COURT ARCHIVE

Andhra Pradesh High Court judgments

35,098 judgments · page 1,190 of 1,755

High Courts17 Feb 1998

Referring Officer, The I Additional District and Sessions Judge, Nellore Vs Bonda Venkata Reddy @ Ganapathireddy @ Chiranjeevi

Andhra Pradesh High Court · (1998) 4 ALD 646

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 366Penal Code, 1860 (IPC) — Section 201, 302, 379, 380, 75

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High Courts16 Feb 1998

Manujusna Kadam (Smt.) and Others Vs Govt. of A.P. and Others

Andhra Pradesh High Court · AIR 1998 AP 195 : (1998) 2 ALD 448 : (1998) 2 ALT 232 : (1998) 2 APLJ 149

Andhra Pradesh Panchayat Raj Act, 1994 — Section 181, 245Constitution of India, 1950 — Article 14, 19(1), 21

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High Courts16 Feb 1998

M. Chandrasekhar Vs APSRTC, Hyderabad and Others

Andhra Pradesh High Court · (1998) 2 ALD 542 : (1998) 2 ALT 320

Constitution of India, 1950 — Article 12Procedure of the Public Service Commission Rules — Rule 3

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High Courts16 Feb 1998

Pilli Lakshmana Rao and Others Vs Executive Officer, Gram Panchayat and Others

Andhra Pradesh High Court · (2000) 5 ALT 246

Constitution of India, 1950 — Article 226

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High Courts15 Feb 1998

Yettlapalle Sidda Reddy Vs Kona Venkatramana

Andhra Pradesh High Court · (1999) 3 ALD 695 : (1999) 2 ALT 231

Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1987 — Section 4Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 6

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High Courts13 Feb 1998

Mehmood Hayath Vs Government of A.P. and Others

Andhra Pradesh High Court · (1998) 1 ACC 534 : (1998) 2 ALD 657 : (1998) 3 ALT 134 : (1998) 1 APLJ 390

Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 3, 4, 88(14), 88(8), 88(9)Central Motor Vehicles Rules, 1989 — Rule 83, 84, 85

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High Courts13 Feb 1998

Valluri Veerabhadra Rao and others Vs Land Acquisition Officer and Spl. Dy. Collector, E.G. Dist.

Andhra Pradesh High Court · (1998) 3 ALD 129 : (1998) 3 ALT 27

Land Acquisition Act, 1894 — Section 18, 23, 4(1)

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High Courts12 Feb 1998

Kotha Dass Goud Vs Returning Officer and Another

Andhra Pradesh High Court · (1998) 2 ALD 118 : (1998) 2 ALT 604

Constitution of India, 1950 — Article 226, 324(1), 327, 329Penal Code, 1860 (IPC) — Section 149, 324, 326, 395, 397Representation of the People Act, 1951 — Section 8(3)

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High Courts12 Feb 1998

SIMS College of Physiotherapy, Guntur Vs University of Health Sciences

Andhra Pradesh High Court · AIR 1998 AP 192 : (1998) 2 ALD 499 : (1998) 4 ALT 447 : (1998) 1 AnWR 573

Andhra Pradesh Education Act, 1982 — Section 99Constitution of India, 1950 — Article 14

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High Courts11 Feb 1998

Color Coats, Sultan Bazar, Hyderabad Vs Venkataramana Hotels Ltd, Banjara Hills, Hyderabad

Andhra Pradesh High Court · AIR 1999 AP 16 : (1998) 2 ALD 496 : (1998) 94 CompCas 630

Companies Act, 1956 — Section 433, 433E, 434, 434(1)(A), 439Limitation Act, 1963 — Section 19

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High Courts11 Feb 1998

Verireddy narsimha Reddy Vs Union of India and Others

Andhra Pradesh High Court · (1998) 2 ALD 527 : (1998) 3 ALT 420

Constitution of India, 1950 — Article 226

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High Courts11 Feb 1998

T. Sarojamma alias Saroja Bai Vs Mohammed Khaleelur Rahiman and Others

Andhra Pradesh High Court · (1998) 2 ALD 586 : (1998) 2 ALT 423 : (1998) 2 APLJ 2

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 4Limitation Act, 1963 — Article 120, 5

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High Courts11 Feb 1998Allowed

Paruchuri Vasu Vs The General Manager, Telecom and Others

Andhra Pradesh High Court · AIR 1998 AP 154

Constitution of India, 1950 — Article 14

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High Courts11 Feb 1998

Paruchuri Vasu Vs General Manager, 7-Star Buildings, Vijayawada and Others

Andhra Pradesh High Court · (1998) 2 ALD 427 : (1998) 3 ALT 256

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High Courts10 Feb 1998Allowed

Smt. Vadda Rajeswaramma Vs Dr. V.L. Narasimha Charyulu and Others

Andhra Pradesh High Court · AIR 1998 AP 202

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10

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High Courts10 Feb 1998

APSRTC, Musheerabad and Another Vs Akkewsara Rao and Others

Andhra Pradesh High Court · (1998) 3 ALD 95 : (1998) 3 ALT 636 : (1999) 1 LLJ 548

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High Courts10 Feb 1998

Dr. N. Anil Krishna Vs Principal (Day) Vivek Vardhani College of Arts, Commerce and Science, Hyderabad and Others

Andhra Pradesh High Court · (1998) 2 ALD 434 : (1998) 3 ALT 380

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High Courts10 Feb 1998

A.P.S.R.T.C, and another Vs P.T. Rao and others

Andhra Pradesh High Court · (1998) 3 ALD 45 : (1998) 2 ALT 447

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High Courts10 Feb 1998

Vadde Rajeswaramma Vs Dr. V.L. Narasimha Charyulu and Others

Andhra Pradesh High Court · (1998) 2 ALD 402 : (1998) 2 ALT 243 : (1998) 1 APLJ 292 : (1998) 3 CivCC 272 : (1998) 2 RCR(Civil) 617

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 10(2), Order 26 Rule 9

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High Courts10 Feb 1998Allowed

Leprosy Mission and Another Vs Nallamilli Veera Venkata Satyanarayana Reddy

Andhra Pradesh High Court · AIR 1998 AP 285 : (1998) 2 ALD 484 : (1998) 2 ALT 137 : (1998) 1 APLJ 283

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 — Section 53A

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