COURT ARCHIVE

Andhra Pradesh High Court judgments

35,098 judgments · page 1,153 of 1,755

High Courts08 Dec 1998

K. Manohar Rao Vs Govt. of A.P. and others

Andhra Pradesh High Court · (1999) 1 ALD 214 : (1999) 1 ALT 316 : (1999) CriLJ 1551

Andhra Pradesh Prisons Rules, 1979 — Rule 318, 320, 321, 324(A)(B), 326Constitution of India, 1950 — Article 14, 161, 21, 32, 72Criminal Procedure Code, 1973 (CrPC) — Section 401, 432, 433A

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High Courts08 Dec 1998

G. Yangantiah Vs Depot Manager, Anantapur and another

Andhra Pradesh High Court · (1999) 1 ALD 94 : (1999) 1 ALT 147

Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 380

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High Courts07 Dec 1998

Purushothampalli Gram Panchayat Vs State of A.P., Industries and Commerce Dept., Secretariat, Hyderabad and others

Andhra Pradesh High Court · AIR 1999 AP 177 : (1999) 1 ALD 405 : (1999) 1 ALT 181

Constitution of India, 1950 — Article 226

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High Courts03 Dec 1998Dismissed

Pulusu Perireddy and Others Vs Govt. of A.P.-Panchayat Raj Dept. and Others

Andhra Pradesh High Court · (1999) 1 ALT 408

Andhra Pradesh Panchayat Raj Act, 1994 — Section 245Andhra Pradesh Panchayat Raj Rules — Rule 3

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High Courts03 Dec 1998

Patamata Seshagiri Rao Vs Pamidimukkala Sree Ramachandra Rao and others

Andhra Pradesh High Court · (1999) 1 ALD 333 : (1999) 1 ALT 374 : (1999) 2 CivCC 368

Hindu Succession Act, 1956 — Section 8

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High Courts03 Dec 1998

G. Siva Prasada Reddy and Company, and another Vs Presiding Officer, Debts-Recovery Tribunal of Andhra Pradesh and Karnataka, Bangalore and others

Andhra Pradesh High Court · (1999) 1 ALD 723 : (1999) 2 ALT 116 : (1999) 97 CompCas 803

Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(5), 20

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High Courts02 Dec 1998

A. Sanyasi Vs State

Andhra Pradesh High Court · (1999) 1 ALD 213 : (1999) 1 ALD(Cri) 26 : (1999) 2 ALT 108

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 389(3), 482

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High Courts02 Dec 1998

Superintendent, Central Prison, Chenchalguda, Hyderabad and others Vs C. Narsimhulu

Andhra Pradesh High Court · (1999) 1 ALD 110 : (1999) 1 ALT 107 : (1999) CriLJ 1425 : (1999) 1 RCR(Criminal) 762

Andhra Pradesh Borstal Schools Act, 1925 — Section 10, 2(1), 8Criminal Procedure Code, 1973 (CrPC) — Section 106, 118

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High Courts01 Dec 1998

Addepalli Hanumantharao Vs Devarapalli Narayanamma and others

Andhra Pradesh High Court · (1999) 1 ALD 407 : (1999) 1 ALT 246

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 5

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High Courts27 Nov 1998

Sri Vishnu Cements Ltd., Seethapuram, Dhondapadu, Nalgonda District Vs A.P.S.E.B., Vidyut Soudha, Somajiguda, Hyd. and another

Andhra Pradesh High Court · AIR 1999 AP 103 : (1999) 1 ALD 269 : (1999) 1 ALT 193

Contract Act, 1872 — Section 74Electricity (Supply) Act, 1948 — Section 49, 49(1)

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High Courts27 Nov 1998

A.P. Power Diploma Engineers Association Vs A.P.S.E.B., Vidyut Soudha, Hyd. and Others

Andhra Pradesh High Court · (1999) 1 ALD 321

Andhra Pradesh Electrical Service Special Rules — Rule 2Constitution of India, 1950 — Article 14, 16, 21Electricity (Supply) Act, 1948 — Section 79

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High Courts27 Nov 1998

Andhra Pradesh Bankers and Pawn Brokers Association Vs Municipal Corporation of Hyderabad

Andhra Pradesh High Court · AIR 1999 AP 75 : (1999) 1 ALD 274 : (1999) 1 ALT 259

Hyderabad Municipal Corporation (Amendment) Act, 1952 — Section 622Hyderabad Municipal Corporation Act, 1955 — Section 521(1), 622(2)

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High Courts27 Nov 1998

V. Vinod Rao and others Vs Government of Andhra Pradesh, Revenue Department, Secretariat, Hyderabad and others

Andhra Pradesh High Court · (1999) 1 ALD 147 : (1999) 1 ALT 58

Constitution of India, 1950 — Article 14, 16, 225, 226, 227

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High Courts26 Nov 1998

S. Krishama Naiddu Vs Managing Director of the National Co-operative Bank Ltd., Bangalore, Karnataka State and another

Andhra Pradesh High Court · (1999) 1 ALD 395 : (1999) 1 ALT 1

Civil Procedure Code, 1908 (CPC) — Section 115, 2(2)

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High Courts26 Nov 1998Dismissed

Nagarjuna Grameena Bank and Others Vs Nagarjuna Grameena Bank Officers Association and Others

Andhra Pradesh High Court · (1999) 4 ALT 376

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High Courts25 Nov 1998

M. Eswaraiah Vs State of A.P., Food Inspector, Cuddapah

Andhra Pradesh High Court · (1999) 3 ALD 204 : (1999) 1 ALD(Cri) 42 : (1999) 1 ALT 682 : (1999) 1 ALT(Cri) 488 : (1999) CriLJ 1268 : (1999) 2 RCR(Criminal) 295

Prevention of Food Adulteration Act, 1954 — Section 10(4), 7

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High Courts25 Nov 1998