High Courts24 Apr 2001Dismissed
S.V. Rama Krishna Vs R. Subbamma and Another
Andhra Pradesh High Court · (2001) 5 ALT 657 : (2002) 2 CivCC 119
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69(2), Order 21 Rule 90
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 1,032 of 1,762
High Courts24 Apr 2001
Andhra Pradesh State Road Trans. Corpn. Vs P. Venkat Rao and Others
Andhra Pradesh High Court · (2002) ACJ 1506
Motor Vehicles Act, 1988 — Section 110, 140, 163A, 165
High Courts24 Apr 2001
Nalli Venkata Reddy Vs Sri Lakshmi Narasimha Swamy Devasthanam, Antervedi, East Godavari District and another
Andhra Pradesh High Court · (2001) 4 ALD 409 : (2001) 3 ALT 748
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10(3), 12(3), 18, 18(2), 3Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 74, 74(1), 80, 82Constitution of India, 1950 — Article 14
High Courts24 Apr 2001Dismissed
A.P.S.R.T.C. Vs P. Venkat Rao and Others
Andhra Pradesh High Court · (2002) 2 ACC 423 : (2001) 2 ACC 332 : (2001) 4 ALT 466
Motor Vehicles Act, 1988 — Section 110, 140, 163A, 163A(1), 163A(2)
High Courts24 Apr 2001
Sanjana Films Vs Commissioner of Income Tax and Another
Andhra Pradesh High Court · (2001) 169 CTR 293 : (2001) 250 ITR 304 : (2001) 117 TAXMAN 654
Income Tax Act, 1961 — Section 139(2), 139(8), 217, 271(1), 273A
High Courts24 Apr 2001
New India Assurance Company Ltd. Vs R.R. Usharani and Others
Andhra Pradesh High Court · (2004) 1 ACC 427
Motor Vehicles Act, 1988 — Section 147, 170
High Courts24 Apr 2001Allowed
V. Bhupathamma Vs R. Kalyani
Andhra Pradesh High Court · (2001) 5 ALT 648 : (2001) 2 APLJ 40
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 38, 39, 53Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)
High Courts23 Apr 2001
K. Srinivasa Rao Vs Smt. K. Padmaja
Andhra Pradesh High Court · (2001) 5 ALT 541 : (2002) 2 CivCC 662 : (2002) 2 RCR(Civil) 4
Hindu Marriage Act, 1955 — Section 13(1), 13A
High Courts23 Apr 2001Dismissed
Sgt. Acharya A.K. Vs Indian Air Force and Others
Andhra Pradesh High Court · (2001) 3 ALT 532
Air Force Rules, 1969 — Rule 15
High Courts23 Apr 2001
Agro Tech Foods Limited Vs Commissioner of Commercial Taxes, A.P., Hyderabad and others
Andhra Pradesh High Court · (2001) 4 ALD 120 : (2004) 7 ALT 703
Andhra Pradesh General Sales Tax Rules, 1957 — Rule 19, 33, 33(1)Central Sales Tax Act, 1956 — Section 6Constitution of India, 1950 — Article 226
High Courts23 Apr 2001
Hindustan Steel Works Construction Limited, Visakhapatnam Vs N.V. Chowdary and another
Andhra Pradesh High Court · (2001) 3 ALD 621 : (2001) 4 ALT 558
Arbitration Act, 1940 — Section 14, 17, 30, 39(2)Specific Relief Act, 1963 — Section 6
High Courts23 Apr 2001Allowed
A. Venkatanarayana Vs State of A.P.
Andhra Pradesh High Court · (2001) 3 ALT 130
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts20 Apr 2001
M/s. Yankay Drugs and Pharmaceuticals Ltd. Vs M/s. Citi Bank
Andhra Pradesh High Court · (2001) 2 CivCC 561 : (2001) 3 RCR(Criminal) 217
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 138(b)
High Courts20 Apr 2001
Revathi Trading Corporation Vs Special Assistant Commercial Tax Oficer, Anantapur District and others
Andhra Pradesh High Court · (2001) 4 ALD 130
Andhra Pradesh General Sales Tax Act, 1957 — Section 29(2), 29(3), 29(6)Constitution of India, 1950 — Article 226
High Courts20 Apr 2001
Mahaboob Basha (dead) by LRs. Mumtaz and another Vs T. Penchalaiah and others
Andhra Pradesh High Court · (2001) 3 ALD 705 : (2001) 3 ALT 407 : (2001) 2 APLJ 28
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 104, Order 21 Rule 105(1), Order 21 Rule 105(2), Order 21 Rule 106
High Courts20 Apr 2001
Ashok Leyland Limited, Ductron, Castings Limited, R.R. District Vs Deputy Tahsildar/Special Revenue Inspector (ESI) Recovery Cell, Collectorate, R.R. District, Hyderabad and another
Andhra Pradesh High Court · (2001) 4 ALD 96 : (2004) 6 ALT 20 : (2002) 1 ALT 262 : (2001) 90 FLR 703
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 45State Financial Corporations Act, 1951 — Section 29
High Courts20 Apr 2001
Akula Venkatrao Vs Gram Panchayat, Attili, W.G. Dist. and others
Andhra Pradesh High Court · (2001) 3 ALD 555 : (2004) 7 ALT 230
High Courts19 Apr 2001
Koneti Venkata Rao and Others Vs State
Andhra Pradesh High Court · (2001) CriLJ 3445
Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts19 Apr 2001
Guntupalli Janakiram Vs MRO, (Urban) Seethammadhara and Others
Andhra Pradesh High Court · (2001) 5 ALT 21
Constitution of India, 1950 — Article 226Municipalities Act, 1965 — Section 37Urban Land (Ceiling and Regulation) Act, 1976 — Section 26, 6(1), 8(1), 9
High Courts19 Apr 2001
Y.R.N. Kumar Vs Government of A.P. and others
Andhra Pradesh High Court · (2001) 4 ALD 151 : (2004) 7 ALT 223
Constitution of India, 1950 — Article 14