COURT ARCHIVE

Andhra Pradesh High Court judgments, 2010

1,079 judgments · page 7 of 54

High Courts02 Dec 2010

Mohd. Sattar Vs The State of A.P.

Andhra Pradesh High Court · (2010) 12 AP CK 0111

Constitution of India, 1950 — Article 39Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 16(2), 2

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High Courts02 Dec 2010Dismissed

Veeramareddy Nagabhushana Rao Vs Jyothula Venkateswara Rao

Andhra Pradesh High Court · (2011) 2 ALD 629 : (2011) 1 ALT 600 : (2011) 1 CivCC 705

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5Evidence Act, 1872 — Section 114Specific Relief Act, 1963 — Section 13, 16, 20

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High Courts02 Dec 2010Dismissed

The Depot Manager, A.P.S.R.T.C., Warangal-I Depot and The Depot Manager, A.P.S.R.T.C., Jangaon Depot Vs J.M. Reddy and The Labour Court

Andhra Pradesh High Court · (2011) 5 ALD 29 : (2011) LLR 1264

Industrial Disputes Act, 1947 — Section 2A(2)

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High Courts02 Dec 2010Allowed

M. Yadagiri Vs The Chairman and Managing Director, Singareni Collieries Co. Litd. and Another

Andhra Pradesh High Court · (2010) 12 AP CK 0011

Conduct, Disciplinary and Appeal Rules — Rule 5.1, 5.5Constitution of India, 1950 — Article 311(1)

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High Courts02 Dec 2010Dismissed

Lanka Annapurna Sree and Others Vs The Government of Andhra Pradesh, Home (Courts. C1) Department and Others

Andhra Pradesh High Court · (2010) 12 AP CK 0008

Andhra Pradesh State Higher Judicial Services Rules, 2007 — Rule 10, 11, 12, 13, 14Constitution of India, 1950 — Article 226

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High Courts01 Dec 2010Dismissed

C. Raja and Others Vs The APSRTC and Others

Andhra Pradesh High Court · (2010) 12 AP CK 0123

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High Courts01 Dec 2010Allowed

Boddu Laxmi Rajam Vs The Singareni Collieries Company Limited

Andhra Pradesh High Court · (2011) 2 ALD 493 : (2011) 1 ALT 218

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High Courts01 Dec 2010Dismissed

Smt. Kataru Anjamma Vs The Chairman, Lok Adalat Bench and Others

Andhra Pradesh High Court · (2011) 2 ALD 135

Legal Services Authorities Act, 1987 — Section 19(5), 21, 21(2)

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High Courts01 Dec 2010Allowed

K. Venkateswarlu Vs The A.P.S.R.T.C and The Regional Manager, A.P.S.R.T.C, Prakasam Region T. Bhushaiah and R. Gangadhar Vs Andhra Pradesh State Road Transport Corporation and Others Ch. Ramesh Vs Andhra Pradesh State Road Transport Corporation

Andhra Pradesh High Court · (2010) 12 AP CK 0049

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High Courts01 Dec 2010Allowed

Smt Mendi Mahalakshmi Rao and Mendi Parvathi Rao Vs A.P. State and Sangam Appayyamma (died)

Andhra Pradesh High Court · (2010) 12 AP CK 0029

Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 28Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts30 Nov 2010Allowed

Shaik Maqsood Ali and Others Vs The Special Court under AP Land Grabbing (P) Act and Others

Andhra Pradesh High Court · (2010) 11 AP CK 0043

Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 7, 7A, 7A(1), 8, 8(1)Andhra Pradesh Land Grabbing (Prohibition) Rules, 1988 — Rule 6, 6(1), 6(2), 7Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

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High Courts30 Nov 2010Allowed