COURT ARCHIVE

Andhra Pradesh High Court judgments

35,067 judgments · page 1,334 of 1,754

High Courts28 Apr 1994

State Bank of Hyderabad, Gunfoundry, Hyderabad and Others Vs V.K. Gadgil

Andhra Pradesh High Court · (1994) 2 ALT 399 : (1994) 2 APLJ 267

Administrative Tribunals Act, 1985 — Section 19Industrial Disputes Act, 1947 — Section 11A

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High Courts28 Apr 1994Dismissed

Dr. P.R. Naidu Vs Mrs. K.C. Rajan Raju

Andhra Pradesh High Court · (1994) 3 ALT 264

Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property Act, 1882 — Section 106, 107, 111, 116

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High Courts25 Apr 1994

Bhavirisetty Rama Prasad Vs Punyakoti Govindaswamy and another

Andhra Pradesh High Court · (1995) ACJ 1091 : AIR 1995 AP 61 : (1994) 2 ALT 325

Motor Vehicles Act, 1939 — Section 110B

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High Courts25 Apr 1994

J. Nageswara Rao Vs The Chairman-cum-Managing Director, Visakhapatnam Steel Plant and Others

Andhra Pradesh High Court · (1994) 2 ALT 162

Constitution of India, 1950 — Article 226, 227Writ Proceedings Rules, 1977 — Rule 14

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High Courts23 Apr 1994Allowed

Madduri Padmavathi Vs Chintala Abbai

Andhra Pradesh High Court · (1994) 2 ALT 477

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151, 2(16), 94

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High Courts23 Apr 1994

M. Chenchu Rami Reddy Vs General Court Martial of Ex-Army EME Centre and Others

Andhra Pradesh High Court · (1994) 2 ALT 68 : (1994) 2 ALT(Cri) 103 : (1994) 1 APLJ 494

Army Act, 1950 — Section 169ACriminal Procedure Code, 1973 (CrPC) — Section 428

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High Courts23 Apr 1994

G. Chandrakanth Vs Guntur Dist. Milk Producers'' Union Ltd.

Andhra Pradesh High Court · (1994) 2 ALT 253 : (1995) 1 LLJ 668

Constitution of India, 1950 — Article 14, 226

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High Courts23 Apr 1994

T. Balaiah Vs Abdul Majeed and another

Andhra Pradesh High Court · AIR 1994 AP 354 : (1994) 2 ALT 435

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 168, 173

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High Courts23 Apr 1994

A.P.S.R.T.C. Vs B. Krishnaji Rao and another

Andhra Pradesh High Court · (1996) 1 ACC 277 : (1995) ACJ 983 : AIR 1995 AP 65 : (1994) 2 ALT 338

Motor Vehicles Act, 1939 — Section 110A, 110B

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High Courts23 Apr 1994

A. Prabhavathi and Others Vs P. Samabasiva Rao and Others

Andhra Pradesh High Court · (1995) ACJ 999

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High Courts23 Apr 1994

A. Prabhavathi and Others Vs P. Sambasiva Rao and Others

Andhra Pradesh High Court · (1994) 2 ALT 349

Motor Vehicles Act, 1939 — Section 110B

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High Courts22 Apr 1994

National Dairy Development Board Vs Commercial Tax Officer and Others

Andhra Pradesh High Court · (1996) 100 STC 287

Central Sales Tax Act, 1956 — Section 6(2)

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High Courts21 Apr 1994

Pasumarthy Prabhakar Rao and Another Vs State of Uttar Pradesh

Andhra Pradesh High Court · (1994) CriLJ 2632

Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 304B, 306, 498A

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High Courts21 Apr 1994Allowed

Satyanna Goud and Others Vs The Excise Superintendent and Others

Andhra Pradesh High Court · (1994) 2 ALT 270

Constitution of India, 1950 — Article 226

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High Courts19 Apr 1994

Carew Phipson Limited Vs Commercial Tax Officer, Company Circle, Secunderabad

Andhra Pradesh High Court · (1994) 2 ALT 359 : (1995) 97 STC 474

Andhra Pradesh General Sales Tax Act, 1957 — Section 33, 33C, 33E, 36

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High Courts18 Apr 1994

B.V.K. Seshavataram, Bangaru Muralidhar and Bangaru Manikyam Vs Commissioner of Income Tax

Andhra Pradesh High Court · (1995) 124 CTR 332 : (1994) 210 ITR 633 : (1994) 75 TAXMAN 491

Income Tax Act, 1961 — Section 154, 154(1), 32, 32(1)

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High Courts18 Apr 1994

Kaki Butchi Raju Son Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (1995) 96 STC 634

Andhra Pradesh General Sales Tax Act, 1957 — Section 25, 30, 32, 32(1), 32(2)

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High Courts18 Apr 1994Dismissed

Kaki Butchi Raju Son Vs The State of A.P. and Another

Andhra Pradesh High Court · (1994) 2 ALT 353

Andhra Pradesh General Sales Tax Act, 1957 — Section 25, 30(1), 32, 32(1)

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High Courts16 Apr 1994Dismissed

Chanumolu Nirmala and Others Vs Chanumolu Indira Devi

Andhra Pradesh High Court · (1994) 1 ALT 673 : (1994) 1 APLJ 394

Andhra Pradesh Record of Rights in Land Act, 1971 — Section 6Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts15 Apr 1994

Ashok Leyland Ltd. Vs Commissioner of Income Tax

Andhra Pradesh High Court · (1996) 220 ITR 314

Income Tax Act, 1961 — Section 256, 263, 80J

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