COURT ARCHIVE

Andhra Pradesh High Court judgments, 2008

914 judgments · page 22 of 46

High Courts25 Jul 2008Dismissed

Andhra Pradesh LPG Dealers Association Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (2009) 1 ALT 268

Constitution of India, 1950 — Article 12, 19(6), 226Rice Milling Industry (Regulation) Act, 1958 — Section 8, 8(3)

High Courts25 Jul 2008Allowed

V. Dharma Raju, Ex. Constable/C.I.S.F. Vs Inspector General (S.W.S.), Central Industrial Security Force and Others

Andhra Pradesh High Court · (2009) 2 ALT 71

Central Industrial Security Force Act, 1968 — Section 10, 14, 14(1)Constitution of India, 1950 — Article 14, 226

High Courts25 Jul 2008

In Re: Teck-men Tools (P.) Ltd.

Andhra Pradesh High Court · (2009) 150 CompCas 800 : (2009) 92 SCL 59

Companies (Court) Rules, 1959 — Rule 80, 81, 82, 83Companies Act, 1956 — Section 235, 236, 237, 238, 239

High Courts25 Jul 2008Allowed

Kairam Laxminarsaiah and Another Vs Land Acquisition Officer-cum-Revenue Divisional Officer and Others

Andhra Pradesh High Court · (2008) 6 ALD 44

Constitution of India, 1950 — Article 226, 300A, 31A, 32

High Courts25 Jul 2008

Pechetti Rambabu Vs Shazamani Begum

Andhra Pradesh High Court · (2008) 5 ALD 618

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227

High Courts24 Jul 2008Allowed

Bhupathi Varalamma Vs Joint Director and Others

Andhra Pradesh High Court · (2008) 5 ALD 676

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5(5), 5A, 9

High Courts24 Jul 2008Allowed

Sports Authority of Andhra Pradesh Vs Regal Sports Company

Andhra Pradesh High Court · (2008) 6 ALD 759 : (2009) 1 ALT 280

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 5(1), 115, 80Constitution of India, 1950 — Article 227

High Courts24 Jul 2008Dismissed

Lellapalli Sakuntala (died) per Lrs Vs Vedantam Seethamahalakshmi and Others

Andhra Pradesh High Court · (2008) 6 ALT 113 : (2008) 3 APLJ 122

Evidence Act, 1872 — Section 114, 32(6), 45, 47, 68Succession Act, 1925 — Section 63

High Courts24 Jul 2008Allowed

M. Vimala Vs Director of School Education and Others

Andhra Pradesh High Court · (2008) 5 ALD 670 : (2009) 1 SLR 118

Andhra Pradesh Education Act, 1982 — Section 79, 83Andhra Pradesh Education Rules, 1982 — Rule 5

High Courts24 Jul 2008

Balagoni Siva Prasad Vs Union of India (UOI)

Andhra Pradesh High Court · (2009) ACJ 1332 : (2008) 5 ALT 605

Railways Act, 1989 — Section 123, 124A, 125

High Courts24 Jul 2008Allowed

Andhra Pradesh State Road Transport Corporation and Another Vs Presiding Officer, Labour Court-III and Another

Andhra Pradesh High Court · (2009) 5 ALT 629 : (2009) 1 LLJ 94

High Courts24 Jul 2008Allowed

United India Insurance Co. Ltd. Vs Md. Rahmatullah and Others

Andhra Pradesh High Court · (2008) ACJ 224

High Courts23 Jul 2008Allowed

Baloji Badhavath and Others Vs Government of Andhra Pradesh and Another

Andhra Pradesh High Court · (2009) 1 ALT 15

Andhra Pradesh Public Service Commission Regulations, 1963 — Regulation 14AAndhra Pradesh Public Service Commission Rules, 1963 — Rule 4Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 22, 22(A)

High Courts23 Jul 2008Dismissed

Bodupalli Sathaiah and Others Vs Koppula Pedda Linga Reddy and Others

Andhra Pradesh High Court · (2008) 5 ALD 311

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38EAndhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 3A, 8

High Courts23 Jul 2008Allowed

K. Veera Chary Vs The Hon''ble High Court of Andhra Pradesh and Government of Andhra Pradesh, Law (LA and J.Sc.F.) Department

Andhra Pradesh High Court · (2008) 5 ALD 372 : (2008) 5 ALT 115

All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 16(3)Andhra Pradesh Public Employment (Regulation of Age of Superannuation) Act, 1984 — Section 1(2), 3, 3(1), 3(1A), 7Andhra Pradesh Revised Pension Rules, 1980 — Rule 43, 44

High Courts23 Jul 2008Allowed

Dr. B. Krishna Reddy Vs Sri. Venkateswara University and Others

Andhra Pradesh High Court · (2008) 6 ALD 52 : (2008) 5 ALT 257

Constitution of India, 1950 — Article 14, 15, 16General Rules — Rule 22

High Courts23 Jul 2008

S.S. Hari Prasad Vs District and Sessions Judge-cum-Disciplinary Authority and Another

Andhra Pradesh High Court · (2008) 5 ALD 751 : (2008) 6 ALT 625

Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 20, 20(7), 21, 42, 42(H)General Clauses Act, 1897 — Section 27Penal Code, 1860 (IPC) — Section 468, 471

High Courts23 Jul 2008Allowed

A. Venkat Reddy Vs District and Sessions Judge and Others

Andhra Pradesh High Court · (2008) 5 ALD 755 : (2008) 6 ALT 606 : (2009) 2 SLR 559

Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 8, 9Andhra Pradesh Civil Services (Conduct) Rules, 1964 — Rule 3PEC House Building Advance (Grant and Recovery) Rules — Rule 10(1)

High Courts23 Jul 2008Dismissed

Prakash M.V.S.S. and Others Vs National Ship Design and Research Centre

Andhra Pradesh High Court · (2009) 1 LLJ 96

Industrial Disputes Act, 1947 — Section 2, 25F

High Courts23 Jul 2008Allowed

Gajjela Narasimha Reddy and Others Vs Collector and Another

Andhra Pradesh High Court · (2008) 5 ALD 302 : (2008) 5 ALT 233

Constitution of India, 1950 — Article 14, 19Land Acquisition Act, 1894 — Section 2, 3, 4, 4(1), 4(2)