COURT ARCHIVE

Andhra Pradesh High Court judgments, 2016

743 judgments · page 32 of 38

High Courts01 Mar 2016Allowed

A. Shakunthala Vs A. Mangamma and Others

Andhra Pradesh High Court · (2016) 3 ALT 683 : (2016) 3 AndhLD 541 : (2016) 3 CivCC 311 : (2016) 3 ICC 781

Constitution of India, 1950 - Article 227Contract Act, 1872 - Section 124, Section 126Stamp Act, 1899 - Section 2(5)

High Courts01 Mar 2016Allowed

M/s Bhuvana Kisan Seva Kendra Proprietor Gopagoni Sugunakar Vs Bank of Baroda

Andhra Pradesh High Court · (2016) ACD 997 : (2016) 165 AIC 490 : (2016) AIR(Hyderabad) 105 : (2016) 3 ALT 650 : (2016) 4 AndhLD 433 : (2016) 2 BankJ 727 : (2016) 3 BC 607 : (2016) 3 BC 402 : (2016) 4 CivilLJ 293 : (2016) 3 DCR 81 : (2016) 2 DRTC 286 : (2016) 2 NIJ 505

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2)Security Interest (Enforcement) Rules, 2002 - Rule 8, 9

High Courts29 Feb 2016Dismissed

Sannikanti @ Saniganti Srinu @ Srinivasa Rao Vs The State of A.P

Andhra Pradesh High Court · (2016) 3 ALTCrl 62 : (2016) 2 AndhLDCriminal 614

Evidence Act, 1872 — Section 105, 106Penal Code, 1860 (IPC) — Section 302

High Courts29 Feb 2016Dismissed

Chintalpati Krishna Murthy and another Vs Razia Sultan and others

Andhra Pradesh High Court · (2016) 4 AndhLD 349

High Courts29 Feb 2016Disposed Off

Majji Appa Rao and others Vs Althi Surya Venkata Rao and others

Andhra Pradesh High Court · (2016) 4 AndhLD 530 : (2016) 3 ICC 858

High Courts29 Feb 2016Disposed Off

IVRCL-JL (JV) Vs Assistant CIT

Andhra Pradesh High Court · (2016) 289 CurTR 111 : (2016) 386 ITR 564

Income Tax Act, 1961 - Section 194C, 199(1)Income Tax Rules, 1962 - Rule 37BA

High Courts29 Feb 2016Dismissed

Dalmia Cement (Bharat) Limited and Others Vs Assistant Director of Enforcement Directorate and Others

Andhra Pradesh High Court · (2016) 3 ALT 189 : (2016) 4 AndhLD 47 : (2016) 2 AndhLDCriminal 115

Central Excises and Salt Act, 1944 - Section 14Constitution of India, 1950 - Article 20, Article 20(3), Article 21, Article 22(1)Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 161(2), Section 164, Section 200, Section 31

High Courts29 Feb 2016Dismissed

P. Narasim liulu Vs Land Acquisition Officer, Madanapalle and Others

Andhra Pradesh High Court · (2016) 3 ALT 250 : (2016) 3 AndhLD 665

Land Acquisition Act, 1894 — Section 23

High Courts29 Feb 2016Disposed Off

IVRCL-KBL (JV) Vs Assistant Commissioner of Income Tax and Others

Andhra Pradesh High Court · (2016) 02 AP CK 0015

Income Tax Act, 1961 - Section 142(1), Section 143(2), Section 147, Section 148, Section 194C, Section 194C(1), Section 199, Section 199(1), Section 199(3), Section 60, Section 61, Section 64, Section 93, Section 94

High Courts26 Feb 2016Dismissed

Oriental Insurance Company Limited Vs Smt. Mudavath Chitti

Andhra Pradesh High Court · (2017) 1 ALT 198 : (2017) 1 AnWR 11 : (2017) 153 FLR 238

Workmens Compensation Act, 1923 - Section 4

High Courts26 Feb 2016Allowed

Sri T. Surya Saltish Goud - Petitioner @HASH Smt. T. @P. Dharanija and ors

Andhra Pradesh High Court · (2016) 6 ALT 74 : (2017) 2 AndhLD 39

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14Hindu Marriage Act, 1955 - Section 13(1)(ia)

High Courts26 Feb 2016Dismissed

Smt.Mortha Lakshmi Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2016) LIC 3498

Constitution of India, 1950 — Article 16

High Courts26 Feb 2016Disposed Off

Thirukkovela Vijaya Kumar Vs Union of India and others

Andhra Pradesh High Court · (2016) 4 ALT 56 : (2016) 4 AndhLD 511 : (2016) 2 AndhLDCriminal 320 : (2016) 3 CLR 230 : (2016) 151 FLR 273 : (2016) 4 LLN 416

Constitution of India, 1950 - Article 226

High Courts26 Feb 2016Dismissed

K. Bhaskar Reddy Vs K. Anasuya

Andhra Pradesh High Court · (2016) 3 ALT 767 : (2016) 3 AndhLD 569

High Courts26 Feb 2016Dismissed

Manukuru Rama Seshu Reddy and Others Vs Adityananda Das and Others

Andhra Pradesh High Court · (2016) 3 AndhLD 526

High Courts24 Feb 2016Disposed Off

Mohd. Osman Ali and others Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2016) 4 AICLR 834 : (2016) 2 ALTCrl 351 : (2016) 2 AndhLDCriminal 593

Penal Code, 1860 (IPC) - Section 302, 498A

High Courts24 Feb 2016Disposed Off

Yeturu Biotech Ltd., Hyderabad and Others Vs Canara Bank, Industrial Finance Branch, Hyderabad.

Andhra Pradesh High Court · (2016) 3 AndhLD 570

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4)

High Courts23 Feb 2016Partly Allowed

Banavath Ravi - Appellant @HASH The State of Andhra Pradesh, represented by its Public Prosecutor, Hyderabad

Andhra Pradesh High Court · (2017) 1 ALTCrl 307 : (2016) 2 AndhLDCriminal 1051

High Courts23 Feb 2016Disposed Off

P. Hariprakash Reddy and Others - Petitioners @HASH M/s. Hindustan Petroleum Corporation Limited

Andhra Pradesh High Court · (2016) 6 ALT 238 : (2016) 6 AndhLD 715

Constitution of India, 1950 - Article 226

High Courts23 Feb 2016Dismissed

Anireddy Amrutha Devi Vs Anireddy Vasudha and Others

Andhra Pradesh High Court · (2016) 4 ALT 61 : (2016) 3 AndhLD 494 : (2016) 3 ICC 466

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 7 Rule 10A, Order 7 Rule 10A(iii), Order 7 Rule 11, Section 151