High Courts07 Aug 2008Allowed
C. Basaiah Vs Depot Manager, APSRTC
Andhra Pradesh High Court · (2008) 6 ALD 518 : (2009) 1 ALT 183 : (2009) 121 FLR 357 : (2009) 1 SLR 487
Industrial Disputes Act, 1947 — Section 11A, 2A(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2008
914 judgments · page 20 of 46
High Courts06 Aug 2008
M. Lingeswara Reddy and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 6 ALD 768
Land Acquisition Act, 1894 — Section 11, 11(2), 18, 4(1), 6
High Courts06 Aug 2008Dismissed
Alusani Mohan Kumar Vs District Collector and Others
Andhra Pradesh High Court · AIR 2008 AP 276 : (2008) 3 APLJ 137
Andhra Pradesh Panchayat Raj Act, 1994 — Section 245, 245(1)Andhra Pradesh Panchayat Raj Rules — Rule 3
High Courts05 Aug 2008Allowed
K. Madhusudan Vs Chairman/Person In-charge, Andhra Pradesh State Handloom Weavers Co-Operative Society Ltd. and Others
Andhra Pradesh High Court · (2008) 6 ALD 653 : (2008) 5 ALT 157 : (2009) 120 FLR 357 : (2009) 1 SLR 248
Contempt of Courts Rules, 1980 — Rule 21
High Courts05 Aug 2008Allowed
Venkataiah G. Swamy Vs Industrial Tribunal-cum-Labour Court and Another
Andhra Pradesh High Court · (2009) 2 LLJ 289
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Industrial Disputes Act, 1947 — Section 10, 2, 2A(2)
High Courts05 Aug 2008
Govt. of A.P. and Another Vs K. Basavaiah and Others
Andhra Pradesh High Court · (2009) 1 ALT 237 : (2009) 121 FLR 653
Industrial Disputes Act, 1947 — Section 10, 17A, 17B, 25F, 2A(2)
High Courts04 Aug 2008Dismissed
Valluri Sitamahalakshmi and Another Vs Sarchandra Environ Pvt. Ltd. and Others
Andhra Pradesh High Court · (2008) 6 ALD 244 : (2008) 6 ALT 528
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 10, 15, 2, 7(1), 7A(1)Andhra Pradesh Land Grabbing (Prohibition) Rules, 1988 — Rule 6, 7Civil Procedure Code, 1908 (CPC) — Section 9
High Courts04 Aug 2008Allowed
Oriental Insurance Co. Ltd. Vs Sk. Galib Saheb and Another
Andhra Pradesh High Court · (2009) ACJ 2076
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 252Motor Vehicles Act, 1988 — Section 147, 147(1), 2(13)
High Courts01 Aug 2008
S.K. Masthan Vs Southern Power Distribution Company of A.P. Ltd. and Others
Andhra Pradesh High Court · (2008) 6 ALD 40 : (2009) 1 ALT 160 : (2008) 119 FLR 816
Andhra Pradesh State Electricity Board Service Regulations — Regulation 10Constitution of India, 1950 — Article 226
High Courts01 Aug 2008Allowed
D.K. Narasamma and Others Vs G. Renuka Devi
Andhra Pradesh High Court · (2008) 6 ALD 28
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14
High Courts01 Aug 2008Dismissed
Sri Harsha Constructions Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2008) 6 ALD 111 : (2008) 5 ALT 557
High Courts01 Aug 2008Dismissed
Kethiri Balreddy Vs The Govt. of A.P. and Land Acquisition Officer, The Executive Engineer, Irrigation Department and The Asst. Director, Servey and Land Records
Andhra Pradesh High Court · (2009) 3 ALD 748
Constitution of India, 1950 — Article 136, 226Land Acquisition Act, 1894 — Section 11A, 18, 4(1)
High Courts01 Aug 2008Dismissed
Mothyukuri Shivakumar alias Chitti Babu Vs Mothukuri Narayanamma and Others
Andhra Pradesh High Court · (2008) 2 ALD(Cri) 369 : (2008) 3 ALT(Cri) 235 : (2008) CriLJ 4183
Constitution of India, 1950 — Article 20(3), 21Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 112, 45
High Courts01 Aug 2008Allowed
J. Srinivasa Rao Vs UCO Bank and Others
Andhra Pradesh High Court · (2008) 6 ALD 199 : (2008) 6 ALT 756 : (2009) 121 FLR 137 : (2009) 4 SLR 11
Electricity Act, 1910 — Section 6(1)UCO Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 4, 5, 6, 6(21), 8
High Courts01 Aug 2008Allowed
United India Insurance Co. Ltd. Vs A. Sarada and Others
Andhra Pradesh High Court · (2010) ACJ 1753
Motor Vehicles Act, 1988 — Section 147
High Courts01 Aug 2008Allowed
Dr. Yadla Ramesh Naidu Vs Sub-Registrar, Sabbavaram and Others
Andhra Pradesh High Court · (2009) 1 ALD 337 : (2009) 1 ALT 256 : (2009) 1 CivCC 588
Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 4, 4Andhra Pradesh Registration Rules, 1908 — Rule 26, 58, 63Registration Act, 1908 — Section 17, 19, 20, 21, 22A
High Courts01 Aug 2008Dismissed
Siriki Appalaswamy Vs Sub-Registrar
Andhra Pradesh High Court · (2009) 1 ALD 321 : (2009) 1 ALT 101
Andhra Pradesh Registration Rules, 1908 — Rule 161, 58Registration Act, 1908 — Section 19, 20, 21, 22A, 34Transfer of Property Act, 1882 — Section 5, 7
High Courts01 Aug 2008
A.M. Madhava Rao and Another Vs T. Chatterjee, I.A.S. Secretary, R and B Dept. and Others
Andhra Pradesh High Court · (2008) 6 ALD 173 : (2008) 6 ALT 234
Civil Procedure Code, 1908 (CPC) — Section 151Contempt of Courts Act, 1971 — Section 10, 11, 12, 13, 14Contempt of Courts Rules, 1980 — Rule 5, 7, 7(1), 7(2), 7(3)
High Courts31 Jul 2008Dismissed
K.P. Gnana Prakasam Vs K. Lakshmi Narasamma
Andhra Pradesh High Court · (2008) 6 ALD 831
High Courts31 Jul 2008Dismissed
J. Kanaka Durga Vs S.C. Womens Degree College and Others
Andhra Pradesh High Court · (2009) 1 ALD 733 : (2009) 2 ALT 412