High Courts21 Jun 2010Dismissed

Neela Swaroopa Vs Gunda Radhika and Another

Andhra Pradesh High Court · (2010) 4 ALT 751

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11, 2(2), 96Constitution of India, 1950 — Article 227Hyderabad Municipal Corporation Act, 1955 — Section 437, 685, 685(1)
High Courts18 Jun 2010

K. Sruti Vs P.R. Rajeswari and Others

Andhra Pradesh High Court · (2011) 1 ALD 244 : (2010) 3 APLJ 53

Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 3, 4, 5, 8(1), 8(1A)Andhra Pradesh Land Grabbing (Prohibition) Rules, 1988 — Rule 6, 7Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts18 Jun 2010Dismissed

Karnapu Satyanarayana Vs Chappa Venkata Rao

Andhra Pradesh High Court · (2010) 6 ALT 776 : (2011) 1 CivCC 583

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 13 Rule 3, Order 18 Rule 17, Order 18 Rule 17AConstitution of India, 1950 — Article 227Evidence Act, 1872 — Section 137