COURT ARCHIVE

Andhra Pradesh High Court judgments, 2009

739 judgments · page 7 of 37

High Courts09 Nov 2009Dismissed

Dr. K. Surender Reddy, B. Venkateswarlu and K. Rajender Reddy and Others Vs The Regional Joint Director of Collegiate (Higher) Education and Others

Andhra Pradesh High Court · (2010) 1 ALT 700 : (2009) 4 APLJ 331

Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994 — Section 7Andhra Pradesh (Regulation of Appointments to Public Services and Rationalization of Staff Pattern and Pay Structure) (Amendment) Act, 1998 — Section 7Constitution of India, 1950 — Article 226

High Courts09 Nov 2009Dismissed

K. Atmaram Vs N. Sitaramaraju

Andhra Pradesh High Court · (2010) 3 ALD 730 : (2010) 2 ALT 37 : (2009) 4 APLJ 362

Civil Procedure Code, 1908 (CPC) — Section 115, 148Constitution of India, 1950 — Article 227Provincial Insolvency Act, 1920 — Section 28

High Courts08 Nov 2009Allowed

Shaik Moula Ali Vs Director, SDSC (Satish Dhavan Space Centre), SHAR, Sri Hari Kota Range and Others

Andhra Pradesh High Court · (2011) 1 ALT 724

Central Civil Services (Pension) Rules, 1972 — Rule 10(1), 48, 48(1), 48A

High Courts06 Nov 2009Dismissed

T. Mohan Reddy Vs Potu Krishnaveni

Andhra Pradesh High Court · AIR 2010 AP 117 : (2010) 2 ALT 26 : (2010) 2 CivCC 113

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 25, 26

High Courts06 Nov 2009Allowed

Mandala Suryanarayana @ Babji Vs Sri Barla Babu Rao

Andhra Pradesh High Court · (2010) 2 ALT 839 : (2010) 4 CivCC 680

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, Order 38 Rule 2, Order 38 Rule 3, Order 38 Rule 4, Order 38 Rule 5

High Courts06 Nov 2009Dismissed

Dr. Reddy''s Laboratories Staff and Workers Union Vs Joint Commissioner of Labour and Others

Andhra Pradesh High Court · (2010) 1 ALT 2

High Courts06 Nov 2009Allowed

M. Karthik, Guntur Medical College Vs N.T.R. University of Health Sciences and Others

Andhra Pradesh High Court · (2010) 1 ALT 156

High Courts06 Nov 2009Dismissed

Mr. Chetan G. Cholera and Pragya Equities Pvt. Ltd. Vs Rockwool (India) Limited

Andhra Pradesh High Court · (2010) 155 CompCas 605

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 9 Rule 13Companies (Court) Rules, 1959 — Rule 6, 9Companies Act, 1956 — Section 100, 101, 102, 103, 104

High Courts05 Nov 2009

Kolishetty Venkateswarlu Vs Bandaru Venkat Reddy and Others

Andhra Pradesh High Court · (2010) 1 ALD(Cri) 172 : (2010) 1 ALT(Cri) 4 : (2009) 4 APLJ 306 : (2010) CriLJ 712 : (2010) 2 Crimes 194

Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(4)Penal Code, 1860 (IPC) — Section 304A

High Courts05 Nov 2009

Union Road Ways Ltd. Vs P.S. Konijerla and Another

Andhra Pradesh High Court · (2010) 1 ALT(Cri) 49 : (2010) CriLJ 1590

High Courts05 Nov 2009Allowed

Sahithi Nanda and Others Vs Government of A.P., Department of Higher Education and Others

Andhra Pradesh High Court · (2010) 1 ALD 273 : (2010) 1 ALT 43

Rajiv Gandhi University of Knowledge Technologies Act, 2008 — Section 5

High Courts04 Nov 2009Allowed

Naseem Bibi Vs The Principal Secretary, Government of Andhra Pradesh Home (Prisoner-C) Department, The Inspector General of Prisons and The Superintendent of Prison, Central Prison

Andhra Pradesh High Court · (2010) 2 ALD(Cri) 189 : (2010) CriLJ 4124 : (2011) 6 RCR(Criminal) 2157

Constitution of India, 1950 — Article 161, 162, 21, 72Criminal Procedure Code, 1973 (CrPC) — Section 432, 432(3), 433, 433(6), 433APenal Code, 1860 (IPC) — Section 302, 304B, 306, 307, 354

High Courts04 Nov 2009Allowed

C.S.Y. Sankar Rao Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2010) 1 ALD(Cri) 388 : (2010) 1 ALT(Cri) 257 : (2010) CriLJ 1610 : (2010) 1 Crimes 554

Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 154(2), 2, 200, 24

High Courts04 Nov 2009Allowed

Harsha Sisodia Vs State of A.P. and Another

Andhra Pradesh High Court · (2010) CriLJ 3079

Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 154(2), 2, 200, 24

High Courts04 Nov 2009Allowed

Mohd. Tajuddin Vs Smt. Muneerunnisa Begum and Others

Andhra Pradesh High Court · AIR 2010 AP 76 : (2010) 1 ALT 197

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 151

High Courts04 Nov 2009

G. Venkateswarlu and Others Vs Regional Manager, APSRTC, Mahaboobnagar Region and Another

Andhra Pradesh High Court · (2010) 1 ALT 87

Andhra Pradesh State Road Transport Corporation Employees (Pay and Allowances) Regulations, 1964 — Regulation 13Constitution of India, 1950 — Article 14, 16

High Courts04 Nov 2009Allowed

Bharat Sanchar Nigam Limited and Others Vs N. Rajaiah and Others Bharat Sanchar Nigam Limited and Others Vs Smt. P. Jyothi Rao and Others Bharat Sanchar Nigam Limited Vs Y. Mohana Rao and Others

Andhra Pradesh High Court · (2010) 1 ALD 569 : (2010) 1 ALT 712

High Courts03 Nov 2009Allowed

Rajaka Hakkula Porata Samithi (A.P.) and Others Vs A.P. Commission for Backward Classes and Others

Andhra Pradesh High Court · (2010) 1 ALT 534

Andhra Pradesh Commission for Backward Classes Act, 1993 — Section 11, 11(1), 11(2), 2, 9(1)Commissions of Inquiry Act, 1952 — Section 3Constitution of India, 1950 — Article 14, 15, 15(4), 16

High Courts03 Nov 2009Dismissed

Vemuri Krishna Prasad Vs Ghorpade Radha Bai (died) per L.Rs.

Andhra Pradesh High Court · (2010) 4 ALT 305 : (2011) 4 CivCC 715

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4, Order 9 Rule 9, 153Limitation Act, 1963 — Section 21

High Courts03 Nov 2009Allowed

Chirravuri Veerabhadra Rao Vs State Bank of India and Others

Andhra Pradesh High Court · (2010) 1 ALT 770 : (2010) 2 CivCC 459

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 64, Order 21 Rule 66, Order 21 Rule 67, Order 21 Rule 90