High Courts26 Apr 2001
S.Y. Nawab Vs Municipal Corporation of Hyderabad
Andhra Pradesh High Court · AIR 2001 AP 403 : (2001) 4 ALD 146 : (2001) 3 ALT 619
Constitution of India, 1950 — Article 12, 14, 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 1,031 of 1,762
High Courts26 Apr 2001Allowed
Shahid Khan Vs Director of Revenue Intelligence
Andhra Pradesh High Court · (2001) 1 ALD(Cri) 781 : (2001) CriLJ 3183
Civil Procedure Code, 1908 (CPC) — Section 132Customs Act, 1962 — Section 108Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 22, 23, 25, 27A
High Courts26 Apr 2001
SMS Schloemann Siemag, A.G., Mumbai Vs Deputy Commissioner of Income Tax (Asst.) Special Range, 1, Visakhapatnam and another
Andhra Pradesh High Court · (2001) 3 ALD 733 : (2001) 3 ALT 355
Income Tax Act, 1922 — Section 29, 45Income Tax Act, 1961 — Section 156, 219, 220(2), 222, 223Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1964 — Section 3
High Courts26 Apr 2001
Andhra Bank Scheduled Tribe Employees'' Welfare Association Vs Andhra Bank, Hyderabad
Andhra Pradesh High Court · (2001) 4 ALD 153 : (2001) 3 ALT 349 : (2002) 1 UPLBEC 591
Constitution of India, 1950 — Article 16(1), 4
High Courts26 Apr 2001
Hemanth Fan Components Vs Central Power Distribution Co. of A.P. Ltd. and Others
Andhra Pradesh High Court · (2002) 5 ALT 201
High Courts26 Apr 2001
SMS Schloemann Siemag, A.G. Vs Dy. Commissioner of Income Tax and Another
Andhra Pradesh High Court · (2001) 250 ITR 97
Income Tax Act, 1961 — Section 154, 156, 219, 220, 221
High Courts25 Apr 2001Dismissed
Asaduddin Owaise and Another Vs State of A.P.
Andhra Pradesh High Court · (2001) 1 ALD(Cri) 777 : (2001) 1 ALT(Cri) 460 : (2001) 1 APLJ 518 : (2001) CriLJ 3939 : (2001) 3 RCR(Criminal) 387
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173(2), 2, 39, 482Penal Code, 1860 (IPC) — Section 147, 148, 307, 332
High Courts25 Apr 2001Dismissed
M. Shashikala Vs Station House Officer and Others
Andhra Pradesh High Court · (2001) 2 ALD(Cri) 220 : (2001) 4 ALT 22 : (2001) 2 ALT(Cri) 175
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 169, 173(2), 200, 36Penal Code, 1860 (IPC) — Section 323, 427, 448, 506
High Courts25 Apr 2001
P. Vasantha Rao Vs General Manager, SCR Rail Nilayam, Sec''bad and others
Andhra Pradesh High Court · (2001) 4 ALD 234
Constitution of India, 1950 — Article 226, 3Penal Code, 1860 (IPC) — Section 409Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 10(3)
High Courts25 Apr 2001
B.S.B.G. Tilak Vs G.R.V. Prasada Rao and others
Andhra Pradesh High Court · (2001) 3 ALD 754
Andhra Pradesh Intermediate Education Act, 1971 — Section 17, 2(4), 9(1)Constitution of India, 1950 — Article 16, 162
High Courts25 Apr 2001
K. Bangar Rao Vs Director, A.P. Police Academy, Hyderabad and others
Andhra Pradesh High Court · (2001) 3 ALD 760 : (2001) 3 ALT 706
Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994 — Section 2, 5Andhra Pradesh Prohibition of Absorption of Employees of State Government Public Sector Undertakings into Public Service Ordinance, 1997 — Section 2, 3, 4Andhra Pradesh Prohibition of Absorption of Employees of State Government Public Sector Undertakings into Public Services Act, 1997 — Section 3, 4
High Courts25 Apr 2001
Pennar Paterson Limited Vs State Bank of Hyderabad and Others
Andhra Pradesh High Court · (2001) 3 ALT 673 : (2001) 106 CompCas 338 : (2001) 3 CompLJ 379
Companies Act, 1956 — Section 10, 437, 442, 446, 456Constitution of India, 1950 — Article 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 19, 25
High Courts25 Apr 2001
Vijayalakshmi Enterprises Vs Assistant General Manager, Andhra Pradesh Financial Corporation, Hyderabad and others
Andhra Pradesh High Court · (2001) 4 ALD 115 : (2003) 115 CompCas 950 : (2004) 52 SCL 11
Customs Act, 1962 — Section 112, 17, 18, 29(2), 59State Financial Corporations Act, 1951 — Section 29, 46B
High Courts25 Apr 2001
Hyderabad Potteries Private Limited Vs Collector, Hyderabad District and another
Andhra Pradesh High Court · (2001) 3 ALD 600 : (2001) 3 ALT 200
Andhra Pradesh Survey and Boundaries Act, 1923 — Section 13, 13Hyderabad Municipal Corporation Act, 1955 — Section 428, 429, 435Urban Land (Ceiling and Regulation) Act, 1976 — Section 20(1), 6(1)
High Courts25 Apr 2001
Presidency High School, Hyderabad Vs Union of India and others
Andhra Pradesh High Court · (2001) 4 ALD 1 : (2001) 90 FLR 697
Andhra Pradesh Education Act, 1982 — Section 2(18)Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993 — Rule 17, 17(3), 18(4)Constitution of India, 1950 — Article 14, 19, 21, 300
High Courts25 Apr 2001
R.N. Anand Vs Government of India and others
Andhra Pradesh High Court · (2001) 3 ALD 614 : (2001) 90 FLR 145
Constitution of India, 1950 — Article 300General Provident Fund (Central Services) Rules, 1960 — Rule 11(4), 45
High Courts25 Apr 2001
P. Ramachander Chetty Vs Engineer-in-Chief, Panchayat Raj Department, Govt. of A.P. and others
Andhra Pradesh High Court · (2001) 3 ALD 558
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1963 — Rule 13Andhra Pradesh Panchayat Raj Subordinate Service Rules, 1963 — Rule 7Pension Rules — Rule 9
High Courts25 Apr 2001Allowed
Roshini Wines Vs Commissioner of Prohibition and Excise, Govt. of A.P. and Others
Andhra Pradesh High Court · (2001) 3 ALT 533
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 27Constitution of India, 1950 — Article 12General Clauses Act, 1897 — Section 18
High Courts24 Apr 2001
New India Assurance Company Limited, Karimnagar Vs Mamidi Mallamma and others
Andhra Pradesh High Court · (2001) 2 ACC 577 : (2002) ACJ 1461 : (2001) 4 ALD 8 : (2001) 4 ALT 554
Motor Vehicles Act, 1988 — Section 146, 147, 148, 170, 2(28)
High Courts24 Apr 2001
N. Lakshmikantha Rao and others Vs Government of A.P. and another
Andhra Pradesh High Court · (2001) 4 ALD 103 : (2001) 3 ALT 624
Constitution of India, 1950 — Article 14