High Courts02 Feb 1998
Ramakrishna Cine Studio Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1998) 233 ITR 277
Income Tax Act, 1961 — Section 139, 217, 246(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,192 of 1,755
High Courts02 Feb 1998Dismissed
State of Andhra Pradesh Vs Industrial Finance Corporation of India (P) Ltd.
Andhra Pradesh High Court · (1998) 02 AP CK 0011
Andhra Pradesh General Sales Tax Act, 1957 — Section 38, 5E
High Courts29 Jan 1998
Krishna Pasu Aahar Bhanupuri Vs Commissioner of Prohibition and Excise, A.P. and Others
Andhra Pradesh High Court · (1998) 2 ALD 47 : (1998) 1 ALT 803 : (1998) 1 APLJ 271
Andhra Pradesh Excise Act, 1968 — Section 12, 13Constitution of India, 1950 — Article 19(1)Industries (Development and Regulation) Act, 1951 — Section 18, 2, 3
High Courts29 Jan 1998
R. Durga Prasad Vs Union of India and Another
Andhra Pradesh High Court · AIR 1998 AP 290 : (1998) 2 ALD 25 : (1998) 1 ALT 652 : (1998) 1 APLJ 274 : (1998) 2 DMC 45
Advocates Act, 1961 — Section 1(3), 30Civil Procedure Code, 1908 (CPC) — Section 32AConstitution of India, 1950 — Article 14, 21
High Courts29 Jan 1998
KVSS Prasada Rao Vs Godavari Bai and Others
Andhra Pradesh High Court · (1998) 2 ALD 222 : (1998) 1 ALT 799 : (1998) 1 APLJ 243
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 20(1)
High Courts28 Jan 1998Dismissed
M.A. Bhupathi Vs M. Koteswara Mudali and Another
Andhra Pradesh High Court · (1998) 2 ALT 21 : (1998) 2 APLJ 18
Stamp Act, 1899 — Section 38(2)
High Courts28 Jan 1998
Toddy Tappers Co-operative Society and others Vs Commissioner of Prohibition and Excise, Hyderabad and others
Andhra Pradesh High Court · (1998) 5 ALD 174
Constitution of India, 1950 — Article 14, 19(1), 19(6), 301
High Courts28 Jan 1998
Macherla Ravi Kumar and Others Vs Indian Bank, Warangal and Others
Andhra Pradesh High Court · AIR 1998 AP 390 : (1998) 2 ALD 403 : (1998) 1 ALT 571 : (1998) 92 CompCas 607
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 1, 17, 18
High Courts28 Jan 1998
Y. Somaiah Vs Managing Director, APSRTC, Mushreerabad, Hyderabad and Others
Andhra Pradesh High Court · (1998) 4 ALD 2
High Courts27 Jan 1998Allowed
Land Acquisition Officer (Special Deputy Collector) and Another Vs Pittala Saranga Pani and Others
Andhra Pradesh High Court · (1998) 2 ALT 134 : (1998) 2 APLJ 20
Land Acquisition Act, 1894 — Section 18, 23(1A), 23(2)
High Courts27 Jan 1998
G. Srinivas Vs Regional Manager, APSRTC Nalgonda Dist. and Another
Andhra Pradesh High Court · (1998) 6 ALD 9 : (1998) 6 ALT 366 : (1998) 3 AnWR 350 : (1998) 3 APLJ 8
Andhra Pradesh State Road Transport Corporation Employees (Recruitment) Regulations, 1966 — Regulation 8, 8(1), 8(4)
High Courts23 Jan 1998
A.B. Srinivasan Vs State of A.P. and Others
Andhra Pradesh High Court · (1998) 2 ALD 640 : (1998) 3 ALT 156 : (1998) 1 APLJ 378
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 27(2), 39(1), 8
High Courts23 Jan 1998
Sable Weghire and Company Ltd., Pune Vs A.P. Forest Development Corporation Ltd., Hyderabad and Another
Andhra Pradesh High Court · (1998) 4 ALD 141 : (1998) 4 ALT 433
Andhra Pradesh General Sales Tax Act, 1957 — Section 5
High Courts23 Jan 1998Dismissed
Shri Shirdi Sai Law College and Others Vs Bar Council of India and Others
Andhra Pradesh High Court · (1998) 4 ALT 18 : (1998) 1 APLJ 212
Bar Council of India Rules, 1975 — Rule 13, 18(1)
High Courts23 Jan 1998
V.K. Abdul Jabbar Sahib Son Vs Vice-Chairman and Managing Director, A.P., Forest Development Corpn., Hyderabad and Others
Andhra Pradesh High Court · (1998) 2 ALD 309 : (1998) 3 ALT 638
Central Excises and Salt Act, 1944 — Section 3
High Courts23 Jan 1998
Samala Jayaramaiah Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1998 AP 205 : (1998) 2 ALD 65 : (1998) 2 ALT 180
Andhra Pradesh Panchayat Raj Act, 1994 — Section 149, 153, 153(1), 245, 245(1)Andhra Pradesh Panchayat Raj Rules, 1994 — Rule 10, 3, 4, 6, 8Constitution of India, 1950 — Article 14
High Courts23 Jan 1998
Mc. Dowell and Co. Ltd., Hyderabad Vs Commissioner of Excise, A.P., Hyderabad and Another
Andhra Pradesh High Court · (1998) 2 ALD 417 : (1998) 2 ALT 593 : (1998) 2 APLJ 171 : (1998) 1 APLJ 285
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 11, 12, 13, 14Andhra Pradesh Excise Act, 1968 — Section 11, 12, 13, 14, 15
High Courts22 Jan 1998
J. Siva Sankara Rao Vs Prl. Secretary to Govt., Transport, Roads and Buildings (Road-II-I) Dept., Hyderabad and Others
Andhra Pradesh High Court · (1998) 2 ALD 154 : (1998) 2 ALT 293
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 56
High Courts22 Jan 1998
Kurnool Dist. Rice Millers Association and Others Vs Agricultural Market Committee, Amtakur and Others
Andhra Pradesh High Court · AIR 1998 AP 212 : (1998) 3 ALD 167 : (1998) 1 ALT 829 : (1998) 1 APLJ 228
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12, 12(1), 12(2), 7(6)Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 74(1)
High Courts21 Jan 1998
A.T.M. Rangaramanujam Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1998) 1 ALD 797 : (1998) CriLJ 1169
Contempt of Courts Act, 1971 — Section 14