COURT ARCHIVE

Andhra Pradesh High Court judgments, 2009

739 judgments · page 31 of 37

High Courts20 Mar 2009

Munagala Srinivasa Rao and Others Vs S. Rajendra Singh and Others

Andhra Pradesh High Court · (2010) ACJ 1107 : (2009) 4 ALD 711 : (2009) 2 APLJ 180

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27General Clauses Act, 1897 — Section 27Insurance Act, 1938 — Section 64VB

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High Courts19 Mar 2009Dismissed

Ghantasala Narasimha Rao Vs The Chief Secretary to the Government, Government of Andhra Pradesh and Another

Andhra Pradesh High Court · (2009) 1 ALD(Cri) 828 : (2009) 3 ALT 34 : (2009) 2 ALT(Cri) 276 : (2009) 2 APLJ 90

Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 12(1), 13, 2, 3, 3(1)

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High Courts19 Mar 2009Allowed

The Cosmopolitan Cooperative Housing Society Limited and Another Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 2009 AP 136 : (2009) 3 ALT 693 : (2009) 2 APLJ 100 : (2010) 8 RCR(Civil) 2208

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 8(2)Registration Act, 1908 — Section 22A

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High Courts19 Mar 2009Dismissed

Smt. K. Vijaya Lakshmi Vs Government of Andhra Pradesh and Another

Andhra Pradesh High Court · (2009) 3 ALD 168 : (2009) 3 ALT 544 : (2009) 2 APLJ 52 : (2009) 6 SLR 413

Constitution of India, 1950 — Article 14, 16Penal Code, 1860 (IPC) — Section 294Right to Information Act, 2005 — Section 6

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High Courts18 Mar 2009Allowed

Katikireddy Narasimha Rao and Another Vs District Panchayat Officer and Others

Andhra Pradesh High Court · AIR 2009 AP 137 : (2009) 4 ALD 297 : (2009) 3 ALT 426 : (2010) 8 RCR(Civil) 2210

Andhra Pradesh Panchayat Raj Act, 1994 — Section 22

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High Courts18 Mar 2009

Cat Educational Society Vs Govt. of A.P. and Others

Andhra Pradesh High Court · (2009) 4 ALD 55 : (2009) 3 ALT 686 : (2009) 2 APLJ 117

Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 23, 6, 8(4)

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High Courts18 Mar 2009Allowed

T. Srinivasulu (Dr.) Vs State of A.P.

Andhra Pradesh High Court · (2009) 4 ALD 324 : (2009) 3 ALT 558

Constitution of India, 1950 — Article 14Urban Land (Ceiling and Regulation) Act, 1976 — Section 6, 6(1), 8(4)

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High Courts17 Mar 2009

S. Safi Vs Rehamath Jahan and Others

Andhra Pradesh High Court · AIR 2009 AP 138 : (2009) 2 APLJ 9 : (2010) 8 RCR(Civil) 2211

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 43 Rule 1, 100(1)Provincial Insolvency Act, 1920 — Section 10, 14, 16, 18, 19(1)

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High Courts17 Mar 2009

Dr. Reddy''s Laboratories Limited Vs Y. Srinivasa Rao

Andhra Pradesh High Court · (2009) 6 ALT 252 : (2009) 2 APLJ 108

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 4, Order 11 Rule 5, Order 11 Rule 6, 151Constitution of India, 1950 — Article 227

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High Courts16 Mar 2009Dismissed

Kulluri Yadagiri Vs Sagarla Saidulu and Others

Andhra Pradesh High Court · (2009) 3 ALD 780 : (2009) 5 ALT 485 : (2009) 2 APLJ 61

Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 12Andhra Pradesh Panchayat Raj Act, 1994 — Section 211, 233, 268

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High Courts16 Mar 2009Dismissed

State of Andhra Pradesh and Others Vs A. Murali Madhava Rao and Others

Andhra Pradesh High Court · (2009) 3 ALD 355 : (2009) 3 ALT 637 : (2009) 2 APLJ 69

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3Land Acquisition Act, 1894 — Section 4(1)Limitation Act, 1963 — Section 5

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High Courts16 Mar 2009Dismissed

Wipro GE Health Care Pvt. Ltd. and Another Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2009) 3 ALD 715 : (2009) 5 ALT 738

Constitution of India, 1950 — Article 14, 19(1)

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High Courts16 Mar 2009Allowed

Punna Sujatha Vs Smt. Musham Sakkubai and Others

Andhra Pradesh High Court · (2009) 3 ALD 628 : (2009) 3 ALT 431

Andhra Pradesh Panchayat Raj Act, 1994 — Section 19(3), 91Evidence Act, 1872 — Section 101, 102, 103, 61

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High Courts16 Mar 2009

B. Krishna Reddy Vs M.D. Sudheendra Rao and Another

Andhra Pradesh High Court · (2009) 4 ALD 1 : (2009) 3 ALT 26 : (2009) 2 APLJ 76

Civil Procedure Code, 1882 — Section 647Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 66, Order 48 Rule 2, Order 5 Rule 17, Order 5 Rule 19Constitution of India, 1950 — Article 227

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High Courts16 Mar 2009Dismissed

Dr. B. Babu Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2009) 4 ALD 542

Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 16, 2, 33, 34, 36

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High Courts13 Mar 2009

Neera Agarwal Vs Mahender Kumar Agarwal

Andhra Pradesh High Court · (2009) 5 ALT 518

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14, 151Constitution of India, 1950 — Article 21, 227Evidence Act, 1872 — Section 45, 73

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High Courts13 Mar 2009Dismissed

Ketha Sujathamma Reddy and Others Vs B. Rammurthy and Others

Andhra Pradesh High Court · (2009) 3 ALD 804 : (2009) 3 ALT 747 : (2009) 2 APLJ 14

Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 10Andhra Pradesh Land Grabbing (Prohibition) Rules, 1988 — Rule 27(1), 6Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 31

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High Courts13 Mar 2009