 37 TAXMAN 155
Income Tax Act, 1961 — Section 256(2), 40
High Courts19 Sept 1986
R. Sampat kumar Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1987 AP 44 : (1987) 1 APLJ 40 : (1987) 1 RCR(Criminal) 458
High Courts18 Sept 1986
Additional Commissioner of Income Tax Vs P. Durgamma
Andhra Pradesh High Court · (1987) 64 CTR 304 : (1987) 166 ITR 776
Income Tax Act, 1961 — Section 148, 160, 161, 171, 171(1)Wealth Tax Act, 1957 — Section 20
High Courts17 Sept 1986
M. Sadatullah and Others Vs Assistant Controller of Estate Duty
Andhra Pradesh High Court · (1990) 182 ITR 369
Estate Duty Act, 1953 — Section 36, 59
High Courts17 Sept 1986
D. Balasubrahmanyam and Others Vs Singareni Collieries and Another
Andhra Pradesh High Court · (1987) 2 LLJ 473
Constitution of India, 1950 — Article 14, 16
High Courts12 Sept 1986
Mohd. Abdul Hameed Vs High Court of Andhra Pradesh and Others
Andhra Pradesh High Court · (1987) 2 LLJ 477
Andhra Pradesh High Court Service Rules, 1975 — Rule 10, 14, 26, 5(2), 9Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 29
High Courts03 Sept 1986
Rani J. Sarala Devi Vs Commissioner of Wealth-tax Lakshmi Rameswar Rao Vs Commissioner of Wealth-tax Raja J. Rameswar Rao Vs Commissioner of Wealth-tax
Andhra Pradesh High Court · (1987) 167 ITR 717
Wealth Tax Rules, 1957 — Rule 1D
High Courts03 Sept 1986
Radio Instruments Associates (P) Ltd. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1987) 64 CTR 317 : (1987) 166 ITR 718 : (1987) 34 TAXMAN 175
Income Tax Act, 1961 — Section 256(2), 68
High Courts02 Sept 1986
Commissioner of Income Tax Vs V. Veeri Naidu and Sons
Andhra Pradesh High Court · (1987) 168 ITR 567
Income Tax Act, 1961 — Section 256(2)
High Courts01 Sept 1986
Ranganayakamma Vs Kommari Venugopala Rao and Another
Andhra Pradesh High Court · (1986) 2 ALT 636
Penal Code, 1860 (IPC) — Section 499
High Courts22 Aug 1986
Indo National Ltd. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1987) 64 STC 382
High Courts20 Aug 1986
Murutoty Michael Vijayakumar Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1986) 08 AP CK 0001
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10
High Courts08 Aug 1986
B. Premanand Vs Satyasai Baba and Others
Andhra Pradesh High Court · (1987) 32 ELT 57
Gold (Control) Act, 1968 — Section 11, 11(1), 14, 16, 8
High Courts08 Aug 1986Dismissed
B. Premanand Vs Satya Sai Baba (Formerly Known as Satyanarayana Raju) and Others
Andhra Pradesh High Court · (1989) 20 ECR 236
Gold (Control) Act, 1968 — Section 11(1), 16
High Courts04 Aug 1986
P. Mallesham and Others Vs Mohd. Yousuff
Andhra Pradesh High Court · (1987) CriLJ 1369
Contempt of Courts Act, 1971 — Section 12, 2
High Courts04 Aug 1986
M. Anjaiah Vs Praga Tools Ltd.
Andhra Pradesh High Court · (1987) 2 LLJ 78
Arms Act, 1959 — Section 19Constitution of India, 1950 — Article 21Hyderabad City Police Act, 1348 — Section 70
High Courts01 Aug 1986
K. Narasinga Rao and Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1986) 2 ALT 562
Criminal Procedure Code, 1973 (CrPC) — Section 395, 482
High Courts25 Jul 1986
Amarchand Shanna Vs Union of India and Others
Andhra Pradesh High Court · AIR 1988 AP 45
Constitution of India, 1950 — Article 14, 19, 226, 299
High Courts24 Jul 1986
Iyluri Laxmi Subramanyam Vs Batchu Viswanadham
Andhra Pradesh High Court · AIR 1988 AP 27
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 83(1), Order 21 Rule 83(3), Order 34 Rule 4