High Courts31 Mar 2016Disposed off
R. Radha Vs V. Prasad
Andhra Pradesh High Court · (2016) 03 AP CK 0017
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2016
743 judgments · page 29 of 38
High Courts31 Mar 2016Allowed
I. Dhanalaxmi Vs The State of Telangana and Others
Andhra Pradesh High Court · (2016) 4 ALT 180 : (2016) 2 ALTCrl 315 : (2017) 1 AndhLDCriminal 115 : (2017) CriLJ 1601 : (2016) 4 Crimes 191
Andhra Pradesh Prohibition (Amendment) Act, 1997 - Section 8Andhra Pradesh Prohibition Act, 1995 - Section 11-A, Section 2(1), Section 2(7), Section 3, Section 7-A, Section 8, Section 8(e)Constitution of India, 1950 - Article 21, Art
High Courts31 Mar 2016Allowed
Battula Siva Nageshwar Rao Vs Jasti Venkateswara Rao and Others
Andhra Pradesh High Court · (2016) 3 AICLR 780 : (2016) 2 ALTCrl 380 : (2016) 2 AndhLDCriminal 148 : (2017) 1 Crimes 478 : (2016) 2 DCR 110 : (2016) 2 NIJ 309
Criminal Procedure Code, 1973 (CrPC) - Section 190, Section 200, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 379, Section 383, Section 384, Section 385, Section 420, Section 425, Sec
High Courts30 Mar 2016Allowed
Upputala Venkateswarlu Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2017) 1 AndhLDCriminal 760
High Courts30 Mar 2016Disposed Off
Virothi Tirupathi Rao Vs Kota Venu
Andhra Pradesh High Court · (2016) 4 ALT 478 : (2016) 4 AndhLD 674 : (2016) 3 CivCC 657
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1A(3)
High Courts30 Mar 2016Dismissed
Muppidi Swapna Vs State of Telangana and others
Andhra Pradesh High Court · (2016) 4 ALT 520 : (2016) 2 AndhLDCriminal 310
Constitution of India, 1950 - Article 22(5)
High Courts29 Mar 2016Partly Allowed
Mohamed Jahangeer Vs The State of A.P.
Andhra Pradesh High Court · (2016) 3 ALTCrl 57 : (2017) 1 AndhLDCriminal 330
Penal Code, 1860 (IPC) — Section 302, 304, 86
High Courts29 Mar 2016Disposed Off
V.C.S. Reddy, s/o Late Pitchireddy, Aged About 42 Years, Occ: Ex. Condcutor, E. No. 505172, R/o 1- 203-2-77, Near Power Station, Markapuram, Prakasam District - Petitioner @HASH Depot Manager, APSRTC, Kanigiri Depot, Kanigir, Prakasam District - Responden
Andhra Pradesh High Court · (2016) 6 ALT 252 : (2017) 2 AndhLD 139
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 - Regulation 28Constitution of India, 1950 - Article 226
High Courts29 Mar 2016Disposed Off
Regional Provident Fund Commissioner Vs EPF Appellate Tribunal
Andhra Pradesh High Court · (2016) 4 ALT 76 : (2017) 3 AndhLD 451 : (2016) 2 CLR 1023 : (2016) 151 FLR 263 : (2016) LabLR 1266 : (2016) LabLR 1075 : (2017) 1 LLN 147
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 16(1)(b), 16(1)(c), 7I
High Courts29 Mar 2016Dismissed
Koppisetty Ramana and Others Vs Emani Ramanamma
Andhra Pradesh High Court · (2016) 4 ALT 214 : (2016) 5 AndhLD 22 : (2016) 4 CivCC 49 : (2016) 4 ICC 350
Transfer of Property Act, 1882 - Section 106
High Courts28 Mar 2016Disposed Off
M. Vijayalaxmi Devi Vs A.M. Naveen
Andhra Pradesh High Court · (2016) 2 AnWR 129
Motor Vehicles Act, 1988 — Section 173
High Courts28 Mar 2016Dismissed
Kavali Chandraiah Vs The State of A.P.
Andhra Pradesh High Court · (2016) 2 ALTCrl 457 : (2017) 1 AndhLDCriminal 111
High Courts28 Mar 2016Disposed Off
Brothers Service Station (Indian Oil Dealer) Vs Vijayawada Municipal Corporation
Andhra Pradesh High Court · (2016) 5 ALT 5
Constitution of India, 1950 - Article 14, 21
High Courts28 Mar 2016Dismissed
S. Rehana Sulthana Vs B. Mohammad Ghouse and Others
Andhra Pradesh High Court · (2016) 4 AICLR 426 : (2017) 1 ALTCrl 297 : (2016) 2 AndhLDCriminal 270 : (2016) 2 CriCC 651 : (2016) 2 Crimes 80 : (2016) 3 DMC 412 : (2016) 3 HLR 483 : (2017) 1 RCRCivil 551 : (2017) 1 RCRCriminal 455
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 482Evidence Act, 1872 - Section 114, Section 138General Clauses Act, 1897 - Section 27
High Courts28 Mar 2016Dismissed
Sundilla Lingaiah Vs The Singareni Collieries Company Ltd. and Others
Andhra Pradesh High Court · (2016) 4 ALT 407 : (2016) 6 AndhLD 734
Civil Procedure Code, 1908 (CPC) - Section 80Constitution of India, 1950 - Article 14, Article 19(1)(g), Article 226Evidence Act, 1872 - Section 114(c)
High Courts23 Mar 2016Allowed
Elaprolu Ramesh and another - Appellants @HASH The State of A.P. Rep. by Public Prosecutor
Andhra Pradesh High Court · (2016) 3 ALTCrl 161 : (2017) 1 AndhLDCriminal 135
Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302
High Courts23 Mar 2016Disposed Off
Dr. Renuka Datla and another Vs Purnima Mantena and Indira P. Raju
Andhra Pradesh High Court · (2016) 2 ALTCrl 338 : (2016) 3 Crimes 203
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts22 Mar 2016Partly Allowed
Patan Shabbir Khan @ Shabbir Khan Vs The State of A.P.
Andhra Pradesh High Court · (2016) 2 ALTCrl 445 : (2016) 2 AndhLDCriminal 582
High Courts21 Mar 2016Dismissed
Yerramsetti Satish - Appellant/Accused No. 1 @HASH State of A.P., rep. by Public Prosecutor, High Court, Hyderabad
Andhra Pradesh High Court · (2017) 1 ALTCrl 325 : (2016) 2 AndhLDCriminal 714
High Courts21 Mar 2016Allowed
Yerramsetti Satish Vs State of A.P.
Andhra Pradesh High Court · (2016) 03 AP CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 161Dowry Prohibition Act, 1961 - Section 3, Section 4Evidence Act, 1872 - Section 113-B