High Courts16 Dec 2010Dismissed
R. Chandrashekar Reddy Vs Union of India (UOI) and Another
Andhra Pradesh High Court · (2011) 2 ALD 510 : (2011) 1 ALT 429
Constitution of India, 1950 — Article 217(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2010
1,079 judgments · page 5 of 54
High Courts16 Dec 2010
Director, Central Bureau of Investigation Vs Obulapuram Mining Company Pvt. Ltd. and Others
Andhra Pradesh High Court · (2011) 1 ALD(Cri) 790 : (2011) 1 ALT 614 : (2011) CriLJ 319
Forest Act, 1927 — Section 26Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 22, 23, 4(1)Penal Code, 1860 (IPC) — Section 120B, 379, 411, 420, 427
High Courts16 Dec 2010
L. Ramesh and Others Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2010) 12 AP CK 0083
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 12, 9
High Courts16 Dec 2010Dismissed
Smt. Alur Vanaja Kumari Murthy Vs The State of AP and The Kurnool District Cooperative Central Bank Limited
Andhra Pradesh High Court · (2010) 12 AP CK 0082
Transfer of Property Act, 1882 — Section 54
High Courts16 Dec 2010
A. Ranga Bhashyam Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2011) 1 ALD 694 : (2011) 1 ALT 491
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 3, 4, 5, 5(1), 6A
High Courts15 Dec 2010Dismissed
Bondugula Kailasapathi Vs The Collector (Civil Supplies)
Andhra Pradesh High Court · (2010) 12 AP CK 0022
Constitution of India, 1950 — Article 14
High Courts14 Dec 2010Allowed
Shaik Ali and Others Vs District Collector, Chittoor and Others
Andhra Pradesh High Court · AIR 2011 AP 80 : (2011) 2 ALD 48 : (2011) 1 ALT 474
Registration Act, 1908 — Section 22A
High Courts14 Dec 2010Allowed
Deepthi Avenues Pvt. Ltd. Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2011) 1 ALD 719 : (2011) 1 ALT 588
Andhra Pradesh Escheats and Bona Vacantia Act, 1974 — Section 10, 11(1), 7, 8, 9
High Courts14 Dec 2010Dismissed
Mogilicherla Bhixapathi and Mogilicherla Rajeswaramma Vs The State of A.P.
Andhra Pradesh High Court · (2011) 8 RCR(Criminal) 1814
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts13 Dec 2010Dismissed
M. Ninga Reddy Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2011) 1 ALD(Cri) 767 : (2011) 8 RCR(Criminal) 1792
Penal Code, 1860 (IPC) — Section 304ARailways Act, 1989 — Section 161
High Courts13 Dec 2010Dismissed
FDC Limited Vs The A.P. Medical and Sales Representatives Union
Andhra Pradesh High Court · (2010) 12 AP CK 0101
Andhra Pradesh Shops and Establishments Act, 1988 — Section 48, 48(1)Sales Promotion Employees (Conditions of Service) Act, 1976 — Section 2, 6(2)
High Courts13 Dec 2010Allowed
Nune Varalakshmi Vs Joint Collector (FAC), Kadapa, Kadapa District and others
Andhra Pradesh High Court · (2010) 12 AP CK 0099
Essential Commodities Act, 1955 — Section 6A
High Courts13 Dec 2010Dismissed
Banoth Basu Vs The State of A.P.
Andhra Pradesh High Court · (2011) 8 RCR(Criminal) 1606
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 498A
High Courts13 Dec 2010Dismissed
Kiran Real Estates and Constructions Private Limited Vs Siddipeta Ranga Reddy and Others
Andhra Pradesh High Court · (2010) 12 AP CK 0051
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts12 Dec 2010Dismissed
Y. Rama Mohan Reddy Vs Dommalapati Gaja Lakshmi, Bandolla Reddemma and Rajolla Ramana
Andhra Pradesh High Court · (2010) 12 AP CK 0077
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, Order 34 Rule 12, Order 34 Rule 13, Order 34 Rule 14, 115
High Courts10 Dec 2010Dismissed
Razia Begum Vs Mohd Iqbal
Andhra Pradesh High Court · (2011) 2 ALD 489 : (2011) 2 ALT 32
Criminal Procedure Code, 1973 (CrPC) — Section 125, 9Family Courts Act, 1984 — Section 7, 7(1), 7(2)
High Courts10 Dec 2010Dismissed
Kolluri Eswararao Vs The State
Andhra Pradesh High Court · (2011) 1 ALD(Cri) 829
Criminal Procedure Code, 1973 (CrPC) — Section 161(3)Penal Code, 1860 (IPC) — Section 302, 34, 498(A)
High Courts10 Dec 2010Allowed
Banoth Ramesh Vs The State of A.P. and Others
Andhra Pradesh High Court · (2011) 2 ALD 474 : (2011) 1 ALT 485
High Courts10 Dec 2010Allowed
I. Venkataiah Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2011) 2 ALD(Cri) 6
Andhra Pradesh Excise Act, 1968 — Section 37, 8Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22
High Courts10 Dec 2010Allowed
Pothina Suri Babu Vs Sindhu Sai Raju and Others
Andhra Pradesh High Court · (2011) 2 ALT 29
Civil Procedure Code, 1908 (CPC) — Section 151