High Courts17 Mar 1994
Hindustan Steel Works Construction Limited Vs Sri N.V. Chowdhary and Another
Andhra Pradesh High Court · (1994) 2 ALT 620
Arbitration Act, 1940 — Section 30, 39, 39(1)Constitution of India, 1950 — Article 141
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,337 of 1,754
High Courts16 Mar 1994
Commissioner of Income Tax Vs Adoni Vanaspathi Manufacturers
Andhra Pradesh High Court · (1994) 207 ITR 240
Income Tax Act, 1961 — Section 80JIncome Tax Rules, 1962 — Rule 19A
High Courts15 Mar 1994Dismissed
Jubilee Hills Co-op. House Building Society Ltd. Vs The State of A.P. and Others
Andhra Pradesh High Court · (1994) 1 ALT 515
High Courts11 Mar 1994
C. Ramalinga Reddy Vs Non-Conventional Energy Development Corporation of A.P. Ltd.
Andhra Pradesh High Court · (1994) 2 ALT 422
High Courts11 Mar 1994
M. Raghuram Vs Labour Court, Hyderabad and Others
Andhra Pradesh High Court · (1994) 1 ALT 728
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts11 Mar 1994
Kamadi Bhavani Vs Kamadi Lakshmanaswamy Lakshmana Rao and Others
Andhra Pradesh High Court · (1994) 1 ALT 472 : (1994) 1 ALT(Cri) 580 : (1994) 1 APLJ 312 : (1994) 1 CivCC 630 : (1994) CriLJ 1827 : (1994) 2 DMC 644 : (1994) 3 RCR(Criminal) 98
Criminal Procedure Code, 1973 (CrPC) — Section 125, 488
High Courts11 Mar 1994Dismissed
Bellamkonda Koteswaramma Vs D. Koti Reddy and Others
Andhra Pradesh High Court · (1994) 2 ALT 591
Motor Vehicles Act, 1939 — Section 110B, 110D
High Courts11 Mar 1994Allowed
Habeebunnisa Begum @ Shaik Shaheen rep. by her next friend, guardian and natural father, Shaik Abdul Khader Vs Surapaneni Babu Rao and Another
Andhra Pradesh High Court · (1994) 2 ALT 615
Motor Vehicles Act, 1939 — Section 110D
High Courts09 Mar 1994
State Bank of India Vs S.B. Shah Ali (Died) and others
Andhra Pradesh High Court · AIR 1995 AP 134 : (1994) 3 ALT 332
Bills of Sale (Amendment) Act, 1882 — Section 13Constitution of India, 1950 — Article 372(1)Contract Act, 1872 — Section 123, 141, 172, 176
High Courts09 Mar 1994
A. Ramakrishnaiah, B. Narayana and Co. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1994) 2 ALT 37 : (1994) 122 CTR 286 : (1994) 209 ITR 156
Income Tax Act, 1961 — Section 40
High Courts09 Mar 1994
Reckitt and Colman of India Ltd. Vs Assistant Collector of Central Excise, Hyderabad
Andhra Pradesh High Court · (1994) 72 ELT 263
Income Tax Act, 1961 — Section 119
High Courts08 Mar 1994
Commissioner of Wealth-tax Vs R.D. Shah
Andhra Pradesh High Court · (1994) 2 ALT 45 : (1994) 207 ITR 271
Wealth Tax Act, 1957 — Section 27(1), 35, 35(1)
High Courts08 Mar 1994
Manager, United India Insurance Company, Hindupur Vs Shekamma and others
Andhra Pradesh High Court · (1995) ACJ 86 : AIR 1994 AP 338 : (1994) 2 ALT 312
Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 213Motor Vehicles Act, 1939 — Section 105, 56, 56(2), 95(1), 95(2)
High Courts08 Mar 1994
State of Andhra Pradesh Vs Business Forms Limited
Andhra Pradesh High Court · (1994) 94 STC 23
Sales Tax Act — Section 22
High Courts08 Mar 1994
Assistant Commissioner of Income Tax Vs Poorna Cine Theatre (P.) Ltd. and Others
Andhra Pradesh High Court · (1994) 120 CTR 354 : (1996) 220 ITR 361
Income Tax Act, 1961 — Section 276C, 277, 28
High Courts08 Mar 1994
Roxy Roller Flour Pvt. Ltd. and Another Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1994) 94 STC 464
High Courts07 Mar 1994
Avula Venkateswarlu Vs State
Andhra Pradesh High Court · (1994) 1 ALT 726 : (1994) 1 ALT(Cri) 593 : (1994) CriLJ 2232
Criminal Procedure Code, 1973 (CrPC) — Section 297, 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts07 Mar 1994
The Commissioner of Income Tax Vs Andhra Cotton Mills Ltd.
Andhra Pradesh High Court · (1994) 2 ALT 77
Income Tax Act, 1961 — Section 139(5), 256(1), 34
High Courts04 Mar 1994
The New India Assurance Co. Ltd. Vs Mara Chinna Rajanna and Others
Andhra Pradesh High Court · (1994) 2 ALT 573
Motor Vehicles Act, 1939 — Section 110B, 110D
High Courts03 Mar 1994Dismissed
Kanti Naramma Vs The Agent to Government, (District Collector) and Others
Andhra Pradesh High Court · (1994) 2 ALT 181 : (1994) 1 APLJ 383
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 67AAndhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Section 3(1)Constitution of India, 1950 — Article 226