High Courts12 Jun 2001
V. Shankara Chary Vs State of A.P. and others
Andhra Pradesh High Court · (2001) 3 ALT 642
Andhra Pradesh Revised Pension Rules, 1980 — Rule 39, 39(1), 54Constitution of India, 1950 — Article 136, 14, 226, 227, 235
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 1,027 of 1,762
High Courts12 Jun 2001Dismissed
The Andhra Pradesh Hotels Association Vs Govt. of A.P., Labour Employment, Training and Factories Dept.
Andhra Pradesh High Court · (2001) 4 ALT 292 : (2001) 2 LLJ 1378
Constitution of India, 1950 — Article 19, 19(1)Minimum Wages Act, 1948 — Section 3, 4, 4(1), 5, 5(1)
High Courts12 Jun 2001
M.V. Venkateswara Rao Vs Secretary, Central Board of Direct Taxes and Others
Andhra Pradesh High Court · (2001) 252 ITR 457
Constitution of India, 1950 — Article 226
High Courts12 Jun 2001Dismissed
Boddu Jalaiah Vs Boddu Panduranga Rao and Another
Andhra Pradesh High Court · (2001) 4 ALT 271
High Courts12 Jun 2001
M.V. Venkateswara Rao Vs Secretary, CBDT
Andhra Pradesh High Court · (2001) 117 TAXMAN 633
Constitution of India, 1950 — Article 226
High Courts12 Jun 2001
Andhra Pradesh State Road Transport Corporation Vs G. Jana Bai and Others
Andhra Pradesh High Court · (2002) 1 ACC 502 : (2001) 2 ACC 716 : (2002) ACJ 502 : (2001) 4 ALD 623 : (2001) 4 ALT 538
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 304A
High Courts11 Jun 2001
New India Assurance Co. Ltd. and Others Vs A. Senapathi Reddy and Others
Andhra Pradesh High Court · (2002) ACJ 2095 : (2002) 2 ALD 685 Supp : (2002) 3 ALT 24 : (2002) 3 LLJ 418
Constitution of India, 1950 — Article 226Employees Compensation Act, 1923 — Section 19, 20, 30
High Courts11 Jun 2001
New India Assurance Company Limited Vs A. Senapathi Reddy and Another
Andhra Pradesh High Court · (2002) ACJ 2095 : (2002) 2 ALD 685 Supp : (2002) 3 ALT 24 : (2002) 3 LLJ 418
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 11Constitution of India, 1950 — Article 226Workmens Compensation Act, 1923 — Section 20
High Courts11 Jun 2001
Referring Officer the I Addl. Dist. and Sessions Judge Vs Arja Narasimha Rao
Andhra Pradesh High Court · (2001) 2 ALD(Cri) 175
Penal Code, 1860 (IPC) — Section 302
High Courts11 Jun 2001Allowed
Vemula Ravi and Another Vs Assistant Commercial Tax Officer (Int.)
Andhra Pradesh High Court · (2001) 124 STC 112
Andhra Pradesh General Sales Tax Act, 1957 — Section 2, 26Andhra Pradesh General Sales Tax Rules, 1957 — Rule 45(4)
High Courts11 Jun 2001Dismissed
G. Someswara Rao Vs IADDL. JFCM. and Others
Andhra Pradesh High Court · (2001) 06 AP CK 0039
Constitution of India, 1950 — Article 14, 21, 23, 39
High Courts11 Jun 2001Dismissed
Gem Petro Chemicals Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2001) 124 STC 366
Andhra Pradesh General Sales Tax Act, 1957 — Section 20(2)
High Courts08 Jun 2001
Ch. Prabhakar and Others Vs The State of A.P. and Another
Andhra Pradesh High Court · (2001) 4 ALD 452 : (2001) 4 ALT 694
Constitution of India, 1950 — Article 20, 21, 285Criminal Procedure Code, 1973 (CrPC) — Section 260, 262, 397, 401Electricity (Andhra Pradesh Amendment) Act, 2000 — Section 39, 49B, 49C, 49C(3), 49C(4)
High Courts08 Jun 2001
Prathi Bhogaraju Vs Thammisetti Veeraraju and Others
Andhra Pradesh High Court · AIR 2001 AP 465 : (2002) 2 ALD 672 Supp : (2001) 4 ALT 590 : (2001) 1 AnWR 107 : (2001) 2 APLJ 64
Civil Procedure Code, 1908 (CPC) — Section 151, 35A
High Courts08 Jun 2001Dismissed
Premier Cotton Mills Ltd. Vs State of A.P.
Andhra Pradesh High Court · (2001) 06 AP CK 0107
Central Sales Tax Act, 1956 — Section 2, 2(1)Textiles Committee Act, 1963 — Section 5, 5A, 5A(1), 5B
High Courts08 Jun 2001Allowed
Corporation Bank Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (2002) 110 CompCas 100 : (2002) 125 STC 346
Andhra Pradesh General Sales Tax Act, 1957 — Section 2Banking Regulation Act, 1949 — Section 5, 6, 6(1), 8
High Courts08 Jun 2001Dismissed
Ganji Venkateswara Rao Vs Deputy Commercial Tax Officer and Others
Andhra Pradesh High Court · (2001) 4 ALD 548 : (2001) 124 STC 705
Andhra Pradesh Revenue Recovery Act, 1864 — Section 17A, 17C, 27Income Tax Rules, 1962 — Rule 11Transfer of Property Act, 1882 — Section 53
High Courts08 Jun 2001
Kamarsu Manikyala Rao and Vs Kamarsu Nagabhushanam and Others
Andhra Pradesh High Court · AIR 2001 AP 531
Civil Procedure Code, 1908 (CPC) — Section 11Hindu Minority and Guardianship Act, 1956 — Section 7, 8(3)
High Courts08 Jun 2001Dismissed
A.P. Gas Power Corporation Ltd. Vs A.P. State Electricity Regulatory Commission, Hyd. and another
Andhra Pradesh High Court · (2001) 4 ALT 561
Andhra Pradesh Electricity Reforms Act, 1998 — Section 11, 11(1), 12, 14, 14(1)Companies Act, 1956 — Section 370(1)(B)Electricity (Supply) Act, 1948 — Section 2(4)
High Courts08 Jun 2001Allowed
Arnavaz Rustom Printer Mumbai and another Vs N.D. Thadani and another
Andhra Pradesh High Court · (2001) 4 ALD 652 : (2001) 4 ALT 509 : (2001) 2 APLJ 79
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2), 11, 11(1), 11(3)Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 5, 5(3), 5(4)