High Courts16 Jul 2008
T. Gopal Rao Vs Andhra Bank and Others
Andhra Pradesh High Court · (2008) 5 ALD 419 : (2009) 120 FLR 944
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2008
914 judgments · page 24 of 46
High Courts16 Jul 2008Dismissed
Pulipati Raja Rao Vs Venigandla Radha Krishna
Andhra Pradesh High Court · (2008) 5 ALD 467
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 3(2), Order 37 Rule 3(5), Order 37 Rule 7, 105
High Courts15 Jul 2008
Cormandel Prestcrete Private Limited Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2011) 6 ALT 703
Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 — Section 1(4), 10, 11, 14, 18Building and Other Construction Workers Welfare Cess Rules, 1998 — Rule 13, 14, 3, 4, 5
High Courts15 Jul 2008Dismissed
Singamsetty Varalakshmamma and Another Vs Cherukuru Janardhana Reddy
Andhra Pradesh High Court · AIR 2009 AP 24 : (2008) 6 ALD 340 : (2009) 106 RD 23
Civil Procedure Code, 1908 (CPC) — Section 151Stamp Act, 1899 — Article 6A, 6B
High Courts15 Jul 2008Allowed
New India Assurance Company Ltd. Vs K. Bharath Kumar and Others
Andhra Pradesh High Court · (2009) ACJ 2349 : (2008) 6 ALT 561
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 252, 455, 473, 476, 476(3)Motor Vehicles Act, 1988 — Section 140, 141, 142, 143, 144
High Courts15 Jul 2008Allowed
Y. Mohana Rao and Others Vs Bharat Sanchar Nigam Ltd. and Others
Andhra Pradesh High Court · (2008) 5 ALD 422 : (2008) 5 ALT 241
Constitution of India, 1950 — Article 14
High Courts15 Jul 2008Dismissed
Ram Agarwal Vs B. Jagannath Rao
Andhra Pradesh High Court · (2008) 5 ALD 294 : (2008) 6 ALT 96
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 9 Rule 7, 151, 153Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 106
High Courts15 Jul 2008Allowed
Aruna Manure Works Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2009) 19 VST 402
Andhra Pradesh General Sales Tax Act, 1957 — Section 6AConstitution of India, 1950 — Article 136, 141
High Courts15 Jul 2008Dismissed
G. Ravindranath Vs Anantapur District Co-operative Central Bank Ltd.
Andhra Pradesh High Court · (2008) 6 ALD 161 : (2008) 5 ALT 621
High Courts14 Jul 2008Dismissed
State of Andhra Pradesh Vs Prakash Arts
Andhra Pradesh High Court · (2008) 18 VST 39
Andhra Pradesh General Sales Tax Act, 1957 — Section 22(1), 5E
High Courts14 Jul 2008Dismissed
Adams Memorial Educational and Welfare Society Vs Soma Vijay Prakash and Another
Andhra Pradesh High Court · (2008) 5 ALD 683
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 15 Rule 5(2), 151
High Courts14 Jul 2008Allowed
Mohammed Mahmood Ali Vs Municipal Council and Others
Andhra Pradesh High Court · (2008) 5 ALD 668 : (2008) 5 ALT 797
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151Constitution of India, 1950 — Article 227
High Courts14 Jul 2008Dismissed
Gannamaneni Veerraju and Another Vs Gannamaneni Udaya Bhaskara Rao and Another
Andhra Pradesh High Court · (2008) 5 ALD 284 : (2009) 5 ALT 95
High Courts14 Jul 2008Allowed
Vinedale Distilleries Ltd. Vs Commissioner of Commercial Taxes
Andhra Pradesh High Court · (2009) 21 VST 239
Andhra Pradesh General Sales Tax Act, 1957 — Section 20, 20(1), 20(2), 20(3), 21
High Courts14 Jul 2008Dismissed
Yenneti Srinivas Vs Pula Varada Raj Kumar and Others
Andhra Pradesh High Court · (2008) 6 ALD 561
High Courts14 Jul 2008
B.K.S.R. Krishna Murthy Vs B. Kutumba Rao
Andhra Pradesh High Court · (2008) 5 ALD 464
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 9 Rule 13, 96
High Courts14 Jul 2008Allowed
A.P. Federation of Chit Funds Vs Union of India (UOI)
Andhra Pradesh High Court · (2009) 13 STR 350
Andhra Pradesh Chit Funds Act, 1971 — Section 2, 6Constitution of India, 1950 — Article 14, 19(1), 226, 265Finance (Amendment) Act, 2007 — Section 65
High Courts14 Jul 2008Dismissed
Mungamuru Srinivasulu Reddy Vs Sowdagar Ifjanullah Khan
Andhra Pradesh High Court · (2008) 5 ALD 444 : (2008) 6 ALT 273
Civil Procedure Code, 1908 (CPC) — Section 148, 151Transfer of Property Act, 1882 — Section 106
High Courts14 Jul 2008Allowed
K. Venkateswara Rao Vs Regional Manager, APSRTC and Others
Andhra Pradesh High Court · (2008) 5 ALD 769 : (2009) 1 SLR 645
Industrial Disputes Act, 1947 — Section 2A(2)
High Courts14 Jul 2008Dismissed
Siluveru Lakshmamma Vs Siluveru Sankaraiah and Others
Andhra Pradesh High Court · (2008) 5 ALD 322 : (2008) 5 ALT 211
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151