High Courts04 Dec 2009
Dr. T. Suresh Vs The Oriental Insurance Co. Ltd. and Others
Andhra Pradesh High Court · (2011) ACJ 763 : AIR 2010 AP 86 : (2010) 1 ALD 536 : (2010) 2 ALT 354
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2009
739 judgments · page 4 of 37
High Courts04 Dec 2009
Pothula Venkata Reddy @ Pothula Venkata Reddy Arya (died) per L.Rs. Vs B. Suseela and Others
Andhra Pradesh High Court · (2010) 3 ALT 478
Civil Practice Rules — Rule 28Hindu Succession Act, 1956 — Section 6
High Courts04 Dec 2009Dismissed
P. Upendra Laxmana Rao rep. by its General Secretary, Netaji Plot Owners Association Vs The Commissioner of Survey and Settlement Land Records and Others
Andhra Pradesh High Court · (2010) 2 ALT 646
High Courts04 Dec 2009Allowed
Meda Baby Reddy Vs Smt. Akula Jyothi and Another
Andhra Pradesh High Court · (2010) 1 ALT 629
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 43 Rule 1Evidence Act, 1872 — Section 108
High Courts04 Dec 2009Allowed
Hemendra Prasad Nag Chowdary and Others Vs Registrar of Companies and Another
Andhra Pradesh High Court · (2010) 1 ALD(Cri) 1004 : (2010) 158 CompCas 21
Companies Act, 1956 — Section 628, 63, 68Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 468, 468(2), 469
High Courts03 Dec 2009
Dr. G. Supriya and Others Vs Dr. N.T.R. University of Health Sciences and Another
Andhra Pradesh High Court · (2010) 1 ALD 468 : (2010) 1 ALT 446
High Courts03 Dec 2009
Padi Trigunsen Reddy and Others Vs P. Jyothi Reddy and Others
Andhra Pradesh High Court · AIR 2010 AP 119 : (2010) 1 ALD 733 : (2010) 1 ALT 5
Dowry Prohibition Act, 1961 — Section 3, 4, 6Penal Code, 1860 (IPC) — Section 498A
High Courts03 Dec 2009Allowed
E. Rajaram (died) and Others Vs The Signareni Collieries Company Limited
Andhra Pradesh High Court · (2010) 3 ALD 190 : (2010) 4 ALT 25
Mines Act, 1952 — Section 9A, 9A(2), 9A(4), 9A(5)
High Courts03 Dec 2009
K.V.N. Bhupal Vs The State of A.P. and Another
Andhra Pradesh High Court · (2010) 1 ALT 521
Andhra Pradesh State Higher Judicial Service Rules, 1964 — Rule 10, 2, 7Andhra Pradesh State Higher Judicial Services Rules, 2007 — Rule 26(2)Constitution of India, 1950 — Article 14
High Courts03 Dec 2009Dismissed
Mudunuri Bapiraju Vs The State of A.P.
Andhra Pradesh High Court · (2010) 1 ALD(Cri) 314 : (2010) 1 ALT(Cri) 202 : (2010) CriLJ 3110
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 20(1), 7
High Courts02 Dec 2009Allowed
G. Janardhana Reddy Vs A. Narayana Reddy and Another
Andhra Pradesh High Court · (2010) 1 ALD(Cri) 198 : (2010) 1 ALT(Cri) 214 : (2010) 1 APLJ 23 : (2010) CriLJ 2660 : (2010) 2 RCR(Criminal) 501
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500
High Courts02 Dec 2009
Pillarisetty Kanthi and Others Vs Institute of Advanced Studies in Education, Deemed University, Gandhi Vidya Mandir and Others
Andhra Pradesh High Court · (2010) 3 ALD 805 : (2010) 2 ALT 588
University Grants Commission Act, 1956 — Section 2, 22, 3
High Courts01 Dec 2009Allowed
M. Nagabhushanam and Another Vs V. Suresh Kumar and Another
Andhra Pradesh High Court · (2010) 1 ALD 772 : (2010) 2 ALT 222
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1(3), Order 8 Rule 1A(3)Registration Act, 1908 — Section 17
High Courts01 Dec 2009Dismissed
Katwal Abdul Hakeem Sab (Died) Per L.Rs. Vs Nasyam and Others
Andhra Pradesh High Court · (2010) 1 ALD 802 : (2010) 2 ALT 319
Transfer of Property Act, 1882 — Section 123
High Courts01 Dec 2009Dismissed
V.K. Chandrasekhar Vs V.K. Suseelamma (died) per L.Rs.
Andhra Pradesh High Court · (2010) 2 ALT 30 : (2009) 4 APLJ 396 : (2010) 2 CivCC 191
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, Order 26 Rule 9
High Courts30 Nov 2009Dismissed
Agina Chandramouli Vs Rajoori Ramalingam
Andhra Pradesh High Court · (2010) 1 ALT 793 : (2010) 2 CivCC 549 : (2010) 3 RCR(Civil) 468
Benami Transactions (Prohibition) Act, 1988 — Section 2, 4, 7Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 9, 151
High Courts27 Nov 2009Dismissed
J. Munirathnam @ Untaiah Vs J. Krishna Reddy and Another
Andhra Pradesh High Court · (2010) 6 ALD 556 : (2010) 2 ALT 33 : (2010) 2 CivCC 55
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A, Order 8 Rule 1A(3), Order 8 Rule 3, 151
High Courts27 Nov 2009
Pullemla Krishnaiah Vs Chirtala Anjaneyulu and Others
Andhra Pradesh High Court · (2009) 11 AP CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 195Motor Vehicles Act, 1988 — Section 168, 169, 169(3)
High Courts26 Nov 2009Dismissed
National Insurance Co. Ltd. Vs Yakala Simhachalam and Others
Andhra Pradesh High Court · (2011) 2 ALD 611 : (2011) 2 TAC 887
High Courts26 Nov 2009Allowed
Manoj Kumar and Others Vs Municipal Corporation of Hyderabad and Another
Andhra Pradesh High Court · (2010) 1 ALT 640
Constitution of India, 1950 — Article 14Hyderabad Municipal Corporation Act, 1955 — Section 428, 429, 430, 431, 589