COURT ARCHIVE

Andhra Pradesh High Court judgments

35,098 judgments · page 1,150 of 1,755

High Courts29 Dec 1998

Syed Sha Musebulla Alvi Vs Secretary, General Administrative Department, Secretariat, Hyderabad and others

Andhra Pradesh High Court · (1999) 1 ALD 632 : (1999) 2 ALT 130

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47

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High Courts29 Dec 1998

Karra Buchi Babu and others Vs the State of A.P., Education Dept. Hyd. and others

Andhra Pradesh High Court · AIR 1999 AP 260 : (1999) 1 ALD 438 : (1999) 1 ALT 487

Common Entrance Test Rules, 1989 — Rule 4

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High Courts29 Dec 1998

Nallam Sri Ramakrishan Murthy and another Vs Boggavarapu Subba Rao and others

Andhra Pradesh High Court · (1999) 1 ALD 756 : (1999) 1 ALT 539

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 13Constitution of India, 1950 — Article 227

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High Courts29 Dec 1998

V. Sundara Rao Vs Nagarjuna University, Guntur and another

Andhra Pradesh High Court · (1999) 1 ALD 457 : (1999) 1 ALT 480 : (1999) 1 APLJ 173

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High Courts29 Dec 1998

Goverdhanlal Pitti Vs State of Andhra Pradesh, Education Department, Hyderabad and others

Andhra Pradesh High Court · (1999) 1 ALD 624 : (1999) 1 ALT 545

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1), 5

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High Courts29 Dec 1998

Syed Faizuddin Vs APSRTC, Mushirabad, Hyderabad and another

Andhra Pradesh High Court · (1999) 2 ALD 102 : (1999) 2 ALT 41

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High Courts29 Dec 1998

Madepalli Venkata Durga Prasada Rao Vs Sri Rameswara Swamy Vari Temple, Kaikaluru and others

Andhra Pradesh High Court · (1999) 1 ALD 703 : (1999) 1 ALT 684 : (1999) 1 APLJ 190

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 12, 13, 15, 16, 16(2)Andhra Pradesh (Andhra Area) Tenancy Rules, 1980 — Rule 9Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 74

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High Courts28 Dec 1998

Pondur Milk Producers Co.operative Society Vs Authority under Minimum Wages Act and Assistant Commissioner of Labour, Ongole and another

Andhra Pradesh High Court · (1999) 1 ALD 435 : (1999) 1 ALT 494 : (1999) 1 APLJ 28 : (1999) 82 FLR 192 : (1999) 2 LLJ 286

Minimum Wages Act, 1948 — Section 3, 3(1)

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High Courts28 Dec 1998

B. Parameswaran Vs State

Andhra Pradesh High Court · (1999) 1 ALD 727 : (1999) 1 ALT(Cri) 307 : (1999) CriLJ 2059

Penal Code, 1860 (IPC) — Section 420Prevention of Corruption Act, 1947 — Section 5(1)Prevention of Corruption Act, 1988 — Section 13(1), 8

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High Courts24 Dec 1998

APSRTC Vs Dy. Transport Commissioner and Secretary, RTA, Guntur and Others

Andhra Pradesh High Court · (1999) 2 ALD 113 : (1999) 1 ALT 561

Motor Vehicles Act, 1988 — Section 68

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High Courts24 Dec 1998

A. Narayana Rao Vs Asst. Secretary, Regional Transport Authority, Secunderabad and others

Andhra Pradesh High Court · AIR 1999 AP 195 : (1999) 1 ALD 614 : (1999) 1 ALT 587

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 334Central Motor Vehicles Rules, 1989 — Rule 47, 48Motor Vehicles Act, 1988 — Section 2(7), 3, 41, 44, 45

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High Courts24 Dec 1998

Reddi Varamaiah Vs Pereddi Nagi Reddi

Andhra Pradesh High Court · (1999) 2 ALD 265 : (1999) 1 ALT 603 : (1999) 1 APLJ 238 : (1999) 2 CivCC 70

Limitation Act, 1963 — Section 19Negotiable Instruments Act, 1881 (NI) — Section 118

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High Courts24 Dec 1998

Nazeemuddin Vs State of A.P.

Andhra Pradesh High Court · (1999) 1 ALD 685 : (1999) 1 ALD(Cri) 190 : (1999) CriLJ 1773

Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)

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High Courts23 Dec 1998

Ch. Eswari Laxmi Bai Vs Vice-Chairman and Manging Director, APSRTC, Musheerabad, Hyderabad and others

Andhra Pradesh High Court · (1999) 2 ALD 103 : (1999) 1 ALT 814 : (1999) 2 LLJ 657

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High Courts23 Dec 1998

Ramanadh Poultry Farms, Peddakaparthy Village and Others Vs ACTO, CTCP, Metlakunta and Another

Andhra Pradesh High Court · (1999) 2 ALD 671 : (1999) 2 ALT 99

Andhra Pradesh General Sales Tax Act, 1957 — Section 29, 38Andhra Pradesh General Sales Tax Rules, 1957 — Rule 46, 47

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High Courts23 Dec 1998

G. Ramulu Vs Deport Manager, APSRTC, Gadwal Depot and another

Andhra Pradesh High Court · (1999) 1 ALD 633 : (1999) 1 ALT 526

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High Courts22 Dec 1998

Shaik Ramjan Vs State

Andhra Pradesh High Court · (1999) 1 ALD 740 : (1999) 1 ALD(Cri) 606 : (1999) 1 ALT 291 : (1999) CriLJ 2161 : (1999) 2 RCR(Criminal) 419

Criminal Procedure Code, 1973 (CrPC) — Section 16, 313Penal Code, 1860 (IPC) — Section 365, 366

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High Courts22 Dec 1998

A. Monm and another Vs Gopinath

Andhra Pradesh High Court · (1999) 1 ALD 517 : (1999) 1 ALT 459 : (1999) 1 APLJ 39

Limitation Act, 1963 — Section 14

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High Courts22 Dec 1998

V. Balakrishna and others Vs General Manager, MTH Division, HMT Ltd., Balanagar, Hyderabad

Andhra Pradesh High Court · (1999) 1 ALD 432 : (1999) 1 ALT 482 : (1999) 1 APLJ 175 : (1999) 82 FLR 212 : (1999) 2 LLJ 1310

Constitution of India, 1950 — Article 226Payment of Gratuity (Central) Rules, 1972 — Rule 7Payment of Gratuity Act, 1972 — Section 4, 7(3A)

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High Courts21 Dec 1998Dismissed

Managing Director, APSRTC and Others Vs M. Sankaraiah

Andhra Pradesh High Court · (1999) 4 ALT 89

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