M.N. Chaitaniya Vs N.T.R. University of Health Sciences, A.P., at Vijayawada and others
Andhra Pradesh High Court · AIR 1999 AP 70 : (1999) 1 ALD 267 : (1999) 1 ALT 456
COURT ARCHIVE
35,098 judgments · page 1,152 of 1,755
Andhra Pradesh High Court · AIR 1999 AP 70 : (1999) 1 ALD 267 : (1999) 1 ALT 456
Andhra Pradesh High Court · (1999) 1 ALD 487 : (1999) 1 ALT 417
Andhra Pradesh High Court · (1999) 1 ALD 634 : (1999) 1 ALT 475
Andhra Pradesh High Court · (1999) 1 ALD 460 : (1999) 1 AnWR 64 : (1999) 1 APLJ 27
Andhra Pradesh High Court · (1999) 1 ALD 305 : (1999) 1 ALT 298 : (1999) 1 APLJ 15
Andhra Pradesh High Court · (1999) 3 ALT 48
Andhra Pradesh High Court · (1999) 3 ALD 699 : (1999) 2 ALT 352
Andhra Pradesh High Court · AIR 1999 AP 170 : (1999) 2 ALD 175 : (1999) 2 ALT 79 : (1999) 1 APLJ 140
Andhra Pradesh High Court · (1999) 1 ALD 621 : (1999) 1 ALT 535 : (1999) 1 AnWR 120
Andhra Pradesh High Court · (1999) 1 ALD 676 : (1999) 1 ALT 527
Andhra Pradesh High Court · (1999) 1 ALD 693 : (1999) 1 ALD(Cri) 616
Andhra Pradesh High Court · (1999) 2 ALD 104 : (1999) 2 ALT 40 : (1999) 1 APLJ 240
Andhra Pradesh High Court · (1999) 1 ALD 469 : (1999) 1 ALT 280
Andhra Pradesh High Court · (1999) 1 ALD 611 : (1999) 1 ALD(Cri) 297 : (1999) 1 ALT 438 : (1999) 2 CivCC 546 : (1999) CriLJ 1107 : (1999) 2 RCR(Criminal) 341
Andhra Pradesh High Court · (1999) 2 ALD 271 : (1999) 1 ALT 399
Andhra Pradesh High Court · (1999) 2 ALD 268(1) : (1999) 1 ALT 383 : (1999) 1 APLJ 130
Andhra Pradesh High Court · (1999) 1 ALD 402 : (1999) 1 ALT 276 : (1999) 1 APLJ 189
Andhra Pradesh High Court · (1999) 2 ALD 250
Andhra Pradesh High Court · (1999) 2 ALD 85 : (1999) 1 ALT 828 : (1999) 1 APLJ 134 : (1999) 1 CivCC 607 : (1999) 2 RCR(Civil) 499
Andhra Pradesh High Court · (1999) 3 ALD 202 : (1999) 1 ALD(Cri) 59 : (1999) 1 ALT(Cri) 258 : (1999) CriLJ 1092