High Courts13 Mar 2009Allowed
Thummala Lovaraju Dora Vs The State of A.P.
Andhra Pradesh High Court · (2009) 2 ALT(Cri) 135
Criminal Procedure Code, 1973 (CrPC) — Section 154, 162Penal Code, 1860 (IPC) — Section 302, 324
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2009
739 judgments · page 32 of 37
High Courts06 Mar 2009
Government of Andhra Pradesh and Others Vs D. Jagadeswara Rao
Andhra Pradesh High Court · (2009) 5 ALD 209 : (2009) 3 ALT 429 : (2009) 122 FLR 882
High Courts06 Mar 2009
Ala Anji Reddy Vs The State of A.P.
Andhra Pradesh High Court · (2009) 2 APLJ 188
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304A
High Courts06 Mar 2009
Dr. S. Mahabub Basha Vs The Government of A.P. and Others
Andhra Pradesh High Court · (2009) 5 ALD 670(1)
Andhra Pradesh Subordinate Service Rules — Rule 3, 4Constitution of India, 1950 — Article 14, 16, 21
High Courts05 Mar 2009Allowed
Heritage Estate and Holdings and Another Vs Special Officer and Competent Authority, Urban Land Ceiling and Another
Andhra Pradesh High Court · (2009) 4 ALD 684 : (2009) 5 ALT 371
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(5), 10(6), 34, 6
High Courts05 Mar 2009Dismissed
Gannavarapu Ramana Reddy. Vs Anam Venkata Appareddy
Andhra Pradesh High Court · (2009) 4 ALD 546 : (2009) 5 ALT 580
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1
High Courts04 Mar 2009Allowed
V. Seenaiah Vs Executive Engineer (Housing), Warangal Division and Others
Andhra Pradesh High Court · (2009) 4 ALT 666
Andhra Pradesh Housing Board Act, 1956 — Section 52, 53Constitution of India, 1950 — Article 226, 227
High Courts04 Mar 2009Dismissed
IFFCO-TOKIO General Insurance Company Limited Vs P. Satyanarayana and Others
Andhra Pradesh High Court · (2010) 2 ALT 160
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 252Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 147(1), 147(4)
High Courts04 Mar 2009
Smt. M. Samadhanam Vs The Divisional Railway Manager (P)/S.C. Office of the DRM, Pesonnel Branch
Andhra Pradesh High Court · (2009) 3 ALD 565 : (2009) 2 APLJ 37
Railway Services (Conduct) Rules, 1966 — Rule 21
High Courts04 Mar 2009Allowed
B. Bhanu Murthy Vs P. Rama Subrahmanyam
Andhra Pradesh High Court · (2009) 3 ALD 540 : (2009) 3 ALT 100 : (2010) 7 RCR(Civil) 1883
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 5(1), Order 38 Rule 5(4)Constitution of India, 1950 — Article 227
High Courts04 Mar 2009Allowed
G. Ranga Reddy Vs The District Collector and Others
Andhra Pradesh High Court · (2009) 3 ALD 678 : (2009) 4 ALT 425
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 158, 166BAndhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5(5), 9Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 — Rule 3
High Courts03 Mar 2009Allowed
United India Insurance Co. Ltd. Vs K. Ramachandran and another
Andhra Pradesh High Court · (2011) ACJ 1379
Motor Vehicles Act, 1988 — Section 145, 147(3), 158(6)
High Courts03 Mar 2009Allowed
Nukalapati Venku Reddy (Died) and Others Vs The Assistant Commissioner, Endowments Department and Bhagavan Sri Venkataiah Swamy Ashramam Kaniseety Hariprasad, Patnam Jagannatham, K. Harigopal and Pasupuleti Subrahmanyam Vs Bhagavan Sri Venkayya Swamy Humanitarian Mission and Others
Andhra Pradesh High Court · (2009) 4 ALD 326 : (2009) 3 ALT 467
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 1(3), 156, 2(17), 2(21), 2(23)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 7 Rule 11, 92
High Courts03 Mar 2009Dismissed
New India Assurance Company Ltd. Vs Kethavarapu Satyavathi and Others
Andhra Pradesh High Court · (2009) 3 ALT 260
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 476, 476(7)Criminal Procedure Code, 1973 (CrPC) — Section 254, 255, 262Motor Vehicles Act, 1988 — Section 166, 168, 169
High Courts03 Mar 2009
Jai Jangannath Gases Pvt. Ltd. Vs Commercial Tax Officer and The Branch Manager, Punjab National Bank
Andhra Pradesh High Court · (2009) 2 APLJ 147 : (2009) 25 VST 535
Constitution of India, 1950 — Article 226
High Courts02 Mar 2009
Uppala Muralidhar Rao Vs K. Balakrishna Reddy and Others
Andhra Pradesh High Court · (2011) ACJ 1076 : (2009) 5 ALD 397 : (2011) 7 RCR(Civil) 1668
Motor Vehicles Act, 1988 — Section 31, 60Penal Code, 1860 (IPC) — Section 304(A)
High Courts02 Mar 2009Dismissed
L.V.V. Satyanarayana Rao Vs The A.P. Eastern Power Distribution Company Limited
Andhra Pradesh High Court · (2009) 3 ALD 814 : (2009) 6 ALT 374
Constitution of India, 1950 — Article 21
High Courts02 Mar 2009Allowed
P. Dasthagiri, P. Sivasankar and P.A.V. Prasad Vs Andhra Pradesh Central Power Distribution Company Ltd. and Others K. Siddharaja Vs Andhra Pradesh Central Power Distribution Company Ltd. and The Govt. of A.P. M. Kondaiah and Others Vs Andhra Pradesh Central Power Distribution Company Ltd. and Others
Andhra Pradesh High Court · (2009) 6 ALT 278
Constitution of India, 1950 — Article 14, 16, 21, 371D, 371D(1)
High Courts27 Feb 2009
Mangement of Assam Carbon Products Limited Vs Industrial Tribunal-I and Others
Andhra Pradesh High Court · (2009) 6 SLR 33
Industrial Disputes Act, 1947 — Section 10(1), 2(1), 22, 23, 24
High Courts27 Feb 2009Dismissed
Shantilal Ravji Patel and Another Vs Rudraraju Venkata Ramana and Others
Andhra Pradesh High Court · (2009) 02 AP CK 0069
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 98(2), Order 37 Rule 1, Order 47 Rule 1Constitution of India, 1950 — Article 226