COURT ARCHIVE

Andhra Pradesh High Court judgments

35,098 judgments · page 1,193 of 1,755

High Courts21 Jan 1998

Union Bank of India, Eluru Vs Vegunta Sarojini Devi and Others

Andhra Pradesh High Court · AIR 1998 AP 259 : (1998) 2 ALD 328 : (1998) 2 ALT 534 : (1998) 2 APLJ 9

Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 3, 4Banking Regulation Act, 1949 — Section 21

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High Courts21 Jan 1998

Amati Hymavathi and Another Vs Nissankararao Srikrishnamurthy and others

Andhra Pradesh High Court · (2000) ACJ 350 : AIR 1998 AP 345 : (1998) 3 ALD 244 : (1998) 4 ALT 26

Constitution of India, 1950 — Article 141Fatal Accidents Act, 1855 — Section 1Motor Vehicles Act, 1939 — Section 92

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High Courts21 Jan 1998

K. Ranga Reddy Vs Chinna Reddigari Kanakamma and Another

Andhra Pradesh High Court · (1998) 1 ALT 603 : (1998) 3 CivCC 325

Evidence Act, 1872 — Section 145, 5

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High Courts21 Jan 1998

Aitipamula Shivalingam and Another Vs Aitipamula Chinna Narsamma

Andhra Pradesh High Court · (1998) 2 ALD 241 : (1998) 2 ALT 7 : (1998) 1 APLJ 255

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3

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High Courts21 Jan 1998

C. Hanumantha Rao and Another Vs M. Prem Sudhakar Rao

Andhra Pradesh High Court · (1998) 2 ALD 49 : (1998) 1 ALT 754 : (1998) 1 APLJ 195

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2), 11, 12, 8

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High Courts21 Jan 1998

Land Acquisition Officer, Tenali Vs Kanneganti Suseela

Andhra Pradesh High Court · (1998) 2 ALD 458 : (1998) 2 ALT 435 : (1998) 1 APLJ 294

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 27Land Acquisition Act, 1894 — Section 4(1)

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High Courts20 Jan 1998Allowed

B. Narayana Vs Regional Transport Officer

Andhra Pradesh High Court · (1998) 3 ALT 828

Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 3

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High Courts20 Jan 1998

Nimmagadda Ravi and Others Vs State of A.P.

Andhra Pradesh High Court · (1998) 2 ALD 621 : (1998) 1 ALD(Cri) 401 : (1998) 1 APLJ 239 : (1998) CriLJ 1823

Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 112, 113, 114

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High Courts20 Jan 1998

N. Babji Vs N. Sarada and Another

Andhra Pradesh High Court · (1998) 3 ALD 560 : (1998) 2 ALT(Cri) 21 : (1998) 2 APLJ 300 : (1998) CriLJ 4281 : (1998) 2 DMC 642 : (1999) 1 RCR(Criminal) 319

Criminal Procedure Code, 1973 (CrPC) — Section 125(1), 125(4), 127(3)Hindu Marriage Act, 1955 — Section 13

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High Courts20 Jan 1998Allowed

Kalva Narsa Reddy Vs Collector and Dist. Magistrate and Another

Andhra Pradesh High Court · (1998) 2 ALT 197

Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 3(3)Constitution of India, 1950 — Article 22, 226

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High Courts19 Jan 1998

Employee''s State Insurance Corporation, Hyderabad Vs Ravi Engineering Works, Nandyal, Kurnool District

Andhra Pradesh High Court · (1998) 2 ALD 732 : (1998) 3 ALT 150

Employees State Insurance Act, 1948 — Section 1(5), 2(1), 2(12), 38(3), 38(4)

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High Courts19 Jan 1998Allowed

P. Ravinder Reddy Vs M/s NCC Finance Ltd.

Andhra Pradesh High Court · (1999) 3 CivCC 590 : (1999) 4 RCR(Criminal) 326

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts19 Jan 1998Dismissed

M/s Kusum Ingots Vs State of A.P.

Andhra Pradesh High Court · (1999) 2 CivCC 328 : (1999) 2 RCR(Criminal) 194

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140, 141, 142

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High Courts02 Jan 1998Allowed

G.B. Bros. and Konda Rajagopala Chetty Beedi Factory (P.) Ltd. Vs Income Tax Officer

Andhra Pradesh High Court · (2004) 267 ITR 774

Income Tax Act, 1961 — Section 147, 148, 80HH, 80HH(7), 80HHC(7)

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High Courts02 Jan 1998

G.B. Bros. and Konda Rajagopala Chetty Beedi Factory (P) Ltd. Vs ITO

Andhra Pradesh High Court · (2002) 176 CTR 572

Income Tax Act, 1961 — Section 147, 148, 154, 263, 80HH

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High Courts02 Jan 1998

Sugui Bai @ Shakuntala Bai and Others Vs Rafat Ali

Andhra Pradesh High Court · (1998) 1 ALD 693 : (1998) 1 ALT 359 : (1998) 1 APLJ 154

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 22Civil Procedure Code, 1908 (CPC) — Section 115, 151Constitution of India, 1950 — Article 133

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High Courts02 Jan 1998

Murali Damodar Kanuri Vs Dappu Laxmaiah and Others

Andhra Pradesh High Court · (1998) 2 ALD 590 : (1998) 2 ALT 271 : (1998) 1 APLJ 298

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115(1)

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High Courts02 Jan 1998

P. Gangamma Vs Vasudha Misra and Another

Andhra Pradesh High Court · (1998) 2 ALD 35 : (1998) 1 ALT 680 : (1998) 1 APLJ 316

Andhra Pradesh (Scheduled Areas Ryotwari Settlement) Regulations, 1970 — Regulation 5(3), 5(5)

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High Courts02 Jan 1998

Ushodaya Enterprises Ltd. and Another Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (1998) 2 ALD 225 : (1998) 1 ALT 421

Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 12, 59Bhagyanagar Urban Development Authority Zoning Regulations, 1981 — Regulation 12Constitution of India, 1950 — Article 226

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High Courts02 Jan 1998

V. Bulleswara Rao and Others Vs Government of A.P. and Another

Andhra Pradesh High Court · (1998) 2 ALD 98 : (1998) 2 ALT 202

Andhra Pradesh State Higher Judicial Services Rules, 2007 — Rule 11, 11(3), 12, 16, 27Constitution of India, 1950 — Article 14, 16, 21, 320

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