High Courts23 Jul 2008Allowed
M. Sunkanna Vs Andhra Pradesh State Road Transport Corporation and Another
Andhra Pradesh High Court · (2008) 5 ALD 623
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2008
914 judgments · page 23 of 46
High Courts23 Jul 2008Allowed
K. Prasanna Kumar Vs Superintending Engineer (Operation), APCPDCL and Another
Andhra Pradesh High Court · (2008) 5 ALD 701 : (2008) 119 FLR 997 : (2009) 2 SLR 631
High Courts22 Jul 2008Allowed
K. Ganna Reddy Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 5 ALD 485 : (2008) 5 ALT 214
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 4(1), 5(5)Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 28, 28(2), 52(2)Constitution of India, 1950 — Article 226
High Courts21 Jul 2008Dismissed
Vorion Chemicals and Distilleries Limited Vs The Commissioner of Commercial Taxes
Andhra Pradesh High Court · (2009) 19 VST 5
Andhra Pradesh General Sales Tax Act, 1957 — Section 20, 20(1), 20(2), 20(2A), 21
High Courts21 Jul 2008Allowed
Janga Mariamma Vs The Revenue Divisional Officer and Sub-Divisional Magistrate and Others
Andhra Pradesh High Court · (2008) 2 ALD(Cri) 365 : (2008) CriLJ 4500
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts21 Jul 2008Allowed
Kotte Rajam Vs Singareni Collieries Company Ltd. and Others
Andhra Pradesh High Court · (2008) 6 ALD 668 : (2009) 1 SLR 241
High Courts21 Jul 2008Dismissed
K. Sai Tejeswani being minor rep. by her Father and best Friend, Dr. K. Hari Babu and Others Vs Convenor, EAMCET-2008, Jawaharlal Nehru Technological University (JNTU) and Others
Andhra Pradesh High Court · (2008) 5 ALT 536
High Courts21 Jul 2008Allowed
Kasturi Venkata Subbaiah and Others Vs Veerapareddy Yasodamma
Andhra Pradesh High Court · (2008) 6 ALD 90
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts18 Jul 2008Dismissed
The Regional Director, E.S.I. Corporation Vs K. Eswar Rao and Others, K. Adinarayana Rao and Others and B. Sanyasi and Others B. Sanyasi Vs The Regional Director, ESI Corporation and Others
Andhra Pradesh High Court · (2008) 5 ALD 690 : (2008) 6 ALT 413 : (2008) 119 FLR 991 : (2009) 1 LLJ 703
Civil Procedure Code, 1908 (CPC) — Section 115Employees State Insurance (Central) Rules, 1950 — Rule 20B, 20B(1)Employees State Insurance (General) Regulations, 1950 — Regulation 76
High Courts18 Jul 2008Allowed
Voltas Ltd. Vs Allwyn Auto Ltd.
Andhra Pradesh High Court · AIR 2008 AP 258 : (2008) 5 ALT 570 : (2009) 91 SCL 86
Companies (Court) Rules, 1959 — Rule 338Companies Act, 1956 — Section 451(2), 457(3), 476, 529, 529(1)
High Courts18 Jul 2008Dismissed
Indian Bank Vs Prisma Home Appliance Pvt. Ltd. (in liquidation)
Andhra Pradesh High Court · (2009) 1 ALD 718 : (2008) 145 CompCas 707 : (2009) 92 SCL 91
Companies Act, 1956 — Section 529, 529AIncome Tax Rules, 1962 — Rule 31State Financial Corporations Act, 1951 — Section 29, 31
High Courts18 Jul 2008
Andhra Cements Limited Vs Bhatia International Ltd. and Others
Andhra Pradesh High Court · (2008) 145 CompCas 681
Companies (Court) Rules, 1959 — Rule 95Companies Act, 1956 — Section 146, 433, 434, 434(1), 439Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts18 Jul 2008Allowed
Ch. Uma Maheswar Rao Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 2008 AP 246 : (2008) 5 ALD 449 : (2008) 3 APLJ 70
High Courts17 Jul 2008Dismissed
S. Jayashree Vs Secretary, A.P. Bar Council and Others
Andhra Pradesh High Court · (2008) 6 ALD 120
High Courts17 Jul 2008
Authorised Officer, Land Reforms Tribunal Vs Koka Ramadasappa (died) by LR
Andhra Pradesh High Court · (2008) 5 ALD 665
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 21Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 11, 11(2)
High Courts17 Jul 2008Allowed
K. Shyam Sunder Vs APSRTC and Another
Andhra Pradesh High Court · (2008) 5 ALD 772 : (2009) 1 SLR 235
Andhra Pradesh State Road Transport Corporation Employees (Classification, Control and Appeal) Regulations, 1967 — Regulation 18, 20, 29, 8, 8(1)Contract Act, 1872 — Section 23
High Courts17 Jul 2008Dismissed
Manda Syamsundra Vs Kurella Anjaneyachari and Another
Andhra Pradesh High Court · (2008) 2 ALD(Cri) 349 : (2008) 3 ALT(Cri) 100 : (2008) 4 BC 673
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 45Negotiable Instruments Act, 1881 (NI) — Section 138, 45
High Courts16 Jul 2008Allowed
B. Venkataiah Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2008) 5 ALD 764 : (2009) 1 ALT 404 : (2009) 1 SLR 192
Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 31Constitution of India, 1950 — Article 14, 16, 226
High Courts16 Jul 2008Dismissed
Akella Venkata Rama Subrahmanya Sarma Vs Annangi Sreeramamurti
Andhra Pradesh High Court · (2008) 5 ALD 534 : (2008) 5 ALT 369
Specific Relief Act, 1963 — Section 15, 17, 22
High Courts16 Jul 2008Allowed
Mohd. Shabbir Hussain Khan Vs Ram Prakash Chopra and Others
Andhra Pradesh High Court · (2008) 5 ALD 328 : (2008) 5 ALT 112