High Courts03 Mar 1994Dismissed
Miss Lydia Renuka Vs Mr. K. Soloman Raju
Andhra Pradesh High Court · (1994) 1 ALT 392
Divorce Act, 1869 — Section 19
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,338 of 1,754
High Courts03 Mar 1994Dismissed
Miss Lydia Renuka Vs K. Soloman Raju
Andhra Pradesh High Court · (1994) 1 ALT 395 : (1995) 2 DMC 619
Divorce Act, 1869 — Section 37
High Courts03 Mar 1994Dismissed
Lydia Renuka Vs K. Soloman Raju
Andhra Pradesh High Court · (1994) 1 ALT 395 : (1994) 1 ALT 392 : (1994) 1 APLJ 324
Divorce Act, 1869 — Section 37
High Courts03 Mar 1994Dismissed
Komati Rajam Vs State of A.P.
Andhra Pradesh High Court · (1994) 1 ALT 639 : (1995) 1 ALT(Cri) 317
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302, 354
High Courts02 Mar 1994
Official Liquidator, Business Machines (I.) Pvt. Ltd. Vs Bank of India and Another
Andhra Pradesh High Court · (1998) 91 CompCas 434
Companies Act, 1956 — Section 529, 529(2), 529A
High Courts02 Mar 1994
K. Balagopal Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1994) 1 ALT 479 : (1994) CriLJ 1715
Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20A(1), 4(1)
High Courts02 Mar 1994
Muddumala Meshak and Another Vs The Deputy Registrar of Co-operative Societies and Others
Andhra Pradesh High Court · (1994) 1 ALT 407
Andhra Pradesh Co-operative Societies Rules, 1964 — Rule 24(3)
High Courts02 Mar 1994
Smt. V. Rama Chowdary Vs University of Hyderabad and Others
Andhra Pradesh High Court · (1994) 1 ALT 634 : (1994) 1 APLJ 430
High Courts02 Mar 1994
State of Andhra Pradesh Vs Southern Steel Ltd.
Andhra Pradesh High Court · (1995) 96 STC 452
Andhra Pradesh General Sales Tax Act, 1957 — Section 20(2), 6
High Courts01 Mar 1994Dismissed
Bhanu Construnctions Company Ltd. Vs A.P. State Electricity Board and Others
Andhra Pradesh High Court · (1994) 3 ALT 395
Constitution of India, 1950 — Article 14, 19(1), 226
High Courts01 Mar 1994
Circar Enterprises Vs Commissioner of Commercial Taxes
Andhra Pradesh High Court · (1995) 97 STC 40
Andhra Pradesh General Sales Tax Act, 1957 — Section 20, 20(1), 6C
High Courts01 Mar 1994
B. Jayalakshmi Vs Selection Committee, University of Health Sciences, Vijayawada and others
Andhra Pradesh High Court · AIR 1994 AP 297
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts01 Mar 1994
Commissioner of Income Tax Vs Supreme Constructions Co.
Andhra Pradesh High Court · (1994) 2 ALT 639 : (1995) 213 ITR 137
Income Tax Act, 1961 — Section 125, 125A, 139, 139(2), 142
High Courts01 Mar 1994Allowed
Syed Hussain and Others Vs The Joint Secretary, P.W.D. (R and B), Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1994) 2 ALT 48 : (1994) 1 APLJ 497
Land Acquisition Act, 1894 — Section 3, 4(1), 5A, 5A(1)Land Acquisition Rules — Rule 3
High Courts28 Feb 1994Allowed
Gummidi Ramulu and Others Vs Gadey Srinivasa Rao and Others
Andhra Pradesh High Court · (1994) 2 ALT 42
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115Limitation Act, 1908 — Section 22(1)Limitation Act, 1963 — Section 21(1)
High Courts28 Feb 1994
Commissioner of Income Tax Vs Srichand T. Lulla and Another
Andhra Pradesh High Court · (1995) 213 ITR 102
Income Tax Act, 1961 — Section 28, 64(1)
High Courts25 Feb 1994
B. Audiseshaiah Vs P. Venkata Subbaiah and Others
Andhra Pradesh High Court · (1994) 3 ALT 152
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, 152
High Courts25 Feb 1994
B. Vasantha Kumar Vs Chairman Kakatiya Grameena Bank Warangal District and Another
Andhra Pradesh High Court · (1994) 2 ALT 616 : (1994) 2 APLJ 128
Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 22(2)
High Courts25 Feb 1994
The Oriental Insurance Company Limited Vs Molleti Parvathi and Others
Andhra Pradesh High Court · (1994) 2 ALT 577
Motor Vehicles Act, 1939 — Section 110B, 110D, 173
High Courts25 Feb 1994
Oriental Insurance Co. Ltd. Vs Molloti Parvathi and Others
Andhra Pradesh High Court · (1995) ACJ 827