COURT ARCHIVE

Andhra Pradesh High Court judgments, 2008

914 judgments · page 19 of 46

High Courts18 Aug 2008Dismissed

G. Vidyasagar Rao Vs District Collector

Andhra Pradesh High Court · (2008) 2 ALD(Cri) 857 : (2009) 1 ALT 74

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 18, 24, 24(4)Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 18Contract Act, 1872 — Section 17

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High Courts14 Aug 2008Dismissed

Agriculture Market Yard Hamalies Union Vs Agriculture Market Committee and Others

Andhra Pradesh High Court · (2008) 6 ALD 88 : (2009) 1 ALT 203

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 2, 7Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 48, 49, 50

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High Courts14 Aug 2008Dismissed

Gandarapu Narasimhulu @ Narisimha Chowdary Vs District Collector and Others

Andhra Pradesh High Court · (2008) 6 ALD 809 : (2009) 1 ALT 149

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 10, 9Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 — Rule 26(6)Limitation Act, 1963 — Section 12, 24, 3, 3(3), 4(1)

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High Courts14 Aug 2008Dismissed

S. Shakeela and Others Vs S. Khaleel and Another

Andhra Pradesh High Court · (2008) 2 ALD(Cri) 600 : (2008) 3 ALT(Cri) 283 : (2009) CriLJ 511

Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 320Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1), 3(3), 4, 5, 7

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High Courts14 Aug 2008Dismissed

P. Ranga Reddy and Others Vs Kurnool Municipality

Andhra Pradesh High Court · AIR 2008 AP 282 : (2008) 6 ALD 512 : (2008) 6 ALT 343

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 4, 4(2)Andhra Pradesh Municipalities Act, 1965 — Section 130, 376, 376(2), 87, 87(1)Andhra Pradesh Municipalities Taxation and Financial Rules — Rule 10, 11, 15, 16, 2

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High Courts14 Aug 2008

Nallamalla Prabhakar Rao Vs Singareni Collieries Co. Ltd. and Others

Andhra Pradesh High Court · (2008) 6 ALD 501 : (2009) 120 FLR 412

Constitution of India, 1950 — Article 14, 21Industrial Disputes Act, 1947 — Section 12(3)

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High Courts14 Aug 2008Dismissed

P. Nageswara Rao and P. Kondala Rao Vs Government of Andhra Pradesh and The Commissioner of Land Revenue, Government of Andhra Pradesh

Andhra Pradesh High Court · AIR 2008 AP 269 : (2008) 6 ALD 771 : (2009) 1 ALT 346

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 18, 19, 20, 21

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High Courts14 Aug 2008Dismissed

Kakollu Lakshmana Rao and Another Vs Javvadi Subbayamma and Others

Andhra Pradesh High Court · (2008) 6 ALD 584 : (2008) 6 ALT 687

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90

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High Courts14 Aug 2008Allowed

Ch. Siva Kumari Vs A.P. Social Welfare Residential Educational Institutions Society and Others

Andhra Pradesh High Court · (2008) 6 ALD 755 : (2009) 120 FLR 825 : (2009) 1 SLR 286

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High Courts13 Aug 2008Allowed

D. Ramadevi and Others Vs District Collector and Others

Andhra Pradesh High Court · AIR 2009 AP 15 : (2008) 6 ALD 23 : (2009) 1 ALT 1

Andhra Pradesh Housing Board Act, 1956 — Section 40(2)Land Acquisition Act, 1894 — Section 17, 17(2), 4, 4(1), 4(2)

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High Courts13 Aug 2008Allowed

V. Papaiah Vs A.P. Northern Power Distribution Company Ltd. and Another

Andhra Pradesh High Court · (2008) 6 ALD 390 : (2009) 1 ALT 172

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High Courts13 Aug 2008Allowed

B.F. Dittia and Others Vs The Appropriate Authority, Income Tax Department and The Income Tax Officer (Public relations)

Andhra Pradesh High Court · (2009) 222 CTR 390 : (2008) 307 ITR 158

Constitution of India, 1950 — Article 136, 141, 142, 32Income Tax Act, 1961 — Section 269UC, 269UC(3), 269UD(1), 269UD(1A), 269UD(1B)

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High Courts13 Aug 2008Dismissed

Berla Ramesh Vs V.B. Markandeya and Others

Andhra Pradesh High Court · (2008) 5 ALD 714 : (2012) 4 ALT 175

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 95, Order 21 Rule 99

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High Courts13 Aug 2008Allowed

Dr. J. Ramachandra Rao Vs A.P. Eastern Power Distribution Co. Ltd. and Another

Andhra Pradesh High Court · AIR 2009 AP 19 : (2008) 6 ALD 404

Andhra Pradesh General Clauses Act, 1891 — Section 2(43), 3(22)Andhra Pradesh State Financial Corporations Act, 1951 — Section 29Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1

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High Courts13 Aug 2008