High Courts15 Apr 1994
Commissioner of Income Tax Vs G.K. Kabra
Andhra Pradesh High Court · (1995) 211 ITR 336
Income Tax Act, 1961 — Section 263, 41(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,335 of 1,754
High Courts15 Apr 1994
K. Kumar Raju Vs K. Umamaheswari
Andhra Pradesh High Court · AIR 1995 AP 222 : (1994) 2 ALT 371 : (1995) 1 DMC 320
Divorce Act, 1869 — Section 10, 11, 17
High Courts15 Apr 1994
S. Mallaiah Vs Eisther and Another
Andhra Pradesh High Court · (1994) 2 ALT 356 : (1995) 1 DMC 179
Divorce Act, 1869 — Section 10, 17Special Marriage Act, 1954 — Section 27
High Courts13 Apr 1994
State of Andhra Pradesh Vs Andhra Pradesh Dairy Development Corporation Ltd.
Andhra Pradesh High Court · (1994) 95 STC 478
Andhra Pradesh General Sales Tax Act, 1957 — Section 22, 6ACentral Sales Tax Act, 1956 — Section 6
High Courts13 Apr 1994
K.C.P. Limited Vs Collr. of Central Ex. and Cus.
Andhra Pradesh High Court · (1995) 56 ECR 408
Central Excises and Salt Act, 1944 — Section 35GConstitution of India, 1950 — Article 226
High Courts12 Apr 1994
United India Insurance Company Ltd., Kurnool Vs Madiga Thappeta Ramakka and others
Andhra Pradesh High Court · (1995) 2 ACC 294 : (1995) ACJ 358 : AIR 1994 AP 320 : (1994) 2 ALT 561
Evidence Act, 1872 — Section 114Motor Vehicles Act, 1939 — Section 110D
High Courts08 Apr 1994
D. Thothadri Iyyengar Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1994 AP 323 : (1994) 2 ALT 280
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 29, 3(1), 3(3), 3(6)
High Courts08 Apr 1994
Vijayadurga Rice Mill Vs Commercial Tax Officer, Narsaraopet
Andhra Pradesh High Court · (1994) 2 ALT 289 : (1994) 95 STC 102
Andhra Pradesh General Sales Tax Act, 1957 — Section 20, 20(3)
High Courts07 Apr 1994
A. Sreeramulu Vs Superintending Engineer R and B, Nellore Circle and another
Andhra Pradesh High Court · AIR 1994 AP 352 : (1994) 2 ALT 72 : (1994) 2 APLJ 57
Constitution of India, 1950 — Article 299
High Courts07 Apr 1994
Vulsa Laxminarayana Vs Vulsa Bhoodamma and Another
Andhra Pradesh High Court · (1994) 2 ALT 445
Evidence Act, 1872 — Section 114, 17, 18, 19, 20
High Courts07 Apr 1994Dismissed
Uddagiri Chalama Raju and Another Vs Uddagiri Subba Rao (died) and Others
Andhra Pradesh High Court · (1994) 2 ALT 522
High Courts06 Apr 1994Allowed
K. Narasimha Rao Vs The Conservator of Forests and Others
Andhra Pradesh High Court · (1994) 2 ALT 81
Andhra Pradesh Forest Contract (Disposal of Forest Produce) Rules, 1977 — Rule 14Andhra Pradesh General Clauses Act, 1891 — Section 5, 9Constitution of India, 1950 — Article 226
High Courts06 Apr 1994
R. Sham Singh Vs Convenor EAMCET - 1993, Andhra University College of Engineering and another
Andhra Pradesh High Court · AIR 1994 AP 308 : (1994) 2 AnWR 14
Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15, 3
High Courts05 Apr 1994
Tadikonda Pattabhiramachandra Rao Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1994) 95 STC 331
Andhra Pradesh General Sales Tax Act, 1957 — Section 20, 22
High Courts04 Apr 1994
Mysore Breweries Limited Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1994) 2 ALT 309 : (1994) 95 STC 364
Andhra Pradesh General Sales Tax Act, 1957 — Section 19, 20, 20(1)Andhra Pradesh General Sales Tax Rules, 1957 — Rule 44
High Courts01 Apr 1994
Nallapareddy Prasanna Kumar Reddy Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1994) 1 ALT 684 : (1994) 1 ALT(Cri) 567 : (1994) 1 APLJ 414 : (1994) CriLJ 2016
Constitution of India, 1950 — Article 14, 19, 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 167, 468, 57
High Courts31 Mar 1994
Mrs. K. Padmalatha, Advocate and Others Vs Govt. of India and Another
Andhra Pradesh High Court · (1994) 3 ALT 159
Constitution of India, 1950 — Article 226
High Courts31 Mar 1994
Pubi Satyanarayana alias Satteyya Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1994) 2 ALT 172 : (1994) 2 ALT(Cri) 95 : (1995) CriLJ 1738
Penal Code, 1860 (IPC) — Section 302, 304, 325
High Courts31 Mar 1994
Smt. G. Renuka Vs M. Papa Rao
Andhra Pradesh High Court · AIR 1995 AP 130 : (1994) 2 ALT 535 : (1995) 2 CivCC 414 : (1995) 1 DMC 270 : (1995) 3 RCR(Criminal) 767
Dowry Prohibition Act, 1961 — Section 3, 6, 6(1), 6(2)Trusts Act, 1882 — Section 56
High Courts31 Mar 1994
Indla Subba Reddy Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · (1994) 2 ALT 565
Constitution of India, 1950 — Article 226