COURT ARCHIVE

Andhra Pradesh High Court judgments, 2010

1,079 judgments · page 24 of 54

High Courts16 Aug 2010Dismissed

Commr. of Cus. and C. Ex. Vs K.S. Tobacco Company Ltd.

Andhra Pradesh High Court · (2010) 259 ELT 536

Central Excise Rules, 1944 — Rule 173(F), 173(G), 209, 226, 52ACentral Excises and Salt Act, 1944 — Section 37C(1)(c)

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High Courts13 Aug 2010Dismissed

Tadi Jaganmohana Reddy Vs Karri Satyanarayana Reddy

Andhra Pradesh High Court · (2010) 6 ALD 444 : (2010) 6 ALT 640 : (2011) 1 CivCC 388

Andhra Pradesh Stamp Rules — Article 13, 38, 43, 5Constitution of India, 1950 — Article 227Stamp Act, 1899 — Article 38, 5, 6, 11, 18

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High Courts13 Aug 2010Allowed

Smt. Osuri Venkata Subbamma (died) and Others Vs The Land Acquisition Officer and Mandal Revenue Officer

Andhra Pradesh High Court · (2010) 08 AP CK 0134

Land Acquisition (Amendment) Act, 1984 — Section 23, 23(1A), 23(2), 28, 34Land Acquisition Act, 1894 — Section 18, 4(1)

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High Courts13 Aug 2010Dismissed

Narne Constructions Private Limited Vs The Union of India (UOI) and Others

Andhra Pradesh High Court · (2011) 1 ALD 342 : (2011) 1 ALT 702

Consumer Protection Act, 1986 — Section 11, 14(1), 16, 2, 2(1)Employees State Insurance Act, 1948 — Section 75

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High Courts13 Aug 2010Dismissed

V. Rajamma Reddy Vs A. Ram Reddy and Venkat Reddy, G. Krishna Reddy and Venkat Reddy, G. Krishna Reddy and K. Girija Reddy

Andhra Pradesh High Court · (2011) 1 ALD 600 : (2011) 2 ALT 551

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17(2), Order 41 Rule 33Evidence Act, 1872 — Section 45, 47, 68Hindu Succession Act, 1956 — Section 14, 29(A), 6

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High Courts13 Aug 2010Dismissed

Smt. V. Savitramma [died] and Others Vs Additional Commissioner of Industries and Special Officer [LA] Steel Plant, Spl. Grade Deputy Collector [LA] Steel Plant, Visakhapatnam Steel Plant [Rastriya Ispath Nigam] and Sri V. Krishna Babu Vegi Venkata Rama Apparao Vs Additional Commissioner of Industries and Special Officer [LA] Steel Plant, Spl. Grade Deputy Collector [LA] Steel Plant and Visakhapatnam Steel Plant [Rastriya Ispath Nigam]

Andhra Pradesh High Court · (2011) 6 ALT 292

Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Section 14

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High Courts13 Aug 2010Dismissed

Chittineedi Suribabu Vs The State of A.P. and Others

Andhra Pradesh High Court · (2011) 8 RCR(Criminal) 1632

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 342, 376, 377, 506(2)

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High Courts13 Aug 2010Dismissed

R. Kondaiah Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2010) 6 ALD 77 : (2010) 6 ALT 62

Andhra Pradesh (Secunderabad Area) Land Administration Rules, 1976 — Rule 1(3), 10, 16, 17, 18Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 172Constitution of India, 1950 — Article 14

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High Courts13 Aug 2010