High Courts28 Jun 2010Dismissed

Venkataraya Enterprises Vs The District Consumer Disputes Reddressal Forum, Saride Rama Rao and The State of Andhra Pradesh The Manager, Venkataraya Enterprises and Venkataraya Enterprises Vs The District Consumer Disputes Reddressal Forum, Mungala Venkata Naga Lakshmi and The State of Andhra Pradesh

Andhra Pradesh High Court · (2010) 06 AP CK 0005

Consumer Protection Act, 1986 — Section 17(1), 21, 27, 27(2), 27ACriminal Procedure Code, 1973 (CrPC) — Section 11, 11(3), 13, 14, 15Foreign Exchange Regulation Act, 1973 — Section 4(2)