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Andhra Pradesh High Court judgments, 2010

1,079 judgments · page 23 of 54

High Courts20 Aug 2010Dismissed

C.C.E. Vs Andhra Pradesh Paper Mills Ltd.

Andhra Pradesh High Court · (2010) 259 ELT 513

Central Excise Rules, 1944 — Rule 7Central Excises and Salt Act, 1944 — Section 35GCustoms Tariff Act, 1975 — Section 11B, 11B(2), 12B, 12C, 4(4)
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High Courts17 Aug 2010Dismissed

Nirmal Dutta Vs The Government of India

Andhra Pradesh High Court · (2010) 2 ALD(Cri) 660

Coal Mines Regulations, 1957 — Regulation 114(1)Criminal Procedure Code, 1973 (CrPC) — Section 255, 482Mines Act, 1952 — Section 18, 18(5), 5(1), 57, 72A
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High Courts17 Aug 2010Dismissed

State of A.P. Vs Ramancha Laxma Reddy

Andhra Pradesh High Court · (2010) 2 ALD(Cri) 847 : (2011) 1 Crimes 292

Criminal Procedure Code, 1973 (CrPC) — Section 162, 197, 311, 313, 401Evidence Act, 1872 — Section 118, 17, 21, 25, 45Penal Code, 1860 (IPC) — Section 302
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High Courts17 Aug 2010Dismissed

Sripur Paper Mills Ltd. and Others Vs The Govt. of A.P. and Others

Andhra Pradesh High Court · (2010) 6 ALD 116 : (2010) 3 APLJ 275 : (2011) 128 FLR 131 : (2011) 2 LLJ 646 : (2011) LLR 250

Andhra Pradesh Contract Labour (Regulation and Abolition) Rules, 1971 — Rule 25Contract Labour (Regulation and Abolition) Act, 1970 — Section 12, 12(1), 12(2), 14, 35Minimum Wages Act, 1948 — Section 2, 3, 5
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