COURT ARCHIVE

Andhra Pradesh High Court judgments, 2009

739 judgments · page 6 of 37

High Courts17 Nov 2009Allowed

State of A.P. and Others Vs P. Rajasekhar and Others

Andhra Pradesh High Court · (2010) 1 ALT 468

Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 19, 19(3), 20, 21, 22Constitution of India, 1950 — Article 311(2)Criminal Procedure Code, 1973 (CrPC) — Section 313, 389

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High Courts17 Nov 2009Allowed

Khaja Atheequllah and Others Vs Union Bank of India

Andhra Pradesh High Court · AIR 2010 AP 65 : (2010) 1 ALD 473 : (2010) 2 BC 652 : (2010) 7 RCR(Civil) 982

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 14

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High Courts17 Nov 2009Dismissed

V. Venkateshwara Rao Vs Employee''s Provident Fund Organization, Sub-Regional Officer and Ajanta Agencies

Andhra Pradesh High Court · (2010) 1 ALD 507 : (2010) 2 ALT 636 : (2010) 4 LLJ 575

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 8F(4)

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High Courts17 Nov 2009

Ravi Kumar Ohri and others Vs Abdul Mannan Khan and another

Andhra Pradesh High Court · (2009) 11 AP CK 0030

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 37Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(b)

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High Courts17 Nov 2009Dismissed

Shaik Kasim and Others Vs State Election Commission and Others

Andhra Pradesh High Court · (2010) 1 ALD 11 : (2010) 1 ALT 78

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High Courts17 Nov 2009Allowed

S. Kanaka Durga Manikyhamba and Others Vs Ramapragada Surya Prakasa Rao and Others

Andhra Pradesh High Court · AIR 2010 AP 99

Limitation Act, 1963 — Article 54, 10, 11, 12, 13Specific Relief Act, 1963 — Section 13, 13(1)Transfer of Property Act, 1882 — Section 43

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High Courts16 Nov 2009Dismissed

Kay Quinone Organics (India) Ltd. and Another Vs IFCI Ltd. and Others

Andhra Pradesh High Court · (2010) 2 ALD 63 : (2010) 2 BC 333

Constitution of India, 1950 — Article 226Income Tax Rules, 1962 — Rule 60, 61, 62Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 21

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High Courts13 Nov 2009Dismissed

Mohit Yadam and Another Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2010) 1 ALD(Cri) 1 : (2010) 1 ALT(Cri) 105 : (2010) CriLJ 3751 : (2010) 2 RCR(Civil) 802 : (2010) 2 RCR(Criminal) 780

Constitution of India, 1950 — Article 14, 15, 20(1), 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Protection of Women From Domestic Violence Act, 2005 — Section 1(3), 12, 17, 17(1), 18

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High Courts13 Nov 2009Dismissed

Ariselli Srinivasa Rao Vs State of A.P. and Others

Andhra Pradesh High Court · (2011) 1 ALD 286 : (2010) 1 ALT 291

Andhra Pradesh Panchayat Raj Act, 1994 — Section 104, 104(1), 104(2)

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High Courts13 Nov 2009Dismissed

M. Anjaneyulu Vs Conservator of Forest and Others

Andhra Pradesh High Court · (2010) 1 ALT 80

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High Courts13 Nov 2009Dismissed

S. Mallesh, S. Raja and S. Janardhar Vs The Government of A.P. and Others

Andhra Pradesh High Court · (2010) 2 ALD 739 : (2010) 2 ALT 712

Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 1, 1(2), 10, 11, 12Andhra Pradesh (Telangana Area) Abolition of Inams Rules, 1975 — Rule 3, 5, 5(2)Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 15, 8, 8(2)

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High Courts13 Nov 2009Allowed

K. Vamshi Krishna and Others Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2010) 3 ALT 80

Andhra Pradesh Education Act, 1982 — Section 2(12)Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15, 2(1)

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High Courts12 Nov 2009

The Depot Manager, APSRTC Bus Depot Vs R. Bheemaiah and The Presiding Officer, Labour Court-II

Andhra Pradesh High Court · (2010) 4 ALD 193

Andhra Pradesh State Road Transport Corporation Employees (Discipline Control and Appeal) Rules — Rule 8Industrial Disputes Act, 1947 — Section 11, 11A

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High Courts11 Nov 2009Dismissed

Lakhamraju Sujatha Vs Yuvaraj Finance Pvt. Ltd. and L. Venkata Rama Raju

Andhra Pradesh High Court · (2010) 1 ALT 173

Andhra Pradesh Civil Courts Act, 1972 — Section 10, 11, 11(2), 3Arbitration and Conciliation Act, 1996 — Section 2, 2(1), 31, 34, 36Civil Procedure Code, 1908 (CPC) — Section 115, 2(2), 36, 74

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High Courts11 Nov 2009Dismissed

A. Sudhaker Reddy Vs Jawaharlal Nehru Technological University, K.M.V. Projects Limited and A.P. Health, Medical, Housing Infrastructure, Development Corporation, A Enterprise of Government of A.P.

Andhra Pradesh High Court · (2010) 1 ALD 463

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High Courts11 Nov 2009Dismissed

Ashwini Chemical Works Vs Aswini Homeo Pharmacy and Another

Andhra Pradesh High Court · (2010) 1 ALT 754

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 151Trade Marks Act, 1999 — Section 11(6), 2, 27, 28, 28(3)

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High Courts11 Nov 2009Dismissed

K.S. Fayaz and Another Vs State Bank of India and Another

Andhra Pradesh High Court · (2010) 3 ALD 728 : (2010) 4 BC 406

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 8

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High Courts10 Nov 2009Allowed