High Courts12 Jul 1994
Govardhan Trading Company Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 96 STC 1
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(2), 14(4)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,331 of 1,754
High Courts12 Jul 1994
State of Andhra Pradesh Vs Aswani Industries Aswani Industries Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 96 STC 248
Andhra Pradesh General Sales Tax Act, 1957 — Section 22(1)
High Courts12 Jul 1994
State of Andhra Pradesh Vs Standard Packings
Andhra Pradesh High Court · (1995) 96 STC 151
Central Sales Tax Act, 1956 — Section 5, 5(3)
High Courts11 Jul 1994
Samanuru Venkata Rama Raju and Others Vs Executive Engineer, Panchayat Raj and Others
Andhra Pradesh High Court · (1994) 2 ALT 531
Constitution of India, 1950 — Article 21
High Courts08 Jul 1994Dismissed
Assistant Commissioner of Income Tax Vs Poorna Cine Theatre (P.) Ltd.
Andhra Pradesh High Court · (1994) 76 TAXMAN 384
Income Tax Act, 1961 — Section 276C, 277
High Courts08 Jul 1994
Dhanalakshmi Vs The Divisional Manager, APSRTC, Visakhapatnam and Another
Andhra Pradesh High Court · (1994) 2 ALT 490
High Courts08 Jul 1994
V. Poornachandra Rao Vs Secretary, Andhra Pradesh State Electricity Board, Hyderabad and Another
Andhra Pradesh High Court · (1994) 2 ALT 432
Constitution of India, 1950 — Article 14, 16
High Courts08 Jul 1994
Khaja Quthubullah Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1995 AP 43 : (1994) 3 ALT 220
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 2(1), Order 14 Rule 2(2), Order 7 Rule 11, Order 7 Rule 13Limitation Act, 1963 — Article 18, 25
High Courts07 Jul 1994
Chitram Venkaiah and others Vs Government of A.P. and others
Andhra Pradesh High Court · AIR 1994 AP 359 : (1994) 2 ALT 440
Andhra Pradesh Bhoodan and Gramdan Act, 1965 — Section 29, 30Andhra Pradesh Bhoodan and Gramdan Rules, 1965 — Rule 2Civil Procedure Code, 1908 (CPC) — Section 35
High Courts06 Jul 1994
Raj Trading Company Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 98 STC 80
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4), 14B
High Courts06 Jul 1994
Navabharat Agrl. and Commercial Corporation Vs Commissioner of Commercial Taxes
Andhra Pradesh High Court · (1995) 97 STC 435
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4), 23(1)
High Courts05 Jul 1994
Indian Airlines Technical Assistants Union, Hyderabad Vs The Chairman and Managing Director, Indian Airlines, Head Quarters, New Delhi and Others
Andhra Pradesh High Court · (1994) 2 ALT 509 : (1995) 1 LLJ 578
Industrial Disputes Act, 1947 — Section 18
High Courts04 Jul 1994
S. Sammaiah and Others Vs The A.P. State Electricity Board and Others
Andhra Pradesh High Court · (1994) 2 ALT 729
Contempt of Courts Act, 1971 — Section 19(1)
High Courts01 Jul 1994Dismissed
Kondaveeti Pranchis Vs Mallarapu Lurdamma
Andhra Pradesh High Court · (1994) 3 ALT 425 : (1994) 2 APLJ 297
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts01 Jul 1994Dismissed
Srikanth Spinners Vs State Bank of India, Toopran Branch
Andhra Pradesh High Court · (1994) 3 ALT 582
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6ACriminal Procedure Code, 1973 (CrPC) — Section 115
High Courts01 Jul 1994
Andhra Conductors (P.) Ltd. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1994) 95 STC 320
High Courts30 Jun 1994Dismissed
Dr. K. Sasidhar and Others Vs The District Collector and Others
Andhra Pradesh High Court · (1994) 2 ALT 461
Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 18, 19(2)Land Acquisition Act, 1894 — Section 3, 4(1)
High Courts30 Jun 1994
Chalasani Seetharama Swamy Vs Chintapalli Ramachandra Rao
Andhra Pradesh High Court · (1994) 2 ALT 592
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 10, Order 1 Rule 10(1), Order 1 Rule 10(2), Order 1 Rule 9Limitation Act, 1963 — Section 21(1)
High Courts29 Jun 1994
M.M. Baig Vs A.P.S.R.T. Corporation and Another
Andhra Pradesh High Court · (1994) 2 ALT 575 : (1995) 1 LLJ 468
High Courts29 Jun 1994Dismissed
Shamsunnisa Begum Vs G. Subban Basha and Another
Andhra Pradesh High Court · (1994) 2 ALT(Cri) 143 : (1994) 2 APLJ 95 : (1995) 1 DMC 338
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3