Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 18(1)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 38, 82, 82(1)Andhra Pradesh Tenancy Laws (Amendment) Act, 2002 — Section 28, 82(5)

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High Courts04 Aug 2010Dismissed

Koneru Suresh Babu Rao Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2010) 2 ALD(Cri) 669

Criminal Procedure Code, 1973 (CrPC) — Section 226, 227, 228, 314Penal Code, 1860 (IPC) — Section 109, 302

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High Courts04 Aug 2010Allowed

The Taderu Large Sized Cooperative Credit Society Limited Vs Sri Bandi Suryam and Deputy Commissioner of Labour, Appellate Authority Under Section 48(3) of A.P. Shops and Establishment Act, 1988 P.V. Chella Rao @ Chella Rao Vs The Taderu Large Sized Cooperative Credit Society Lte. and The Deputy Commissioner of Labour, Appellate Authority

Andhra Pradesh High Court · (2010) 6 ALD 447 : (2011) 1 ALT 224

Andhra Pradesh Shops and Establishments Act, 1966 — Section 47

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High Courts04 Aug 2010Allowed

G. Lakshmi and G. Prasanna Vs Pulimandi Satyanarayana, Dr. S.R. Tedal, Owner of Maruthi Van and National Insurance Company Ltd.

Andhra Pradesh High Court · (2011) 2 ALD 10

Evidence Act, 1872 — Section 108

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High Courts04 Aug 2010Allowed

Sri B.R. Meena, Vice Chairman and Commissioner, Smt. G. Rekha Rani, Land Acquisition Officer and Gangadhar, Senior Assistant, Andhra Pradesh Housing Board Gruhakalpa Vs T. Bajrang, The Govt of A.P, The A.P. Housing Board and The Municipal Corporation of Hyderabad

Andhra Pradesh High Court · (2011) 5 ALD 300

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 2(9)Constitution of India, 1950 — Article 136Contempt of Courts Act, 1971 — Section 12, 18, 19, 2

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High Courts04 Aug 2010Allowed

Gottumukkala Venkata Lakshmi Sujatha Vs Gottumukkala Chandra Sekhara Venkata Krishnam Raju

Andhra Pradesh High Court · (2011) 1 ALD 259 : (2010) 3 APLJ 213

Hindu Marriage Act, 1955 — Section 13(1)Hindu Marriage Rules, 1979 — Rule 6

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High Courts04 Aug 2010Allowed

The Executive Officer, Sri Kanaka Mahalakshmi Ammavaru Devasthanam Vs The Bokka Venkata Rao (died) per L.Rs. and Others

Andhra Pradesh High Court · (2010) 08 AP CK 0004

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 18(1)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 38, 82, 82(1), 82(5)Constitution of India, 1950 — Article 14

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High Courts03 Aug 2010Allowed

Ushakiron Movies Ltd. Vs Sate of A.P. and Others

Andhra Pradesh High Court · (2010) 08 AP CK 0131

Industrial Disputes Act, 1947 — Section 10(1), 10(2), 33C(1), 34(1), 39

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High Courts03 Aug 2010Dismissed

Smt. Uppalapati Nirupa Rani and Another Vs Koganti Lakshmi and Others

Andhra Pradesh High Court · (2010) 08 AP CK 0085

Constitution of India, 1950 — Article 10, 11, 11(2), 127, 14Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 155(2), 156(1), 157(1)Penal Code, 1860 (IPC) — Section 34, 341, 376, 427, 506

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High Courts03 Aug 2010Dismissed

Kamma Damodar Rao Vs Kamma Anuradha

Andhra Pradesh High Court · AIR 2011 AP 23 : (2011) 1 ALD 41 : (2011) 1 ALT 636

Hindu Marriage Act, 1955 — Section 13(1)

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