COURT ARCHIVE

Andhra Pradesh High Court judgments, 2011

1,182 judgments · page 55 of 60

High Courts08 Feb 2011Allowed

Jagath Swapna and Company Jagtial Vs Church of south India Trust Association Madras and Others

Andhra Pradesh High Court · AIR 2011 AP 81 : (2011) 4 CivCC 826

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 16, 20

High Courts08 Feb 2011Dismissed

Katkuri Bhaskar Reddy and Katkuri Sanjeeva Reddy Vs Katkuri Mattamma, Vangala Poolamma and Mamilla Sathamma

Andhra Pradesh High Court · (2011) 8 RCR(Civil) 944

High Courts08 Feb 2011

Gattu Mahesh and Another Vs T.S. Selva Raj and Others

Andhra Pradesh High Court · AIR 2011 AP 81

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 16, 20

High Courts08 Feb 2011Allowed

Bachu Srinivasa Rao Vs Yerramsetti Saraswatamma and Others

Andhra Pradesh High Court · AIR 2011 AP 335 : (2011) 4 ALD 119

Civil Procedure Code, 1908 (CPC) — Section 100Provincial Insolvency Act, 1920 — Section 6, 6(1)

High Courts08 Feb 2011Dismissed

P. Sunand Vs The Govt. of A.P. and TV 5 News Channel

Andhra Pradesh High Court · (2011) 8 RCR(Civil) 1112

High Courts08 Feb 2011Allowed

V. Marie Vs The State of A.P.

Andhra Pradesh High Court · (2012) 1 RCR(Criminal) 402 : (2012) 1 RCR(Criminal) 402

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 304A

High Courts08 Feb 2011

The State of A.P. Vs Chinnam Kameswara Rao, Chinnam Venkateswara Rao, Bvadde Govardhanagiri @ Govardhana Rao and Papisetti Praveen

Andhra Pradesh High Court · (2011) 2 ALD(Cri) 21

Criminal Procedure Code, 1973 (CrPC) — Section 235(1), 235(2)Penal Code, 1860 (IPC) — Section 302, 307, 324, 34, 379

High Courts07 Feb 2011

Gatta Rattaiah Vs Food Corporation of India

Andhra Pradesh High Court · AIR 2011 AP 65 : (2011) 8 RCR(Civil) 2208

Contract Act, 1872 — Section 74

High Courts07 Feb 2011Allowed

S.S. Naidu Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2011) 8 RCR(Civil) 1682

Land Acquisition Act, 1894 — Section 4(1), 48, 48(1), 5A, 6

High Courts07 Feb 2011Allowed

Ponugati Raj Gopal Rao Vs State of A.P.

Andhra Pradesh High Court · (2011) 1 ALD(Cri) 674 : (2011) 3 Crimes 51

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(8), 146

High Courts07 Feb 2011

Ledella Ravichander Rao and Ledella Narasimha Rao Vs Satyam Computer Services Limited Satyam Computer Services Limited Vs Ledella Ravichander Rao and Ledella Narasimha Rao

Andhra Pradesh High Court · (2011) 8 RCR(Civil) 356

Contract Act, 1872 — Section 74

High Courts04 Feb 2011Allowed

Alwanpally Ashanna Vs K. Narsimha Chary

Andhra Pradesh High Court · (2011) 8 RCR(Civil) 681

Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 31

High Courts04 Feb 2011

Union of India (UOI) Vs K.V. Ram Mohan Rao, Engineer in Chief (Rtd.) Sole Arbitrator and Sivaram Naidu

Andhra Pradesh High Court · (2011) 6 ALT 185

Arbitration Act, 1940 — Section 14, 17, 20, 30, 33Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 70

High Courts04 Feb 2011

Umakanth Padhi Vs Poornachandra Padhi

Andhra Pradesh High Court · (2011) 4 ALD 4

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2), 10(3)

High Courts04 Feb 2011Allowed

Dumpala Syamala Rao Vs Killi Markendewara Rao @ Markendeyulu

Andhra Pradesh High Court · (2011) 02 AP CK 0043

Civil Procedure Code, 1908 (CPC) — Section 51

High Courts04 Feb 2011

R. Venkatram Reddy and R. Amarkanth Reddy Vs Jetamoni Gouramma

Andhra Pradesh High Court · AIR 2011 AP 94 : (2011) 114 RD 70

Civil Procedure Code, 1908 (CPC) — Section 151Stamp Act, 1899 — Article 47A

High Courts03 Feb 2011Dismissed

Mamillapalli Jyothish Kumar Vs The Deputy Registrar/Officer on Special Duty, District Co-operative Central Bank Ltd. and Others

Andhra Pradesh High Court · (2011) 8 RCR(Civil) 1043

Andhra Pradesh Co-operative Societies Act, 1964 — Section 36, 36(1), 36(3)Andhra Pradesh Co-operative Societies Rules, 1964 — Rule 52(14), 52(24)

High Courts02 Feb 2011Allowed

P.V.S. Reddy Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2011) 5 ALD 152 : (2011) 5 ALT 668

Andhra Pradesh State Road Transport Corporation Employees (Classification, Control and Appeal) Regulations, 1967 — Regulation 18Constitution of India, 1950 — Article 14, 16, 21, 226, 311(2)Road Transport Corporations Act, 1950 — Section 14(3), 34, 45, 45(1), 46

High Courts02 Feb 2011Allowed

National Insurance Co. Ltd. Vs Madapati Gangadhar and another

Andhra Pradesh High Court · (2011) 6 ALT 23

High Courts02 Feb 2011Dismissed

Chitta Farms (P) Ltd. and Others Vs Assistant Commissioner of Income Tax and Another

Andhra Pradesh High Court · (2011) 244 CTR 274

Income Tax Act, 1961 — Section 143(3), 147, 148, 246