High Courts24 Jul 1986
Ratanchand Chunilal Jain Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1986) 07 AP CK 0002
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 8
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,458 of 1,751
High Courts23 Jul 1986
Registrar of Chits (Sub-registrar), Registration Department Vs Y.V. Press
Andhra Pradesh High Court · (1988) 63 CompCas 854
Andhra Pradesh Chit Funds Act, 1971 — Section 12, 7Andhra Pradesh Chit Funds Rules, 2008 — Rule 22Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, 12
High Courts22 Jul 1986
D. Krishna Sachi Vs Y. Vijay Lakshmamma and Another
Andhra Pradesh High Court · AIR 1988 AP 60
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 52(1), 52(2)
High Courts22 Jul 1986
The Competent Authority, Special Deputy Collector, Land Acquisition (Defence), Hyderabad Vs Thota Penta Reddy and Others
Andhra Pradesh High Court · AIR 1988 AP 208
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 23, 23(2)
High Courts18 Jul 1986
Togendranath Raj and Another Vs State Bank of India
Andhra Pradesh High Court · (1988) 63 CompCas 405
Banking Regulation Act, 1949 — Section 21AUsurious Loans Act, 1918 — Section 3, 3(1), 3(2)
High Courts16 Jul 1986
St. Marry''s Cashew Factory Vs Commercial Tax Officer
Andhra Pradesh High Court · (1988) 69 STC 244
Andhra Pradesh General Sales Tax Act, 1957 — Section 28(6)Constitution of India, 1950 — Article 226
High Courts15 Jul 1986
Someswara Cement and Chemicals Limited and Another Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (1991) 82 STC 325
Andhra Pradesh General Sales Tax Act, 1957 — Section 9
High Courts08 Jul 1986
Mcdowell and Company Limited Vs Commissioner of Commercial Taxes, Government of Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · (1987) 67 STC 436
High Courts01 Jul 1986
Tahera Sayeed Vs M. Shanmugam and Others
Andhra Pradesh High Court · AIR 1987 AP 206
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 151
High Courts25 Jun 1986
Sri Ambuja Petro Chemicals Ltd. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1987) 67 STC 343
High Courts24 Jun 1986
Venkateswara Rice and Flour Mill Vs Union Bank of India and Another
Andhra Pradesh High Court · (1988) 63 CompCas 483
Banking Regulation Act, 1949 — Section 21Constitution of India, 1950 — Article 12, 19(6), 226, 38
High Courts17 Jun 1986
Yerrabhothula Krishna Murthy and Others Vs Addepalli Subba Rao
Andhra Pradesh High Court · AIR 1988 AP 193
Transfer of Property Act, 1882 — Section 106, 111
High Courts12 Jun 1986
P.S. Krishna Murthy Vs P.S. Umadevi
Andhra Pradesh High Court · AIR 1987 AP 237
Constitution of India, 1950 — Article 14Divorce Act, 1869 — Section 36Hindu Marriage Act, 1955 — Section 24
High Courts11 Jun 1986
Abdul Wahed Vs Hafeeza Begum and Others
Andhra Pradesh High Court · (1987) 2 RCR(Criminal) 294
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126
High Courts11 Jun 1986
V. Ramchandra Vs M.C. Jagadhodhara Gupta and Others
Andhra Pradesh High Court · (1986) CriLJ 1820
Constitution of India, 1950 — Article 21, 246, 309Criminal Procedure Code, 1973 (CrPC) — Section 2, 24, 6, 7
High Courts26 Apr 1986
D.R. Rao Vs G. Somi Reddy and Others
Andhra Pradesh High Court · (1986) 04 AP CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 321, 403
High Courts21 Apr 1986
State Bank of Hyderabad Vs Commercial Tax Officer-I, Nellore and Another
Andhra Pradesh High Court · (1991) 80 STC 240
Andhra Pradesh General Sales Tax Act, 1957 — Section 17(1)
High Courts16 Apr 1986
Andhra Bank Ltd. Vs Bonu Narasamma
Andhra Pradesh High Court · (1988) 63 CompCas 328
Banking Regulation Act, 1949 — Section 21A
High Courts15 Apr 1986
Gottimukkala Suryanarayana Raju Vs State
Andhra Pradesh High Court · (1986) 04 AP CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 344, 344(1)
High Courts14 Apr 1986
M.S. Prakasa Rao Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1988) 1 APLJ 242 : (1987) CriLJ 24
Criminal Procedure Code, 1973 (CrPC) — Section 107, 307, 420