High Courts21 Dec 1998
Managing Director, APSRTC, Mushirabad, Hyderabad and others Vs N. Shankaraiah
Andhra Pradesh High Court · (1999) 2 ALD 96 : (1999) 2 ALT 28
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,151 of 1,755
High Courts21 Dec 1998
Chiguripati Suryanarayana and another Vs State of A.P.
Andhra Pradesh High Court · (1999) 1 ALD 590 : (1999) 1 ALD(Cri) 300 : (1999) 1 ALT(Cri) 219 : (1999) CriLJ 1201
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts19 Dec 1998
T. Damodhar Rao and others Vs Managing Director, APSRTC, Hyderabad and others
Andhra Pradesh High Court · (1999) 2 ALD 587 : (1999) 2 ALT 114
High Courts18 Dec 1998
C. Ramesh Chander Vs C.A. Hanumantha Rao
Andhra Pradesh High Court · (1999) 2 ALD 258 : (1999) 1 ALT 497
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts18 Dec 1998
A. Vasudevaiah Vs Executive Officer, TTD, Tirupathi and another
Andhra Pradesh High Court · (1999) 1 ALD 339 : (1999) 1 ALT 425
High Courts18 Dec 1998
Vallabhaneni Subba Rao and others Vs Collector, Hyderabad Dist. and others
Andhra Pradesh High Court · (1999) 1 ALD 549 : (1999) 1 ALT 435 : (1999) 1 APLJ 100
Constitution of India, 1950 — Article 226
High Courts18 Dec 1998
B. Nageswara Rao Vs District Judge, West Godavari and others
Andhra Pradesh High Court · (1999) 2 ALD 254 : (1999) 1 ALT 488 : (1999) 1 APLJ 210
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10, 11, 12, 13, 3
High Courts18 Dec 1998
Union of India, Dept. of Telecommunications, New Delhi and others Vs Secretary, Revenue Dept., (CTII), Govt. of A.P. and others
Andhra Pradesh High Court · (1999) 1 ALD 523
Andhra Pradesh General Sales Tax Act, 1957 — Section 2, 5EConstitution of India, 1950 — Article 285, 289Government of India Act, 1935 — Section 154, 155
High Courts17 Dec 1998
Dodda Pulla Reddy Vs State
Andhra Pradesh High Court · (1999) 1 ALD 551 : (1999) 1 ALT(Cri) 318
Penal Code, 1860 (IPC) — Section 302, 304
High Courts17 Dec 1998
G. David Raju Vs Chairman, A.P.S.E.B., Hyderabad and others
Andhra Pradesh High Court · (1999) 2 ALD 182 : (1999) 2 ALT 70
All India Services (Discipline and Appeal) Rules, 1955 — Rule 10(1), 7Andhra Pradesh State Electricity Board Employees Discipline and Appeal Regulations, 1970 — Regulation 11Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 12
High Courts17 Dec 1998
Gajjela Rajaiah and another Vs Sub-Collector-cum-Land Acquisition Officer, Asifabad, Adilabad and others
Andhra Pradesh High Court · (1999) 1 ALD 80 : (1999) 1 ALT 166
Constitution of India, 1950 — Article 16, 226, 4
High Courts17 Dec 1998
P. Venkat Reddy and others Vs Government of A.P., Industries and Commerce Department, Hyderabad and others
Andhra Pradesh High Court · (1999) 1 ALD 477 : (1999) 1 ALT 442 : (1999) 1 APLJ 183
Companies Act, 1956 — Section 5Constitution of India, 1950 — Article 32Land Acquisition Act, 1894 — Section 11, 4(1), 6
High Courts17 Dec 1998
Kodam Gangaram and others Vs State of A.P.
Andhra Pradesh High Court · (1999) 2 ALD 465 : (1999) 1 ALD(Cri) 561 : (1999) 1 ALT(Cri) 497 : (1999) CriLJ 2181
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 304
High Courts16 Dec 1998
K. Sarojamma Vs G.C. Ramaiah (died) By LRs.
Andhra Pradesh High Court · (1999) 2 ALD 272 : (1999) 1 ALT 338 : (1999) 1 APLJ 218
Partition Act, 1893 — Section 2, 3
High Courts16 Dec 1998
Sri Dhanalakshmi Kanyaka Parameswari Rice Mill Vs Commercial Tax Officer, Chilakaluripeta, Guntur Dist. and others
Andhra Pradesh High Court · (1999) 1 ALD 495 : (1999) 1 ALT 468
Andhra Pradesh General Sales Tax Act, 1957 — Section 2, 5
High Courts16 Dec 1998
V. Vijay Kumar Vs Commercial Tax Officer-II, Adoni, Kurnool District and another
Andhra Pradesh High Court · (1999) 1 ALD 482 : (1999) 1 ALT 499
Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 7Andhra Pradesh Entertainment Tax Act, 1939 — Section 10(2), 4, 5(1)
High Courts16 Dec 1998
Bompada Chandrasekhar and another Vs State of A.P.
Andhra Pradesh High Court · (1999) 1 ALD 532 : (1999) 1 ALT 430 : (1999) 2 ALT(Cri) 269 : (1999) CriLJ 995
Essential Commodities Act, 1955 — Section 6
High Courts16 Dec 1998
Srinivasa Poultery and Cattle Feed Pvt. Ltd., Vijayawada Vs Commissioner of Commercial Taxes, Hyderabad
Andhra Pradesh High Court · (1999) 1 ALD 707 : (1999) 1 ALT 577
Andhra Pradesh General Sales Tax Act, 1957 — Section 5, 9Constitution of India, 1950 — Article 14, 19, 301, 302, 303
High Courts16 Dec 1998
Vinayaka Steels Ltd., Kothur, Shandnagar Vs A.P.S.E.B., Hyderabad and others
Andhra Pradesh High Court · (1999) 1 ALD 682
Electricity (Supply) Act, 1948 — Section 49
High Courts16 Dec 1998
Abdul Razack Vs Union of India and others
Andhra Pradesh High Court · (1999) 1 ALD 234 : (1999) 1 ALT 346
Administrative Tribunals Act, 1985 — Section 14(1), 2, 4, 9Constitution of India, 1950 — Article 219, 226, 227, 233, 235Income Tax Act, 1961 — Section 252, 252(1)