COURT ARCHIVE

Andhra Pradesh High Court judgments, 2010

1,079 judgments · page 6 of 54

High Courts10 Dec 2010Dismissed

Om Prakash Steel Furnitures Vs Hindi Prachar Sabha, Hyderavad Trust (Regd.) Hindi Prachar Sabha, Hyderavad Trust (Regd.) Vs Om Prakash Steel Furnitures

Andhra Pradesh High Court · (2011) 1 ALD 809

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 2Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts10 Dec 2010Dismissed

The New India Assurance Co. Ltd. Vs Mohammed Ahmedunnisa and Others

Andhra Pradesh High Court · (2010) 12 AP CK 0005

Arbitration Act, 1940 — Section 41Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 3, Order 13 Rule 4, Order 13 Rule 5, Order 13 Rule 6Criminal Procedure Code, 1973 (CrPC) — Section 195

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High Courts09 Dec 2010Allowed

Venkataiah Vs State of A.P.

Andhra Pradesh High Court · (2010) 12 AP CK 0075

Andhra Pradesh Excise Act, 1968 — Section 37, 8Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22

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High Courts09 Dec 2010Allowed

Madiga Papanna Jammanna Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2011) 2 ALD 487 : (2011) 2 ALT 2

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High Courts08 Dec 2010Dismissed

United India Insurance Company Limited Vs Chendri Ramaiah and Others

Andhra Pradesh High Court · (2011) 2 ALD 3 : (2011) 8 RCR(Civil) 2740

Motor Vehicles Act, 1988 — Section 128

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High Courts08 Dec 2010Dismissed

Bandaru Giribabu and Others Vs N.V. Satayanarayana Murthy and Others

Andhra Pradesh High Court · (2011) 2 ALD 623 : (2011) 2 ALT 546 : (2011) 1 RCR(Rent) 294

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 32BEvidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 106, 111, 116

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High Courts08 Dec 2010Dismissed

K. Durga Goud Vs Perumandla Sumithra and Others

Andhra Pradesh High Court · (2011) 6 RCR(Civil) 2774 : (2011) 4 TAC 288

Insurance Act, 1938 — Section 64

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High Courts08 Dec 2010Allowed

Swethamber Murthy Pujak Jain Sangh, Kurnool by its Members, Chaganlal (Died) and Others Vs Illuru Urukundaiah (died by his LRs.) Illuru Subrahmanyam

Andhra Pradesh High Court · (2010) 12 AP CK 0020

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High Courts07 Dec 2010

In Re: Government of A.P. and Others

Andhra Pradesh High Court · (2011) 1 ALT 534

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Constitution of India, 1950 — Article 14, 144, 19(1), 2(3), 21Contempt of Courts Act, 1971 — Section 14

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High Courts07 Dec 2010Allowed

Kondamudi Benerjee Vs The Revenue Divisional Officer and Others

Andhra Pradesh High Court · (2011) 2 ALD 477

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High Courts06 Dec 2010Allowed

G. Udayakiran Reddy Vs G. Ramakrishna Reddy and Others

Andhra Pradesh High Court · (2010) 12 AP CK 0125

Civil Procedure Code, 1908 (CPC) — Order 31 Rule 1, Order 31 Rule 2Registration Act, 1908 — Section 17, 49

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High Courts06 Dec 2010Dismissed

Somi Reddy Chandra Mohan Reddy Vs The Govt. of A.P. and Others

Andhra Pradesh High Court · (2011) 2 ALT 55

Constitution of India, 1950 — Article 233Criminal Procedure Code, 1973 (CrPC) — Section 24

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High Courts06 Dec 2010Allowed

Coastal Wartsila Petroleum Limited Vs Standard Ferro Alloys Private Limited and Others

Andhra Pradesh High Court · (2011) 1 ALD(Cri) 819 : (2011) 8 RCR(Criminal) 2942

Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 258, 482Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts03 Dec 2010Dismissed

Ganga Prasad Sharma Vs D. Markandeyulu

Andhra Pradesh High Court · AIR 2011 AP 53 : (2011) 2 ALD 475

Evidence Act, 1872 — Section 45

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High Courts03 Dec 2010Allowed

Dr. T.K. Srinivasulu Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2010) 12 AP CK 0070

Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 22Constitution of India, 1950 — Article 14, 16(4), 21, 226, 32

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High Courts03 Dec 2010

M. Satyanarayana Vs Smt. P. Indira Devi

Andhra Pradesh High Court · (2011) 1 ALT 646

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 2, Order 16 Rule 3, Order 16 Rule 4, Order 16 Rule 5Negotiable Instruments Act, 1881 (NI) — Section 118

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High Courts03 Dec 2010Allowed