High Courts03 Aug 2010
R. Upendra Vs A. Govardhan Reddy and Another
Andhra Pradesh High Court · (2011) 8 RCR(Civil) 2780 : (2011) 1 TAC 101
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2010
1,079 judgments · page 27 of 54
High Courts03 Aug 2010Allowed
B. Malathi @ Uma Vs B. Indu Shekara Rao
Andhra Pradesh High Court · (2011) 1 ALD 146 : (2010) 3 APLJ 243
Hindu Marriage Act, 1955 — Section 25, 25(1)
High Courts02 Aug 2010Allowed
Khaja Abdul Qadeer and Another Vs Mohammed Allauddin (died) per L.Rs.
Andhra Pradesh High Court · (2011) 1 ALD 224 : (2010) 3 APLJ 172
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Evidence Act, 1872 — Section 91, 92Transfer of Property (Amendment) Act, 2002 — Section 106
High Courts02 Aug 2010Allowed
Thumu Srikanth Vs Akula Babu
Andhra Pradesh High Court · (2010) 16 ALT 233
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 45, 73
High Courts02 Aug 2010
Thota Srinivasa Rao Vs The Director, Telugu Academy and Another
Andhra Pradesh High Court · (2010) 5 ALD 736 : (2010) 6 ALT 231 : (2010) 127 FLR 1053 : (2011) LLR 138
Constitution of India, 1950 — Article 14, 16Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 4(1), 7
High Courts02 Aug 2010
Smt. Deepa Paresh Chedda Vs The Secretary to Government, External Affairs, Government of India and Others
Andhra Pradesh High Court · (2010) 5 ALD 472 : (2010) 6 ALT 12
Passports Act, 1967 — Section 6(2)Penal Code, 1860 (IPC) — Section 120B, 409, 420, 471
High Courts02 Aug 2010Dismissed
Mohd. Ilyas Khan and Others Vs Abdullah Bin Hussain and Others
Andhra Pradesh High Court · (2010) 5 ALT 132
Hyderabad Municipal Corporation Act, 1955 — Section 405
High Courts02 Aug 2010Allowed
Rayala Venkataratnam and Others Vs The State of A.P. and Others
Andhra Pradesh High Court · (2011) 1 ALT 280 : (2010) 3 APLJ 116
Land Acquisition Act, 1894 — Section 18, 23, 23(1), 23(1A), 23(2)
High Courts02 Aug 2010Allowed
P. Ranga Reddy Vs State
Andhra Pradesh High Court · (2010) 08 AP CK 0061
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts02 Aug 2010Dismissed
Shaik Malika Vs Borre Deva Munemma and Another
Andhra Pradesh High Court · (2011) 1 ALD 56 : (2011) 1 ALT 640
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Specific Relief Act, 1963 — Section 31, 34, 37Transfer of Property Act, 1882 — Section 53
High Courts02 Aug 2010Allowed
Govind Rao Vs The Joint Collector and Others
Andhra Pradesh High Court · (2010) 16 ALT 248
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 10, 2, 3, 4, 4(1)
High Courts02 Aug 2010
A.V. Dharma Reddy Vs State of A.P. and Nalvadi Nagoji Rao Kuncham Damodaram Vs State of A.P. and Nalvadi Nagoji Rao
Andhra Pradesh High Court · (2010) 2 ALD(Cri) 802 : (2011) CriLJ 185 : (2011) 7 RCR(Criminal) 1653
Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 173(8), 190(1), 190(2)Penal Code, 1860 (IPC) — Section 120B, 34, 408, 420
High Courts02 Aug 2010
Pothina Yella Rao Vs A.P. Ravindranath and Others
Andhra Pradesh High Court · (2011) 2 ALD 54
High Courts30 Jul 2010
Tirupathi Udyog Limited Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2011) 272 ELT 209
Constitution of India, 1950 — Article 265Customs Act, 1962 — Section 12(1), 2, 2(18), 2(23), 2(27)Customs and Central Excise Duties (Drawback) Rules, 1971 — Rule 12, 12(1), 12(2), 12(3), 12(4)
High Courts30 Jul 2010Dismissed
S. Lachman Singh Vs S. Satnam Singh
Andhra Pradesh High Court · (2011) 1 ALT 242 : (2011) 2 RCR(Rent) 149
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(3), 10C, 1CIncome Tax Act, 1961 — Section 80U
High Courts30 Jul 2010Dismissed
Sai Madhav Biotech Vs The Assistant Commissioner (CT) (LTU)., (Int)., Warangal Division and Another
Andhra Pradesh High Court · (2010) 6 ALD 18 : (2011) 41 VST 336
Andhra Pradesh Value Added Tax Act, 2005 — Section 31(1), 33(1), 7, 72Constitution of India, 1950 — Article 226
High Courts30 Jul 2010Dismissed
Maduri and Molugu and Others Vs Molugu Srinivasulu and Others
Andhra Pradesh High Court · (2010) 16 ALT 243
Arbitration and Conciliation Act, 1996 — Section 85, 85(2)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 17, Order 34 Rule 2, 151Partnership Act, 1932 — Section 49
High Courts30 Jul 2010Allowed
T. Gopala Rao, I.A.S., (Retd.), Former Chairman, Visakhapatnam Port Trust Vs State Dr. Vijay Kumar Vs State
Andhra Pradesh High Court · (2010) 07 AP CK 0080
Andhra Pradesh Land Acquisition (Negotiations Committee) Rules, 1992 — Rule 10, 4(6), 5, 6Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 197, 197(1), 239Land Acquisition Act, 1894 — Section 11, 18, 4(1)
High Courts30 Jul 2010Dismissed
Shri S. Satish Babu and Others Vs Mishra Dhatu Nigam Limited (MIDHANI), (A Govt. of India Enterprise), Superalloys Plant and Others
Andhra Pradesh High Court · (2010) 5 ALD 350 : (2010) 6 ALT 86 : (2010) 3 APLJ 129 : (2011) 1 LLJ 57
Andhra Pradesh Industrial Workers (Representation, Participation in Management and Relief) Act, 1998 — Section 14Industrial Disputes Act, 1947 — Section 2
High Courts30 Jul 2010Dismissed
Thummalapenta Seetharamaiah Vs Ulchi Venkateswarlu and Others
Andhra Pradesh High Court · (2010) 07 AP CK 0022