High Courts28 Jan 2011

G.S. Lamba and Sons Vs State of A.P.

Andhra Pradesh High Court · (2011) 43 VST 323

Andhra Pradesh General Sales Tax Act, 1957 — Section 2, 20(1), 20(2), 22(1), 5EConstitution of India, 1950 — Article 266, 269(1), 286, 286(3), 366Evidence Act, 1872 — Section 91, 92, 93, 94, 95