High Courts28 Jun 1994
Karanam Balaramakrishna Murthy and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1994) 2 ALT 466 : (1994) 2 ALT(Cri) 243
Explosive Substances Act, 1908 — Section 3Penal Code, 1860 (IPC) — Section 201, 302, 34
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,332 of 1,754
High Courts28 Jun 1994
H.N. Singh Vs University of Hyderabad and Another
Andhra Pradesh High Court · (1994) 2 ALT 469
Constitution of India, 1950 — Article 226
High Courts27 Jun 1994
Income Tax Officer Vs Ashoka Biscuit Works and Others
Andhra Pradesh High Court · (1996) 219 ITR 458
Income Tax Act, 1961 — Section 276, 276C, 277
High Courts27 Jun 1994Allowed
V. Narasimhaswamy Iyangar and Another Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1994) 3 ALT 584
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 108, 37, 37(2), 74
High Courts25 Jun 1994
Bolleddu Sreenu Vs Sub-Inspector of Police, Jaggayyapeta
Andhra Pradesh High Court · (1994) 2 AnWR 55 : (1995) CriLJ 1963
Penal Code, 1860 (IPC) — Section 376, 376(1), 506, 511
High Courts25 Jun 1994
Chief Regional Manager State Bank of India, Regional Office, Visakhapatnam and Another Vs S. Eswara Rao
Andhra Pradesh High Court · (1994) 3 ALT 230 : (1995) 2 LLJ 874
Penal Code, 1860 (IPC) — Section 409
High Courts24 Jun 1994
S. Alwardas and others Vs Govt. of A.P. and others
Andhra Pradesh High Court · AIR 1995 AP 71 : (1994) 2 ALT 547
City of Bangalore Improvement Act, 1945 — Section 76JConstitution of India, 1950 — Article 258Land Acquisition Act, 1894 — Section 4, 4(1), 4(2), 5(A), 6
High Courts24 Jun 1994
K. Chandrasekar Vs Labour Enforcement Officer (Central), Ati Compound Vidyanagar, Hyderabad
Andhra Pradesh High Court · (1994) 2 ALT 151 : (1994) 2 ALT(Cri) 151 : (1995) CriLJ 3402
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1), 2
High Courts24 Jun 1994
New India Assurance Co. Ltd. Vs Guddi Venkanalla Akkamma and Others
Andhra Pradesh High Court · (1995) 2 ACC 55 : (1996) ACJ 814 : (1995) 1 ALT 86 : (1995) 83 CompCas 449
Motor Vehicles Act, 1939 — Section 92A
High Courts24 Jun 1994Dismissed
Bollini Bhogeswara Rao and Others Vs Palakurthi Ramakrishna Rao
Andhra Pradesh High Court · (1994) 3 ALT 240
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1987 — Section 3, 4(1)Evidence Act, 1872 — Section 114
High Courts23 Jun 1994
B. Satyam Vs Secretary, State Transport Authority, Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · AIR 1994 AP 327 : (1994) 2 ALT 385
Constitution of India, 1950 — Article 141, 226Motor Vehicles Act, 1939 — Section 2(28A), 48(3), 57, 57(8), 68CMotor Vehicles Act, 1988 — Section 104, 72(2), 80
High Courts23 Jun 1994
A. Venkatramaiah Vs Rashtriya Chemicals and Fertilizers Ltd. and Another
Andhra Pradesh High Court · (1994) 3 ALT 363 : (1995) 1 APLJ 47 : (1995) 1 LLJ 619
High Courts22 Jun 1994Dismissed
Dr. Mallikharjuna Rao, G.P.A. of Nenumal (died) per L.Rs. Kishanchand Nenumal, Govind Ram Nenumal and Smt. Bhuribhai Vs Mohd. Fakruddin (Appellant in W.A.958 of 1987) and Others
Andhra Pradesh High Court · (1994) 3 ALT 301 : (1994) 2 APLJ 329
Constitution of India, 1950 — Article 19F, 31Evacuee Interest (Separation) Act, 1951 — Section 10, 6, 6(1), 6(3)
High Courts22 Jun 1994
C.M. Ganapathi Vs T.K. Gokulapalan
Andhra Pradesh High Court · (1994) 3 ALT 578
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, Order 38 Rule 5, Order 39 Rule 2A
High Courts20 Jun 1994
Dwarampudi Veeraraghva Reddy and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 98 STC 109
High Courts20 Jun 1994
Srinivasa Mineral Works Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1994) 95 STC 118
Andhra Pradesh General Sales Tax (Amendment) Act, 1985 — Section 14(8)
High Courts20 Jun 1994
State of Andhra Pradesh Vs V.B.C. Fertilizers and Chemicals Ltd.
Andhra Pradesh High Court · (1994) 2 ALT 487 : (1994) 2 APLJ 64 : (1994) 95 STC 14
Andhra Pradesh General Sales Tax Act, 1957 — Section 21
High Courts20 Jun 1994
Prakash Agencies Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 1 AnWR 12 : (1994) 95 STC 544
High Courts17 Jun 1994
Sura Chinna Veera Reddy Vs The Govt. of A.P. and others
Andhra Pradesh High Court · AIR 1995 AP 55
Constitution of India, 1950 — Article 162, 226
High Courts17 Jun 1994
Prahlad Apto and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1994) 2 ALT 495 : (1994) 2 ALT(Cri) 363 : (1995) CriLJ 3195
Penal Code, 1860 (IPC) — Section 147, 148, 304, 323, 324