D.S.N.V. Prasad Babu and Another Vs Union of India and Others
Andhra Pradesh High Court · AIR 1998 AP 140 : (1998) 1 ALD 736 : (1998) 1 ALT 366
COURT ARCHIVE
35,098 judgments · page 1,194 of 1,755
Andhra Pradesh High Court · AIR 1998 AP 140 : (1998) 1 ALD 736 : (1998) 1 ALT 366
Andhra Pradesh High Court · (1998) 2 ALD 180 : (1998) 2 ALT 140
Andhra Pradesh High Court · (1998) 2 ALD 60 : (1998) 2 ALT 428
Andhra Pradesh High Court · (1998) 4 ALD 160 : (1998) 2 AnWR 686
Andhra Pradesh High Court · (1998) 1 ALD(Cri) 253 : (1998) 2 ALT 264
Andhra Pradesh High Court · (1998) 109 STC 585
Andhra Pradesh High Court · (1998) 1 ALD 566 : (1998) 1 ALT 390
Andhra Pradesh High Court · (1998) 2 ALD 405 : (1998) 2 AnWR 647 : (1998) 3 APLJ 94
Andhra Pradesh High Court · (1998) 2 ALD 33 : (1998) 1 ALT 613
Andhra Pradesh High Court · (1998) 1 ALD 785 : (1998) 1 ALT 814
Andhra Pradesh High Court · (1998) 2 ALD 306
Andhra Pradesh High Court · (1998) 94 CompCas 291
Andhra Pradesh High Court · (1998) 2 ALD 131
Andhra Pradesh High Court · (1998) 2 ALD 292 : (1998) 4 ALT 141
Andhra Pradesh High Court · (1998) 2 ALT 385
Andhra Pradesh High Court · (1998) 1 ALD 595 : (1998) 1 ALT 212
Andhra Pradesh High Court · (1998) 2 ALT 51 : (1998) 2 CivCC 290 : (1998) 94 CompCas 155
Andhra Pradesh High Court · (1999) 5 ALD 313
Andhra Pradesh High Court · (1998) 144 CTR 424 : (1998) 230 ITR 536 : (1998) 99 TAXMAN 500
Andhra Pradesh High Court · (1998) 1 ALD 739 : (1998) 3 ALT 429