Allahabad High Court Rules, 1952 — Rule 7Andhra Pradesh Public Premises (Eviction of Un-Authorised Occupants) Act, 1968 — Section 4(1)Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2

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High Courts27 Apr 2001

APSRTC, Khammam Region and Another Vs P. Nageswara Rao

Andhra Pradesh High Court · (2002) 92 FLR 59 : (2001) 2 LLJ 1226

Andhra Pradesh State Road Transport Corporation Employees (Service) Regulations, 1964 — Regulation 2

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High Courts27 Apr 2001

C.V. Raju Vs C. Balagopal and others

Andhra Pradesh High Court · (2001) 4 ALT 17

Drugs and Cosmetics Act, 1940 — Section 17

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High Courts27 Apr 2001

M. Chandrasekhar Rao and another Vs Fortis Financial Services Limited and another

Andhra Pradesh High Court · (2001) 4 ALD 342 : (2001) 4 ALT 125 : (2001) 3 ARBLR 22 : (2002) 108 CompCas 573

Arbitration and Conciliation Act, 1996 — Section 11(6), 16, 16(1), 2(1), 7

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High Courts27 Apr 2001

State of A.P. and another Vs Mini Taxi Owners and Drivers Association, Hyderabad and others

Andhra Pradesh High Court · (2001) 4 ALD 245 : (2001) 3 ALT 718

Constitution of India, 1950 — Article 14, 19(1)Hyderabad City Police Act, 1348 — Section 21(1), 73, 84, 86Motor Vehicles Act, 1988 — Section 2(22), 2(25), 2(29), 67

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High Courts27 Apr 2001

Union of India Vs Vengamamba Engineering Co., Juputi, Krishna Dist. and another

Andhra Pradesh High Court · (2001) 3 ALD 776 : (2001) 4 ALT 45

Arbitration and Conciliation Act, 1996 — Section 11(6), 26, 33, 34, 75

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High Courts27 Apr 2001

M. Baga Reddy Vs Sonia Gandhi and others

Andhra Pradesh High Court · (2001) 3 ALD 636

Constitution of India, 1950 — Article 102(2), 105, 12, 14, 191(2)

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High Courts27 Apr 2001Partly Allowed

A.J.M. Prasada Rao Vs Chairman, Visakhapatnam Port Trust and Others

Andhra Pradesh High Court · (2001) 4 ALD 578 : (2001) 5 ALT 381

Central Civil Services (Pension) Rules, 1972 — Rule 30, 69, 9, 9(10), 9(4)

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High Courts27 Apr 2001

K. Satyanarayana Vs Govt. of A.P. and others

Andhra Pradesh High Court · (2001) 4 ALD 36 : (2001) 3 ALT 654

Andhra Pradesh (Andhra Area) Rivers Conservancy Act, 1884 — Section 14, 17Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 9(B), 9(C)Andhra Pradesh Panchayat Raj Act, 1994 — Section 268, 95

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High Courts27 Apr 2001

B.C. Harinarayanamma and others Vs V. Narasimha and others

Andhra Pradesh High Court · (2001) 4 ALD 29 : (2001) 4 ALT 580 : (2001) 2 APLJ 48

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, Order 22 Rule 3(1), Order 22 Rule 3(2)

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High Courts27 Apr 2001

Orient Traders, Tirupati Vs Commercial Tax Officer-I, Tirupati

Andhra Pradesh High Court · (2001) 4 ALD 67 : (2001) 4 ALT 153

Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4), 9, 9(1)

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High Courts27 Apr 2001

State of Andhra Pradesh, Education Dept. and Others Vs N. Koteswara Rao, Teacher and Others

Andhra Pradesh High Court · (2001) 4 ALT 1

Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000 — Rule 21, 23, 24, 25, 27Constitution of India, 1950 — Article 162

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High Courts27 Apr 2001

Y. Mohan Rao Vs A.P. Administrative Tribunal, Hyderabad and others

Andhra Pradesh High Court · (2001) 3 ALD 641 : (2001) 3 ALT 604

Administrative Tribunals Act, 1995 — Section 19National Leprosy Control Programme Service Rules — Rule 5

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High Courts27 Apr 2001Dismissed

Gadiyaram Lakshminarayana Murthy Vs Gadiyaram Venkata Rathnam, adopted son of G. Ramaiah (died) and Others

Andhra Pradesh High Court · (2001) 5 ALT 123

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 31, 100Evidence Act, 1872 — Section 32, 33

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High Courts27 Apr 2001Allowed

K. Purushotham Reddy Vs State of A.P. and others

Andhra Pradesh High Court · (2001) 5 ALD 250 : (2001) 3 ALT 689

Andhra Pradesh Commissionerate of Higher Education Act, 1986 — Section 11, 11(1), 11(2), 12, 14Constitution of India, 1950 — Article 246, 254, 254(1)University Grants Commission Act, 1956 — Section 12

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High Courts27 Apr 2001Dismissed

M. Mohan Babu Vs Heritage Foods India Ltd. (No. 1)

Andhra Pradesh High Court · (2001) 2 AnWR 396 : (2002) 108 CompCas 771

Companies Act, 1956 — Section 397, 398, 433, 439

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