High Courts14 Feb 1994
The General Manager, Azam Jahi Mills Vs Industrial Tribunal-cum-Labour Court and Another
Andhra Pradesh High Court · (1994) 2 ALT 43(1)
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,340 of 1,754
High Courts14 Feb 1994
Azam Jahi Mills Vs Industrial Tribunal-cum-Labour Court, Warangal and Another
Andhra Pradesh High Court · (1994) 2 ALT 43 : (1994) 1 APLJ 364
High Courts11 Feb 1994
M.V. Krishna Kumar and Another Vs V.R. Law College and Others
Andhra Pradesh High Court · (1994) 1 ALT 372
Andhra Pradesh College Service Commission Act, 1985 — Section 2
High Courts11 Feb 1994Dismissed
Konijeti Varalakshmamma and Others Vs Menta Masthan Rao and Another
Andhra Pradesh High Court · (1994) 1 ALT 320
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 2, 9(3)Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 5
High Courts11 Feb 1994Allowed
O. Sheela Harry and Others Vs The District Revenue Officer and Another
Andhra Pradesh High Court · (1994) 1 ALT 524 : (1996) 2 AnWR 236 : (1994) 1 APLJ 381
High Courts10 Feb 1994
B. Narayana Vs A.P.S.R.T.C., Karimnagar Depot and Another
Andhra Pradesh High Court · (1994) 2 ALT 297
Industrial Disputes Act, 1947 — Section 11A, 33, 33(1)
High Courts09 Feb 1994
Pinjari Hussain Sab Vs District Collector, Anantapur and Others
Andhra Pradesh High Court · (1994) 1 ALT 262 : (1994) 1 ALT(Cri) 332 : (1994) 1 APLJ 157 : (1995) 2 RCR(Criminal) 409
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 19, 19(1), 21, 22, 22(5)
High Courts08 Feb 1994
J. Bhasker Vs Chairman, Agriculture Marketing Committee, Ghanpur and Another
Andhra Pradesh High Court · (1994) 1 ALT 662 : (1994) 1 APLJ 438
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 33Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 178
High Courts08 Feb 1994
Smt. Sukhinder Anand Vs Khaza Vazir Ali and others
Andhra Pradesh High Court · (1994) ACJ 786 : AIR 1994 AP 343 : (1994) 2 ALT 629
Motor Vehicles Act, 1988 — Section 168Penal Code, 1860 (IPC) — Section 337
High Courts08 Feb 1994Dismissed
S. Moosa Ali Hashmi Vs The Secretary, A.P. State Electricity Board
Andhra Pradesh High Court · (1994) 1 ALT 236 : (1994) 1 APLJ 261 : (1994) 1 APLJ 202
Andhra Pradesh Revised Pension Rules, 1980 — Rule 9(2)
High Courts07 Feb 1994
Kunala Subbarao and Another Vs Padam Nagaratnayamma
Andhra Pradesh High Court · (1994) 2 ALT 1
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts04 Feb 1994
Dr. Sr. Y. Philomena, Principal and Correspondent, St. Ann''s College for Women Vs Govt. of A.P., Education and Others
Andhra Pradesh High Court · (1994) 1 ALT 327
Constitution of India, 1950 — Article 226Education Act — Section 89
High Courts04 Feb 1994
Labhala Samanthakamani Vs The Court of District Munsif and Others
Andhra Pradesh High Court · (1994) 1 ALT 530
Motor Vehicles Act, 1988 — Section 94
High Courts04 Feb 1994
Suresh Gir Vs K. Sahadev
Andhra Pradesh High Court · AIR 1994 AP 283 : (1994) 1 APLJ 309
Constitution of India, 1950 — Article 14
High Courts03 Feb 1994
Awari Devanna Vs Divisional Co-operative Officer
Andhra Pradesh High Court · AIR 1994 AP 357 : (1994) 1 ALT 363
Constitution of India, 1950 — Article 14
High Courts02 Feb 1994Dismissed
Grandhi Sri Pavana Krishna Murthy being minor rep. by his father and natural guardian, Grandhi Raja Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1994) 1 ALT 290 : (1994) 1 APLJ 182
High Courts01 Feb 1994Allowed
The Non-Gazetted Government Employees Co-operative Building Society Limited Vs K. Radhakrishna Murthy
Andhra Pradesh High Court · (1994) 1 ALT 203 : (1994) 2 APLJ 114
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Feb 1994
C.W.C. Wines (P) Ltd. and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1994) 93 STC 455
Andhra Pradesh General Sales Tax Act, 1957 — Section 10, 2, 5, 5A, 5CCentral Sales Tax Act, 1956 — Section 14, 15
High Courts01 Feb 1994Allowed
Anantha Chandra Mouli Vs National Institute of Small Industry Extension Training and Others
Andhra Pradesh High Court · (1994) 1 ALT 622
Constitution of India, 1950 — Article 226
High Courts31 Jan 1994Allowed
Gopal and Co. and Durga Prasad Soni Vs Kure Balarajaiah Siddiramulu
Andhra Pradesh High Court · (1994) 1 ALT 410 : (1994) 1 APLJ 483
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 115