High Courts18 Mar 2016Disposed Off
N. Srinivasan Vs State of Telangana
Andhra Pradesh High Court · (2017) 1 ALTCrl 457 : (2017) 1 AndhLDCriminal 413
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2016
743 judgments · page 30 of 38
High Courts18 Mar 2016Disposed Off
K. Shiva Kumar Vs Deepak
Andhra Pradesh High Court · (2017) 1 ALT 828
Contempt of Courts Act, 1971 - Section 10, Section 12
High Courts18 Mar 2016Dismissed
The Commandant, 8th Bn TSSP, Kondapur, Ranga Reddy District and others Vs T. Venkata Sai Krishna and another
Andhra Pradesh High Court · (2017) 3 ALT 143 : (2016) 4 AndhLD 297
High Courts18 Mar 2016Dismissed
Dr. M. Buchi Babu Vs Rafia Sulthana
Andhra Pradesh High Court · (2016) 5 AndhLD 302
High Courts18 Mar 2016Disposed Off
N. Bhaskaramma Vs The State of Andhra Pradesh, rep. by its Prl. Secretary, Civil Supplies Department, Hyderabad and Others
Andhra Pradesh High Court · (2016) 3 ALT 474 : (2016) 3 AndhLD 566
Constitution of India, 1950 — Article 14
High Courts17 Mar 2016Disposed Off
Photon Infotech Private Limited and Others Vs Sri Infrastructure Finance Limited
Andhra Pradesh High Court · (2016) 3 ALT 350
Companies Act, 1956 — Section 391
High Courts17 Mar 2016Allowed
Syed Javeed, Hyd. Vs State of Telangana rep. by Principle Secretary, Home Dept., Hyd. and Others
Andhra Pradesh High Court · (2016) 3 ALT 242
Constitution of India, 1950 — Article 14, 21
High Courts16 Mar 2016Disposed Off
Jakkam Ramakrishna Vs Reserve Bank of India, Hyderabad
Andhra Pradesh High Court · (2016) 5 AndhLD 612 : (2016) 4 CivilLJ 876
High Courts16 Mar 2016Allowed
Bheemgonda Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2016) 3 ALTCrl 8 : (2017) 1 AndhLDCriminal 93 : (2017) 2 Crimes 149
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Penal Code, 1860 (IPC) — Section 302, 324
High Courts16 Mar 2016Dismissed
Gurcharan Singh Sahney and Others Vs Harpreet Singh Chabbra and Others
Andhra Pradesh High Court · (2016) 3 ALT 593 : (2016) 4 AndhLD 141 : (2016) 5 ArbiLR 65 : (2017) 2 RAJ 587
Arbitration Act, 1940 - Section 11(2), Section 12(1), Section 12(2), Section 28, Section 5Arbitration and Conciliation Act, 1996 - Section 10, Section 11, Section 11, Section 11(4), Section 11(5), Section 11(7), Section 12, Section 12, Sectio
High Courts15 Mar 2016Dismissed
APSRTC Vs T. Krishnamachary
Andhra Pradesh High Court · (2016) 3 LLN 382
High Courts14 Mar 2016Dismissed
Shaik Ahammad Basha Vs State of A.P.
Andhra Pradesh High Court · (2016) 3 ALTCrl 18 : (2017) 1 AndhLDCriminal 257
Criminal Procedure Code, 1973 (CrPC) — Section 357APenal Code, 1860 (IPC) — Section 302
High Courts14 Mar 2016Dismissed
Telangana State Road Transport Corporation and Others Vs Janaki Ramudu
Andhra Pradesh High Court · (2016) 3 ALT 555 : (2017) 1 AndhLD 254 : (2016) 2 LLJ 523
Constitution of India, 1950 - Article 136, Article 226, Article 32Road Transport Corporations Act, 1950 - Section 45
High Courts14 Mar 2016Disposed Off
Molli Eswara Rao, S/o. Nookalayya,Aged 39 years, Hindu, Cultivation,r/o. Jaithavaram (V) in Chidikada (M), Visakhapatnam District Vs Kurcha Chandra Rao, S/o. Appalanaidu, Aged 38 years, Hindu, Cultivation and Employee, R/o. Jaithavaram (V),
Andhra Pradesh High Court · (2017) AIRCC 400 : (2016) 3 ALT 655 : (2016) 3 AndhLD 510 : (2017) 2 CivCC 160 : (2016) 3 ICC 691
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts14 Mar 2016Dismissed
A. Kishan Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2016) 03 AP CK 0016
All India Services Act, 1951 - Section 3
High Courts11 Mar 2016Disposed Off
V. Sarvesham Vs Chiluku Chandraiah
Andhra Pradesh High Court · (2017) 1 HLT 746
Evidence Act, 1872 - Section 101, Section 102
High Courts11 Mar 2016Disposed Off
State of Telangana Vs Ambareesh
Andhra Pradesh High Court · (2017) 2 ALT 728 : (2016) 5 AndhLD 610
High Courts11 Mar 2016Allowed
Raigir Balaih Vs State of Telangana and others
Andhra Pradesh High Court · (2016) 2 AndhLDCriminal 110
High Courts11 Mar 2016Allowed
ONGC Field Operators Union Vs NGC Ltd.
Andhra Pradesh High Court · (2016) 5 ALT 20 : (2016) 6 AndhLD 23
High Courts10 Mar 2016Dismissed
B. Hima Bindu Vs Commr. of Cus., C. Ex. & S.T., Hyderabad-II
Andhra Pradesh High Court · (2016) 336 ELT 55