Andhra Pradesh High Court Judgments 2009 — Page 30

High Courts26 Mar 2009

Chappidi Devasenamma Vs Chappidi Venkata Subba Reddy

Andhra Pradesh High Court · (2009) 4 ALD 28 : (2009) 15 ALT 525 : (2009) 2 APLJ 86 : (2010) 1 DMC 180 : (2011) 6 RCR(Criminal) 1602

Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 9

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High Courts26 Mar 2009Dismissed

B. Mohanlal Naik (Dr.) Vs District Consumer Forum and Others

Andhra Pradesh High Court · (2009) 4 ALD 559 : (2009) 3 ALT 634

Consumer Protection Act, 1986 — Section 11(2), 12

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High Courts26 Mar 2009

Chuppala Obulesu Vs Gottimukkala Subbarayudu and Others

Andhra Pradesh High Court · (2009) 4 ALD 796 : (2009) 5 ALT 28

Civil Procedure Code, 1908 (CPC) — Section 100(1)Provincial Insolvency Act, 1920 — Section 4, 75, 75(1)

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High Courts25 Mar 2009Allowed

P. Suresh and Another Vs A.P. State and Others

Andhra Pradesh High Court · (2009) 3 ALD 802 : (2009) 3 ALT 419 : (2009) 2 APLJ 178

Registration Act, 1908 — Section 22A

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High Courts25 Mar 2009Dismissed

Shri Kashi Math Samsthan and Srimad Sudhindra Thirtha Swami, Sri Vyasashrama, rep. by GPA Agent Sri Gurupur Ganapathi Prabhu and Another Vs Srimad Sudhindra Thirtha Swami, Sri Vyasashrama, rep. by GPA Agent Sri Gurupur Ganapathi Prabhu

Andhra Pradesh High Court · (2009) 03 AP CK 0045

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 5, 151Constitution of India, 1950 — Article 227Income Tax Act, 1961 — Section 143

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High Courts25 Mar 2009Dismissed

M.S.N. Charities Vs Pilla Ramarao and Others

Andhra Pradesh High Court · (2009) 4 ALD 123 : (2009) 2 APLJ 226

Contract Act, 1872 — Section 25(3)Limitation Act, 1963 — Section 18, 19, 20, 20(2)

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High Courts25 Mar 2009Allowed

Moola Vijaya Bhaskar Vs Moola S.S. Ravi Prakash and Others

Andhra Pradesh High Court · AIR 2009 AP 150 : (2009) 3 ALD 363 : (2009) 3 ALT 663 : (2009) 2 APLJ 43 : (2010) 8 RCR(Civil) 2215

Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980 — Rule 2Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 11, 11(2), 11(4), 34(1), 34(2)Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 16 Rule 1, Order 16 Rule 1(5), Order 16 Rule 2, Order 16 Rule 2(2)

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High Courts24 Mar 2009

Kovuri Rajalingam Vs Singareni Collieries Company Ltd. and Others

Andhra Pradesh High Court · (2009) 4 ALD 204 : (2009) 5 ALT 480

Apprentices Act, 1961 — Section 2Mines Act, 1952 — Section 40

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High Courts24 Mar 2009Dismissed

Guntamukkala Venkata Ramana Murthy Vs The Mandala Parishad Development Officer-cum-Mandal Returning (Election) Officer and Others

Andhra Pradesh High Court · (2009) 3 ALD 613 : (2009) 4 ALT 6

Andhra Pradesh Panchayat Raj Act, 1994 — Section 19(3)

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High Courts24 Mar 2009Dismissed

K.V.V. Vijay Kumar Vs The State of A.P.

Andhra Pradesh High Court · (2009) 2 ALT(Cri) 161 : (2011) 7 RCR(Criminal) 1282

Andhra Pradesh Financial Code — Article 273, 5Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 109, 120B, 201, 415

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High Courts24 Mar 2009

K.V.V. Vijaya Kumar Vs The State of A.P. C. Ramesh Sagar Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2009) 2 ALD(Cri) 163 : (2009) CriLJ 3406

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 109, 120B, 201, 415Prevention of Corruption Act, 1988 — Section 13(1)

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High Courts24 Mar 2009Allowed

The Mandanapalle Hospitals (P) Ltd. Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 2009 AP 153

Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999 — Section 2, 3, 6, 8

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High Courts24 Mar 2009Allowed

Madanapalle Hospitals (P) Ltd. Vs Government of Andhra Pradesh, Home Department and Others

Andhra Pradesh High Court · (2009) 4 ALD 185 : (2009) 4 ALT 528 : (2009) 15 ALT 528 : (2010) 8 RCR(Civil) 2218

Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999 — Section 2, 3, 6, 8

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High Courts23 Mar 2009Allowed

New India Assurance Co. Ltd. Vs Suraya Bee and Others

Andhra Pradesh High Court · (2010) ACJ 1145 : (2009) 4 ALT 760 : (2011) 1 TAC 612

Motor Vehicles Act, 1988 — Section 147, 147(1), 147(2)

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High Courts20 Mar 2009

Harikishan Agarwal Vs Govt. of A.P. and Others

Andhra Pradesh High Court · (2009) 3 ALD 294 : (2009) 3 ALT 421

Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 50BAndhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5AStamp Act, 1899 — Section 18, 19A, 40

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High Courts20 Mar 2009

United India Insurance Company Limited Vs G. Rajeshwar and Another

Andhra Pradesh High Court · (2009) 4 ALD 591 : (2009) 5 ALT 432 : (2009) 2 APLJ 49

Motor Vehicles Act, 1988 — Section 166

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High Courts20 Mar 2009Allowed

State of Andhra Pradesh, Department of Legislative Affairs and Justice and Another Vs Margadarsi Financiers and Others

Andhra Pradesh High Court · (2009) 2 ALD(Cri) 300 : (2009) 3 ALT 1 : (2009) 2 ALT(Cri) 260 : (2009) CriLJ 2705 : (2010) 6 RCR(Criminal) 370

Constitution of India, 1950 — Article 14, 166, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 2, 225, 24, 24(1), 24(3)Penal Code, 1860 (IPC) — Section 302, 379

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High Courts20 Mar 2009Dismissed