COURT ARCHIVE

Andhra Pradesh High Court judgments

35,067 judgments · page 1,330 of 1,754

High Courts25 Jul 1994

Yarlagadda Lakshminarayana and others Vs Sri Kanaka Durga Gazetted Officers'' Co-operative Building Society Ltd.

Andhra Pradesh High Court · AIR 1995 AP 41 : (1994) 3 ALT 234

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Transfer of Property Act, 1882 — Section 10

High Courts25 Jul 1994

D.S.R. Prasad Vs M. Ramarao and Another

Andhra Pradesh High Court · (1994) 2 ALT 658

Civil Procedure Code, 1908 (CPC) — Section 47, 52

High Courts22 Jul 1994

Dr. Sr. Y. Philomena, Principal and Correspondent, St. Ann''s College for Women Vs Government of A.P., Education and Others

Andhra Pradesh High Court · (1994) 2 ALT 665

Andhra Pradesh Education Act, 1982 — Section 20(3), 24(2), 79, 79(1), 79(2)Constitution of India, 1950 — Article 226

High Courts22 Jul 1994

ITC Limited Vs Commercial Tax Officer, Guntur and Another

Andhra Pradesh High Court · (1994) 3 ALT 384 : (1998) 111 STC 694

Constitution of India, 1950 — Article 226

High Courts22 Jul 1994Allowed

V. Raja Gopalan and Another Vs Visakhapatnam Port Trust and Others

Andhra Pradesh High Court · (1996) 1 LLJ 262

Constitution of India, 1950 — Article 16(4)

High Courts22 Jul 1994Allowed

Kondam Muthyam Reddy Vs Jonnala Ganga Reddy and Others

Andhra Pradesh High Court · (1995) 1 ALT 328

Civil Procedure Code, 1908 (CPC) — Section 100Trusts Act, 1882 — Section 88, 90

High Courts22 Jul 1994

The Chairman, Hyderabad Urban Development Authority Vs J. Prameela and Others

Andhra Pradesh High Court · (1994) 3 ALT 254

Motor Vehicles Act, 1939 — Section 95(1)

High Courts22 Jul 1994

A. Peda Veerender and others Vs The Land Acquisition Officer/R.D.O., Nizamabad and another

Andhra Pradesh High Court · AIR 1995 AP 36 : (1994) 3 ALT 610

Land Acquisition Act, 1894 — Section 11, 18, 28A, 4(1)

High Courts21 Jul 1994Allowed

J. Yadamma and Another Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1995) 1 ALT(Cri) 102 : (1995) 2 DMC 213

Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304B, 498A

High Courts21 Jul 1994

G. Padma Vs Dr. Bavineni Vijaya Lakshmi and others

Andhra Pradesh High Court · AIR 1995 AP 63 : (1994) 3 ALT 318

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 5

High Courts21 Jul 1994Dismissed

Government of India and Others Vs Captain H.R. Singha

Andhra Pradesh High Court · (1994) 3 ALT 213

Army Rules, 1954 — Rule 13A, 13A(1), 13A(3)

High Courts19 Jul 1994

Public Prosecutor Vs Yella Mohanarao and Others

Andhra Pradesh High Court · (1994) CriLJ 3618

Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 147, 148, 302, 307, 324

High Courts18 Jul 1994

BPL Limited Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (1996) 3 ALD 647 : (1995) 96 STC 119

Andhra Pradesh General Sales Tax Act, 1957 — Section 15, 40, 5, 9

High Courts18 Jul 1994

State of Andhra Pradesh Vs Ampro Food Products Limited Ampro Food Products Limited Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1995) 96 STC 617

Andhra Pradesh General Sales Tax Act, 1957 — Section 14, 14(4)Central Sales Tax Act, 1956 — Section 2, 3, 6A, 6A(2), 9(2)

High Courts15 Jul 1994

Krishna Reddy Vs K. Ramulamma and others

Andhra Pradesh High Court · (1995) ACJ 1097 : AIR 1995 AP 68 : (1994) 3 ALT 169 : (1995) 1 APLJ 103

Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 514Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 473Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 13 Rule 10, Order 13 Rule 3, Order 13 Rule 4, Order 13 Rule 5

High Courts14 Jul 1994

Maganti Seetharavamma Vs Additional Revenue Divisional Officer (Land Reforms), Bandar and others

Andhra Pradesh High Court · AIR 1994 AP 366

Andhra Pradesh Agricultural Lands (Ceiling on Agricultural Holdings) Act, 1973 — Section 6Constitution of India, 1950 — Article 226

High Courts14 Jul 1994

Kurunati Koteswara Rao Vs Dasari Gangamma and Another

Andhra Pradesh High Court · (1994) 2 ALT 481 : (1994) 2 APLJ 358

Civil Procedure Code, 1908 (CPC) — Section 100, 144

High Courts14 Jul 1994

Veerasiva Sangham Vs Commissioner of Endowments, A.P., Hyderabad and others

Andhra Pradesh High Court · AIR 1995 AP 204 : (1994) 2 ALT 602

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 1(4)Constitution of India, 1950 — Article 226

High Courts13 Jul 1994

State of Andhra Pradesh Vs Deccan Optical and Allied Industries Pvt. Ltd.

Andhra Pradesh High Court · (1995) 1 AnWR 65 : (1995) 98 STC 114

Andhra Pradesh General Sales Tax Act, 1957 — Section 5Central Sales Tax Act, 1956 — Section 14

High Courts13 Jul 1994

State of Andhra Pradesh Vs Kedia Vanaspati (P) Ltd.

Andhra Pradesh High Court · (1994) 2 AnWR 463 : (1994) 95 STC 208

Andhra Pradesh General Sales Tax Act, 1957 — Section 14, 14(4)